Delhi High Court GST Judgments — 2026

1,012 judgments, newest first. Page 3 of 11.

Mystic Exim Private Limited vs. Union Of INDIA And Ors

W.P.(C)/10721/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Etemad Cargo Through Its Surviving Partner Sh. Umesh Chandra Mishra vs. Union Of INDIA And Ors

W.P.(C)/10718/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Katyani Exports Through Its Proprietor Sh. Ajay Singh Gautam vs. Union Of INDIA And Ors

W.P.(C)/10607/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Global Products And Traders vs. Pr Commissioner Of Goods And Service Tax, West Delhi

W.P.(C)/13528/2026HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rpp Infra Projects LTD, Karnataka vs. Union Of INDIA & Ors

W.P.(C)/10852/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Lotus Exim Through Its Partner Sh. Ajay Singh Gautam vs. Union Of INDIA And Ors

W.P.(C)/10720/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Divine Creations Through Its Partner Sh. Ajay Singh Gautam vs. Union Of INDIA And Ors

W.P.(C)/10614/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rpp Infra Projects LTD, Telangana vs. Union Of INDIA & Ors

W.P.(C)/10861/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Matrix Design Enterprises Through Its Partner Sh. Umesh Chandra Mishra vs. Union Of INDIA And Ors

W.P.(C)/10613/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Vishnu Impex Through Its Partner Sh. Ajay Singh Gautam vs. Union Of INDIA And Ors

W.P.(C)/10609/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Aura Creations Through Its Partner Sh.Arun Gupta vs. Union Of INDIA And Ors

W.P.(C)/10670/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rpp Infra Projects LTD, Tamilnadu vs. Union Of INDIA & Ors

W.P.(C)/10853/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Campari Exports PVT. LTD And Anr vs. State Bank Of INDIA And Ors

W.P.(C)/15111/2024HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Takeda Biopharmaceuticals INDIA Private Limited vs. The Joint Commissioner, CGST Appeals-Ii, Delhi & Ors

W.P.(C)/12106/2025HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Advance Computers And Mobiles INDIA PVT LTD & Anr vs. The Commissioner Of Cenntral Goods And Service Tax And Anr

W.P.(C)/2919/2023HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S S R Steel Traders (Legal Name- Rajender Parsad Jain) vs. Superintendent, Range-86, Division Palam, Central Goods And Services Tax, Delhi South Commissione

W.P.(C)/12755/2026HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Khushnud Khan vs. Commissioner Of CGST, Delhi West Commissionerate & Anr

W.P.(C)/7137/2026HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rishiraj Singh Rathore vs. Commissioner Of CGST, Delhi West Commissionerate & Anr

W.P.(C)/7098/2026HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Singh Exports Through Its Prop. Mr.Avtar Singh vs. Assistant Commissioner, Division Gandhi Nagar, Commissionerate Delhi East, Central Tax

W.P.(C)/6558/2025HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Jnr Recycling vs. Principal Commissiner CGST & Ors

W.P.(C)/13350/2026HC Delhi15 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Manju Gaind vs. Kamla Rani & Ors

FAO(OS)/58/2024HC Delhi15 Sept 2026

Bench: HON'BLE MS. JUSTICE RENU BHATNAGAR,HON'BLE MR. JUSTICE VIVEK CHAUDHARY

Puerto Life Sciences PVT. LTD vs. Mr. Engineers Industries

ARB.P./1010/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Record only

Rishi Pal vs. National Commission For Scheduled Castes

W.P.(C)/13363/2026HC Delhi14 Sept 2026

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Sharwan Kumar And Sons vs. Union Of INDIA Ors And

W.P.(C)/7425/2025HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Antite International Co vs. The Commissioner Of Dgst & Anr

W.P.(C)/6631/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Benevolent Industries vs. Goods And Services Tax Appellate Tribunal & Anr

W.P.(C)/13345/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Microlyte Energy PVT LTD & Anr vs. Goods And Services Tax Appellate Tribunal & Anr

W.P.(C)/13380/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Yash Engineering Works & Anr vs. Goods And Services Tax Appellate Tribunal & Anr

W.P.(C)/13341/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Nsp Industries Through Its Karta & Anr vs. Goods And Services Tax Appellate Tribunal & Anr

W.P.(C)/13342/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

K.S Industries & Anr vs. The Commissioner Appeals I Central Tax Delhi. & Anr

W.P.(C)/13344/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Micro Sales Through Its Proprietor Yash Goel vs. Goods And Servcies Tax Appellate Tribunal & Anr

