Delhi High Court GST Judgments — 2026

1,012 judgments, newest first. Page 4 of 11.

Anand Cis INDIA Private Limited vs. Commissioner Central Goods And Services Tax Delhi South & Anr

W.P.(C)/6123/2024HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Shiva Kumar vs. The Government Of Nct Of Delhi And Ors

W.P.(C)/16830/2025HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Minstry Of Railways vs. The Assessing Authortyy & Ors

W.P.(C)/14685/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ministry Of Railways vs. The Assessing Authority & Ors

W.P.(C)/14233/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ministryt Of Railways vs. The Assessing Authority & Ors

W.P.(C)/13697/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ministry Of Railways vs. The Assessing Authority & Ors

W.P.(C)/13712/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Hindustan Unilever Limited vs. Kwick Living (I) Private Limited

FAO(OS) (COMM)/231/2026HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S G M Herbs vs. Pr. Commissioner & Anr

W.P.(C)/11899/2024HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ministry Of Railways vs. The Assessing Authority & Ors

W.P.(C)/14704/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ministry Of Railways vs. The Assessing Authority & Ors

W.P.(C)/13696/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Shruti Gupta vs. Additional Commissioner (Adjudication) & Anr

W.P.(C)/12698/2026HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

A M Electricals vs. Commissioner Of Delhi Goods And Service Tax & Ors

W.P.(C)/9592/2023HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Minstry Of Railway vs. The Assessing Authority & Ors

W.P.(C)/15077/2006HC Delhi02 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Hospitech Management Consultants PVT LTD vs. Principal Commissioner Ofcentral Goods And Services Tax

SERTA/15/2023HC Delhi01 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Lucknow Nagar Nigam And Anr vs. M/S Raj Lubricants & Anr

CM(M)/1921/2026HC Delhi01 Sept 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL

Baljeet Singh And Anr vs. Santosh Bhutani

RC.REV./178/2022HC Delhi01 Sept 2026

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Amit Tiwari vs. State (Nct Of Delhi)

BAIL APPLN./1772/2026HC Delhi01 Sept 2026

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

Inceptra Retail INDIA Private Limited vs. Suerintendent, Central Goods And Services Tax

W.P.(C)/12524/2026HC Delhi31 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S R N Trading Co vs. Commissioner Of Dgst, Delhi & Anr

W.P.(C)/1667/2026HC Delhi31 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Jai Karan Panchal vs. Union Of INDIA & Ors

W.P.(C)/12516/2026HC Delhi31 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Supra Enterprises vs. Assistant Commissioner Circle 6 Central GST Audit 1 & Ors

W.P.(C)/11352/2024HC Delhi31 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Central Warehousing Corporation vs. Union Of INDIA And Ors

W.P.(C)/11989/2026HC Delhi25 Aug 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Bluspring Enterprises Limited vs. Delhi Trasnport Indrastructure Development Corporation LTD. (Dtidc) And Ors

W.P.(C)/11017/2026HC Delhi25 Aug 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Preeti Jolly vs. The State Nct Of Delhi And Ors

W.P.(CRL)/131/2026HC Delhi25 Aug 2026

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Chaman Goel vs. Union Of INDIA & Ors

W.P.(CRL)/4193/2025HC Delhi24 Aug 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Amit Gupta vs. Commissioner, CGST, Delhi

CRL.M.C./3946/2025HC Delhi24 Aug 2026

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Radhe Sales Corporation vs. Office Of The Assistant Commissioner CGST Delhi North

W.P.(C)/9456/2025HC Delhi24 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sh Jay Singh vs. The Joint Commissioner Of Central Tax GST Delhi & Anr

W.P.(C)/12372/2026HC Delhi24 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Singla Sweets vs. Union Of INDIA & Ors

W.P.(C)/10682/2025HC Delhi24 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Saraswati Devi Ram Sagar Jha College Of Pharmacy & Anr vs. Pharmacy Council Of INDIA

W.P.(C)/12363/2026HC Delhi24 Aug 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Vleadit & Anr vs. Additional Commissioner, CGST Delhi West & Ors

W.P.(C)/12148/2026HC Delhi21 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Luxmi Alloys vs. Union Of INDIA & Ors

W.P.(C)/1759/2026HC Delhi21 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Deepak Mittal vs. Union Of INDIA And Ors

W.P.(C)/5375/2025HC Delhi21 Aug 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S. Rahul And Sons HUF & Anr vs. Additional Commissioner, CGST Delhi West & Ors

W.P.(C)/5761/2026HC Delhi21 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Blink Fix Private Limited vs. M/S Global INDIA Services & Anr

O.M.P.(I) (COMM.)/332/2025HC Delhi21 Aug 2026

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Pardeep Kumar Prashar vs. Commissioner Of Customs (Airport And General)

CUSAA/75/2025HC Delhi21 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Blink Fix Private Limited vs. Global INDIA Services

ARB.P./370/2026HC Delhi21 Aug 2026

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Brijbasi Art Press LTD & Anr vs. Commissioner Of Customs Export & Anr

W.P.(C)/9500/2023HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Raja Ram And Company vs. Principal Commissioner Of Customs (Import)

CUSAA/178/2025HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Raja Ram & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/9868/2020HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Parveen Kumar Jain vs. Principal Commissioner Of Customs (Import) Icd, Tkd, New Delhi

CUSAA/82/2023HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Arun And Co. & Anr vs. Commissioner Of Customs (Export) & Anr

W.P.(C)/9334/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Sumat Pershad & Sons And Ors vs. Commissioner Of Customs (Import) & Anr

W.P.(C)/2842/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Sumat Pershad And Sons & Anr vs. Commissioner Of Customs (Import) & Anr

