Delhi High Court GST Judgments — 2026

1,029 judgments, newest first. Page 1 of 11.

Shiromani Gurdwara Parbandhak Committee And Anr vs. Galactic Television And Communications PVT LTD And Ors

CS(COMM)/883/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Society For Human Resource Management Shrm vs. Strategic Hrm & Ors

CS(COMM)/128/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Sanjay Kumar Jain & Anr vs. Nandi Ayurved & Ors

CS(COMM)/746/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Beiersdorf Ag & Anr vs. Duvac Cosmedics & Ors

CS(COMM)/1081/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Namastu Enterprise Private Limited vs. Kajalben Maheshbhai Kaklotar (Proprietor Of Khodal Enterprise) And Anr

CS(COMM)/1010/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Haveli Restaurant And Resorts LTD vs. Shubham Food Enterprises

CS(COMM)/980/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Zydus Wellness Products LTD vs. Tushar Chimanlal Chitalia & Ors

CS(COMM)/1041/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Jsw Mg Motor INDIA Private Limited & Anr vs. Tristar Auto Agencies (Vizag) Private Limited

CS(COMM)/917/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Amber Nutrition Private Limited vs. Mr Manish Chandak & Anr

CS(COMM)/996/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Kajaria Ceramics Limited vs. Mr Yomesh Vijaya

CS(COMM)/111/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Marico Limited vs. Shree Uday Oil And Food Industries LLP

CS(COMM)/1115/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Laborate Pharmaceuticals INDIA Limited vs. M/S Jmbs Healthcare Through Its Partners

CS(COMM)/1120/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Pharmed Limited vs. Best Biotech & Ors

CS(COMM)/874/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Kbb Nuts PVT. Limited vs. Mr. Suresh Chand & Ors

CS(COMM)/444/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Amritsar Haveli Cuisines Private Limited & Anr vs. Amarbir Singh & Ors

CS(COMM)/611/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Abd Maestro Private Limited vs. Great Galleon Ventures LTD

CS(COMM)/987/2026HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Jangeer Singh Trading As Jangeer Singh Kabulshah Agriculture Works vs. Yogesh Jangid Trading As Jangid Agro Engineering & Anr

CS(COMM)/598/2022HC Delhi03 Nov 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Mohd. Aqil Proprietor Of M/S Ma Garments vs. Principal Commissioner Central GST, Delhi And Anr

W.P.(C)/3622/2026HC Delhi02 Nov 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Karo Sambhav Private Limited Through Its Director Mr. Pranshu Singhal vs. Additional/Joint Commissioner, Central Goods And Services Tax, Delhi North & Anr

W.P.(C)/15772/2026HC Delhi31 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Deepali Sharma Legal Heir Of Late Sh. Rakesh Mohan Sharma vs. Assistant Commissioner, CGST Division Connaught Place, Delhi And Anr

W.P.(C)/4538/2026HC Delhi29 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Airports Authority Of INDIA vs. The Assistant Commissioner CGST South Extension Division Division-I Delhi East Commissionerate & An

W.P.(C)/15488/2026HC Delhi29 Oct 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Rentex Polymers Private Limited vs. Assistant Commissioner Of Central Goods And Services Tax

W.P.(C)/15925/2026HC Delhi29 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Ashish Enterprises vs. Assistant Commissioner Gsto Ward No. 86

W.P.(C)/15582/2026HC Delhi29 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Aman Motors vs. The Commissioner CGST & Ors

W.P.(C)/15480/2026HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Imperial Marketing vs. Principal Commissioner Of CGST Delhi North

W.P.(C)/5486/2026HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Dipanshu Aggarwal vs. Director General Of GST Intelligence

W.P.(CRL)/3000/2026HC Delhi28 Oct 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DINESH BHATT

Dezinetree Projects PVT. LTD vs. Spokes Digital Inc And Anr

RFA(COMM)/541/2024HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE AVNEESH JHINGAN

Manoj Kumar Prop M K Steel Traders vs. Additional Commissioner, Central Goods And Services Tax & Anr

W.P.(C)/50/2026HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S. Rohit Medical Systems vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/12956/2026HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Manoj Kumar Prop M K Steel Traders vs. Additional Commissioner, Central Goods And Services Tax & Anr

W.P.(C)/2528/2026HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Rajkalpana Travels PVT. LTD vs. Commissioner CGST, Delhi North Commissionerate

W.P.(C)/6040/2026HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Mahaveer Ispat Traders vs. Principal Commissioner Dgst Delhi Department Of Trade And Taxes Gnctd & Anr

W.P.(C)/15831/2026HC Delhi28 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Dirtboot Holidays vs. The Commisssioner Central Goods And Service Tax, New Delhi & Anr

W.P.(C)/18060/2025HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Asian Aura vs. Government Of Nct Of Delhi And Ors