W.P.(C)/13343/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Silver Metal Works Through Its Proprietor Govind Verma vs. Goods And Services Tax Appellate Tribunal & Anr

W.P.(C)/13339/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Best Buildwell PVT. LTD Through Its Director Mr. Sanjeev Malhotra vs. Principal Commissioner Central Goods And Service Tax & Ors

W.P.(C)/1687/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Transcorp International Limited vs. Additional Commissioner CGST & Anr

W.P.(C)/5893/2025HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

P B Agro LLP vs. Union Of INDIA And Ors

W.P.(C)/12664/2026HC Delhi14 Sept 2026

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Welspring Universal vs. Additional Commissioner Of Central GST

W.P.(C)/11957/2025HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rus Education INDIA PVT. LTD vs. Directorate General Of Goods And Services Tax Intelligence Dggi And Anr

W.P.(C)/13995/2024HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Studio Linedesign Projects PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/6617/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Fast Parcel Services vs. Superintendent Range - 6, Central GST Division, New Delhi & Anr

W.P.(C)/3790/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Alk Enterprise & Anr vs. Rani Aggarwal & Ors

CM(M)/1982/2026HC Delhi14 Sept 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL

Delhi Baroda Road Carrier Private Limited Through Its Director-Mr. Hargobind Pruthi vs. Office Of Gsto & Anr

W.P.(C)/7797/2025HC Delhi10 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Efficient Automotives LLP vs. Union Of INDIA & Ors

W.P.(C)/15841/2024HC Delhi10 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Manish Prop. Of Balaji Traders vs. Union Of INDIA And Ors

W.P.(C)/14686/2025HC Delhi10 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Blue Fludics PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/12477/2026HC Delhi10 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Shiv Shakti International vs. Commissioner Of Delhi GST Department Of Trade And Taxes And Ors

W.P.(C)/13318/2026HC Delhi10 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Anil Tarare & Anr vs. 3 Aaa Hospitality & Ors

RFA/988/2026HC Delhi09 Sept 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Kundan Care Products Limited vs. Union Of INDIA & Anr

W.P.(C)/432/2024HC Delhi09 Sept 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE VIKAS MAHAJAN

Lam N Fab Metals vs. Union Of INDIA & Anr

W.P.(C)/435/2024HC Delhi09 Sept 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE VIKAS MAHAJAN

Kundan And Zeya Limited vs. Union Of INDIA & Anr

W.P.(C)/433/2024HC Delhi09 Sept 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE VIKAS MAHAJAN

Jb Jewels And Metals LLP vs. Union Of INDIA & Anr

W.P.(C)/434/2024HC Delhi09 Sept 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE VIKAS MAHAJAN

Siddharth Kumar Jain vs. Office Of The Commissioner Of Central Tax Appeals 1 Delhi Commissioner And Ors & Ors

W.P.(C)/13193/2026HC Delhi09 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Perfect Care Solutions LLP (Through Its Partner Shri Sanjay Tiwari) vs. Commissioner Of CGST Delhi South

W.P.(C)/5487/2026HC Delhi09 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Suresh Prop. Mahadev Trading Co vs. Commissioner, CGST Appeal 1, Delhi & Ors

W.P.(C)/9451/2025HC Delhi09 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ms Dhrov Enterprises vs. Additional Commissioner CGST Delhi North & Ors

W.P.(C)/5172/2026HC Delhi09 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sanjeev Kumar Jain (Dead) Though His Legal Heir Mrs Sapna Jain vs. Deputy Commissioner CGST Delhi South And Others

W.P.(C)/12918/2026HC Delhi09 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Promise Manpower Service Limited vs. Union Of INDIA & Ors

W.P.(C)/12958/2026HC Delhi09 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Adhvik Polychem vs. Assistant Commissioner Gsto Ward 58

W.P.(C)/13175/2026HC Delhi09 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ivy Entertainment Private Limited vs. Prince Pictures & Anr

O.M.P.(I) (COMM.)/383/2026HC Delhi09 Sept 2026

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

M/S Bansal Electricals vs. Commissioner, Central Goods And Services Tax, North Division & Anr

W.P.(C)/12920/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rawat Trading vs. Commissioner Of Dgst & Ors

W.P.(C)/4124/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Agrawal Metal Works Private Limited vs. Principal Commissioner Of Customs Icd Patparganj Delhi

W.P.(C)/18087/2025HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Abs Mercantiles PVT LTD vs. Additional Commissioner, CGST South

W.P.(C)/12887/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rakesh vs. Ms Rimjhim Prasad The Chief Commissioner Central Excise Office Delhi

CONT.CAS(C)/1623/2026HC Delhi07 Sept 2026

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Ridley Life Science PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/15839/2024HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Krishan Kumar (Non-Taxable Entity) vs. Union Of INDIA, Through Secretary & Ors

W.P.(C)/9831/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Siwon Enterprises PVT LTD Through Its Director Sh Vikrant Singhal vs. Union Of INDIA & Ors

W.P.(C)/7287/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rahul Solanki, Director Srivenkateshwar Tradex PVT. LTD vs. Commissioner, Central Tax Delhi West & Ors

W.P.(C)/2388/2025HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Nidhi Nehra Sharma vs. State Govt. Of Nct Of Delhi

BAIL APPLN./293/2025HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

Sunny Aggarwal vs. Union Of INDIA & Ors

W.P.(C)/9582/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Signmantra Throug Its Partner Gopal Kumar Singh vs. The Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/12897/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sh. Vikrant Singhal vs. Union Of INDIA & Ors

W.P.(C)/7292/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Hpsm Steel INDIA PVT LTD Through Its Director Sh Gourav Jain vs. Union Of INDIA & Ors

W.P.(C)/9467/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Gsvm Steel INDIA PVT LTD Through Its Director Sh Gaurav Jain vs. Union Of INDIA & Ors

W.P.(C)/9429/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sagar Garg vs. Union Of INDIA And Ors

W.P.(C)/8893/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sh Pradeep Agrawal vs. Union Of INDIA & Ors

W.P.(C)/9462/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shri Jain Timber Traders Through Its Proprietor Sh Saurav Jain vs. Union Of INDIA & Ors

W.P.(C)/9470/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Gkem International PVT LTD & Ors vs. Commissioner Of Customs Icd Ppg And Other Icds

W.P.(C)/5796/2025HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shri Jain Timber Iron And Stone Co Through Its Proprietor Sh Gourav Jain vs. Union Of INDIA & Ors

W.P.(C)/9476/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ravi Garg vs. Union Of INDIA & Ors

W.P.(C)/9414/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sachin Singhal vs. Union Of INDIA & Ors

W.P.(C)/7288/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rahul Solanki, Director Srivenkateshwar Tradex PVT. LTD vs. Commissioner, Central Tax Delhi West & Ors

W.P.(C)/2338/2025HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Whitecliff Industries LTD vs. Union Of INDIA & Anr

W.P.(C)/9308/2024HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Gourav Jain vs. Union Of INDIA & Ors

W.P.(C)/9464/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rohit Garg vs. Union Of INDIA And Ors

W.P.(C)/8829/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Anil Kumar Jain Proprietor Pukhraj Exim Solution vs. Union Of INDIA & Ors

W.P.(C)/12309/2023HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ms Singhal Trading INDIA PVT LTD Through Its Director Sh Vikrant Singhal vs. Union Of INDIA & Ors

W.P.(C)/7290/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Pankaj Sharma vs. State Govt. Of Nct Of Delhi

BAIL APPLN./283/2025HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

M/S Pm Trading Co Through Its Proprietor Nisha Jain vs. Union Of INDIA & Ors

W.P.(C)/9428/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Mayur Material Trading Company Through Its Partner Sh. Sunny Aggarwal vs. Union Of INDIA & Ors

W.P.(C)/9471/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Manoj Bansal vs. Union Of INDIA And Ors

W.P.(C)/8892/2026HC Delhi07 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Pritu Jain vs. State (Nct Of Delhi) & Anr

W.P.(CRL)/1384/2026HC Delhi03 Sept 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Accure Labs Private Limited vs. Union Of INDIA & Ors

W.P.(C)/871/2026HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Anhad Impex vs. Commissioner Trade And Taxes & Ors

W.P.(C)/9388/2024HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Uday Sachdeva vs. State (Nct Of Delhi) & Anr

BAIL APPLN./2201/2025HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

Ministry Of Railways vs. The Assessing Authority & Ors

W.P.(C)/15034/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ministry Of Railways vs. The Assessing Authority & Ors

W.P.(C)/15031/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Smt.Asha Rani Aggarwal & Ors vs. New Delhi Municipal Council & Anr

W.P.(C)/1488/2021HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

M/S Anhad International vs. Commissioner Trade And Taxes & Ors

W.P.(C)/8208/2024HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ministry Of Railways vs. The Assessing Azuthoirity & Or

W.P.(C)/13676/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sanjay Dwivedi vs. State Of Delhi Nct

BAIL APPLN./977/2026HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

← 2025