W.P.(C)/214/2020HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Shining Steel Through Its Proprietor Kartik Gupta vs. Union Of INDIA & Ors

W.P.(C)/15663/2026HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Redamancy World Through Its Proprietor Sanjay Kumar Goel vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/15766/2026HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Arj Exim INDIA vs. Additional Commissioner Of CGST, Appeals-Ii, New Delhi And Ors

W.P.(C)/2252/2024HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Larsen And Toubro Limited vs. Joint Commissioner Of Central GST And Anr

W.P.(C)/13117/2025HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

T C Global INDIA Private Limited vs. Principal Commissioner Of Central GST, North Delhi

W.P.(C)/12417/2025HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Kamlasana Impex Private Limited vs. Director General Of GST Intelligence (Hq) Delhi) & Anr

W.P.(C)/15664/2026HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ritu Gautam Proprietor Of Ms Heritage International vs. Additional Commissioner Central Goods And Services Tax Appeals Ii Delhi & Anr

W.P.(C)/15763/2026HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S. Sikka Motors PVT LTD vs. Union Of INDIA & Anr

W.P.(C)/5076/2025HC Delhi27 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Ambica Steels Limited vs. Commissioner Of CGST And Anr

W.P.(C)/1311/2025HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Swastik Overseas & Ors vs. Union Of INDIA & Ors

W.P.(C)/13522/2025HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE AVNEESH JHINGAN,HON'BLE MR. JUSTICE SHAIL JAIN

Harinder Singh Rawat vs. Union Of INDIA & Ors

W.P.(C)/7500/2023HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Sunita Bhagat Proprietor Of Krishab Impex vs. Union Of INDIA & Anr

W.P.(C)/14646/2026HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Rst Batteries vs. Deputy Commissioner CGST Delhi West & Ors

W.P.(C)/19060/2025HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

N.K Fashion Through It Proprietor Mr. Narender Agarwal vs. Assistant Commissioner Of Central Goods And Service Tax, Delhi East

W.P.(C)/6465/2026HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Sanjay Maheshwari vs. Union Of INDIA & Ors

W.P.(C)/5792/2025HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sanjay Maheshwari vs. Union Of INDIA & Ors

W.P.(C)/5832/2025HC Delhi14 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Pramod Kumar vs. Rakesh Kumar Sharma

RC.REV./277/2026HC Delhi13 Oct 2026

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Piyush Goyal vs. Directorate General Of GST Intelligence Delhi Zonal Unit & Anr

W.P.(CRL)/2959/2026HC Delhi13 Oct 2026

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MR. JUSTICE ARUN BHARDWAJ

M/S. Blue Star International PVT. LTD. & Ors vs. Union Of INDIA & Ors

W.P.(C)/3867/2025HC Delhi13 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Bhom Singh Institute Of Pharmacy & Anr vs. Pharmacy Council Of INDIA

W.P.(C)/15249/2026HC Delhi13 Oct 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S South INDIA Trading Company vs. Additional Commissioner Adjudication CGST Delhi North & Anr

W.P.(C)/13885/2026HC Delhi13 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

City College Of Education & Anr vs. National Council For Teacher Education & Anr

W.P.(C)/14618/2026HC Delhi12 Oct 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Gayatri Mahavidyalaya Sanchore & Anr vs. National Council For Teacher Education & Anr

W.P.(C)/14655/2026HC Delhi12 Oct 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Mars Exports And Imports, Through Its Proprietor vs. Additional/Joint Commissioner & Anr

W.P.(C)/15165/2026HC Delhi12 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Union Of INDIA vs. Swadeshi Civil Infrastructure PVT. LTD

O.M.P. (COMM)/563/2025HC Delhi12 Oct 2026

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

Limbdi Ayurved Medical College And Research Center vs. The Medical Assessment And Rating Board & Ors

W.P.(C)/13812/2026HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S M. M Electrical Solutions vs. Chairman, Central Board Of Indirect Taxes And Customs, New Delhi & Ors

W.P.(C)/15014/2026HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S M. M Electrical Solutions vs. Chairman, Central Board Of Indirect Taxes And Customs, New Delhi & Ors

W.P.(C)/15072/2026HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Sushil Kumar vs. The Principal Commissioner CGST North And Anr

W.P.(C)/14942/2026HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Pradeep Industries & Ors vs. Union Of INDIA & Ors

W.P.(C)/11150/2025HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE AVNEESH JHINGAN,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Royal Tourism And Caterer PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/14851/2026HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S M. M Electrical Solutions vs. Commissioner, State Tax, Delhi & Anr

W.P.(C)/14852/2026HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Om Shankar Metal (Through Its Proprietor Mr. Sidhant Sharma) vs. Assistant Commissioner Mohan Co Operative Industrial Estate Division Delhi East Delhi CBIC

W.P.(C)/15708/2025HC Delhi09 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Shree Ram Metal Industries vs. The Principal Commisisoner Of Central Tax & Ors

W.P.(C)/15610/2025HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Dalip Kapoor vs. Union Of INDIA And Ors

W.P.(C)/5599/2025HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Moon Light Industries vs. Sales Tax Officer Class Ii Avato Dgst Ward 201, Zone 11 & Anr

W.P.(C)/1424/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sp Safe Control Systems PVT. LTD vs. Union Of INDIA & Anr

W.P.(C)/11976/2025HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Dalip Kapoor vs. Union Of INDIA And Ors

W.P.(C)/6383/2025HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Mbd Alchemie Private Limited vs. Union Of INDIA & Ors

W.P.(C)/14401/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Asa Corporate Catalyst INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/12468/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Reliable Accessories Private Limited vs. Sales Tax Officer Class Ii / Avato Ward 61, Zone 5, Delhi & Ors

W.P.(C)/3220/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Cresent Stationers vs. Sales Tax Officer Class Ii Ward 3 Delhi & Ors

W.P.(C)/2655/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Drum Roll Advertising Private Limited Vani Sood vs. Commissioner Of Dgst & Ors

W.P.(C)/12169/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S S M Agri Exports Private Limited vs. Sales Tax Officer/ Avato Ward-52, Zone-3, Delhi

W.P.(C)/12802/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Reliable Accessories Private Limited vs. Sales Tax Officer Class Ii / Avato Ward 61, Zone 5, Delhi & Ors

W.P.(C)/3229/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Global Enterprises vs. Union Of INDIA & Ors

W.P.(C)/14357/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Shakuntlam Associates Through Its Proprietor Mr Ashok Aggarwal vs. Goods And Services Tax Council Through The Secretary GST Council Secretariat & Ors

W.P.(C)/4382/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Rachit Enterprises vs. Union Of INDIA & Ors

W.P.(C)/2195/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Jitin Batra Proprietor Of M/S. Dreamz Conference And Event Management Group vs. Sales Tax Officer Class Ii / Avato Ward 60 & Ors

W.P.(C)/5902/2026HC Delhi07 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Mayank Arc And Electrodes Private Limited & Anr vs. Assistant Commissioner CGST Laxmi Nagar Division & Ors

W.P.(C)/7835/2024HC Delhi06 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Jogender Proprietor Of M/S J.K. Construction vs. The Joint Commissioner (Appeals-Ii) & Anr

W.P.(C)/14774/2026HC Delhi06 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ssapp Overseas vs. Assistant Commissioner, CGST Division Kirti Nagar And Ors

W.P.(C)/1830/2026HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Lexorbis Consulting PVT LTD vs. Special Commissioner I Department Of Trade And Taxes Appellate Authority Zone Ii & Ors

W.P.(C)/14630/2026HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S. Hi Tech Pipes Limited vs. Govt Of Nct Of Delhi And Others

W.P.(C)/6947/2025HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Ms Melds Metal Works LLP vs. Government Of Nct Of Delhi & Ors

W.P.(C)/13967/2026HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Areca Indocorp LLP vs. Principal Commissioner Of Central Goods And Service & Anr

W.P.(C)/900/2026HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Smt Shivani Jain Wife Of Late Sh Vikram Kumar Jain Proprietor Of Grace International vs. Superintendent Range 53 Naraina Division Delhi South Commissionerate Central GST & Anr

W.P.(C)/2306/2025HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Aparna Collection vs. Union Of INDIA & Ors

W.P.(C)/3449/2026HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Aparna Collection vs. Union Of INDIA & Ors

W.P.(C)/3501/2026HC Delhi05 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Ishu Fashion Hub vs. Assistant Commissioner, Division Gandhinagar, CGST Delhi East & Anr

W.P.(C)/14623/2026HC Delhi01 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ishu Fashion Hub vs. Assistant Commissioner, Division Gandhinagar, CGST Delhi East & Anr

W.P.(C)/14622/2026HC Delhi01 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Tracx Logis INDIA Private Limited vs. The Assistant Commissioner, Central Goods And Services Tax

W.P.(C)/14671/2026HC Delhi01 Oct 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Exim Incorporation vs. Additional Director General, Directorate General Of GST Intelligence & Ors

W.P.(C)/6056/2024HC Delhi01 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Devi Electronics PVT LTD vs. Commissioner CGST Delhi South And Ors

W.P.(C)/15557/2024HC Delhi01 Oct 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S. A.G. Enterprises vs. Union Of INDIA & Anr

W.P.(C)/9406/2025HC Delhi01 Oct 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Smookey Kitchen Foods Opc PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/12963/2026HC Delhi30 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

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