W.P.(C)/9925/2020HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Jayson International & Anr vs. Commissioner Of Customs Export & Anr

W.P.(C)/9480/2023HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Jinender Kumar Jain vs. Principal Commissioner Of Customs Import

CUSAA/180/2025HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Raja Ram Co & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/6313/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Khurana Paper House vs. Commissioner Of Customs Export & Anr

W.P.(C)/6299/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Kraftline International & Ors vs. Commissioner Of Customs Import & Anr

W.P.(C)/8122/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Kapil Pap Mart PVT LTD & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/4388/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Juneja Papers PVT LTD & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/8047/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Kapil Pap Mart PVT LTD vs. Commissioner Of Customs Export & Anr

W.P.(C)/15114/2025HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Suneja Sons & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/8039/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Khurana Paper House & Ors vs. Commissioner Of Customs Import & Anr

W.P.(C)/2850/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sona Papers PVT. LTD. & Anr vs. Commissioner Of Customs (Import) & Anr

W.P.(C)/8000/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Kalra Paper Convertor Trader PVT LTD & Ors vs. Commissioner Of Customs Export & Anr

W.P.(C)/9506/2023HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shree Paper Co. PVT. LTD vs. Commissioner Of Customs (Export) & Ors

W.P.(C)/8763/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Jain Enterprises vs. Commissioner Of Customs Export & Anr

W.P.(C)/14138/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ajay Paper Corporation vs. Commissioner Of Customs Export & Anr

W.P.(C)/6209/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Juneja Papers PVT. LTD. & Anr vs. Commissioner Of Customs (Import) & Anr

W.P.(C)/9869/2020HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Mukta Enterprises vs. Commissioner Of Customs Export

CUSAA/177/2025HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Indira Offset Printers PVT LTD & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/6331/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Sumat Pershad Sons & Ors vs. Commissioner Of Customs Import & Anr

W.P.(C)/2838/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Kalra Paper Products PVT LTD & Ors vs. 1. Commissioner Of Customs Import & Anr

W.P.(C)/4409/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Birdhi Chand Girdhari Lal Papers PVT LTD & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/4386/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Sumat Pershad Sons & Ors vs. Commissioner Of Customs (Import) & Anr

W.P.(C)/118/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Kraftile International vs. Commissioner Of Customs Import & Anr

W.P.(C)/141/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S S. D. Enterprises vs. Commissioner Of Customs (Import) & Anr

W.P.(C)/9903/2020HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Bimal Papers PVT. LTD vs. Principal Commissioner Of Customs Import

CUSAA/83/2023HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Kraftile International vs. Commissioner Of Customs Import & Anr

W.P.(C)/6288/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rajinder Kumar Jain vs. Commissioner Of Customs Export

CUSAA/179/2025HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Birdhi Chand Girdhari Lal Papers PVT LTD & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/4345/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Sumat Pershad Sons & Ors vs. Commissioner Of Customs Import & Anr

W.P.(C)/8248/2020HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Suneja Sons And Anr vs. Commissioner Of Customs Export & Anr

W.P.(C)/11146/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

S D Enterprises vs. Commissioner Of Customs Import & Anr

W.P.(C)/6239/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Diamond Copy House & Anr vs. Commissioner Of Customs Import & Anr

W.P.(C)/7987/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Kalra Paper Converter And Trader PVT. LTD. & Ors vs. Commissioner Of Customs (Import) & Anr

W.P.(C)/4380/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Shital Paper Impex vs. Commissioner Of Customs Import & Anr

W.P.(C)/4368/2021HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Juneja Trade Links vs. Commissioner Of Customs Export & Anr

W.P.(C)/11246/2023HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Juneja Trade Links vs. Commissioner Of Customs Import & Anr

W.P.(C)/232/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Gunshika Marketing Co & Anr vs. Commissioner Of Customs Export & Ors

W.P.(C)/14263/2022HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sandeep Aggarwal vs. Commissioner Of Central Tax CGST Delhi West & Ors

W.P.(C)/9865/2025HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ferrous Tradex vs. The Superintendent, Range-41 CGST, North Delhi Division-Bawana

W.P.(C)/10597/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Raj Kumar vs. The State (Nct Of Delhi)

BAIL APPLN./1632/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE GIRISH KATHPALIA

Atul Modi vs. Directorate General Of Goods And Service Tax Intelligence

CRL.M.C./2061/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

M/S Nector Foods Private Limited, Through Its Director Sh. Apoorv Agarwal vs. The Union Of INDIA, Through The Secretary, Department Of Revenue, Ministry Of Finance & Ors

W.P.(C)/11986/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Smt. Anu Saini vs. M/S Nextgen Enterprises

CRL.REV.P.(NI)/295/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

Dhampur Sugar Mills LTD vs. Indian Oil Corporation LTD

O.M.P. (COMM)/27/2015HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Baker Hughes Oilfield Services INDIA PVT LTD vs. Customs Authority For Advance Rulings And Anr

CUSAA/43/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Bj Services Company Middle East LTD vs. Customs Authority For Advance Rulings & Anr

CUSAA/63/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Halliburton Offshore Services Inc vs. Customs Authority Of Advance Ruling & Anr

CUSAA/66/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Baker Hughes Singapore Pte vs. Customs Authority For Advance Rulings & Anr

CUSAA/62/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rahi Systems Private Limited vs. Union Of INDIA & Ors

W.P.(C)/5470/2026HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Zenlayer Networks INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/1407/2026HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Zenlayer Networks INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7091/2025HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Amit Singh vs. Union Of INDIA & Ors

W.P.(C)/1374/2026HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Tmb Electronics vs. Shanti Developers & Anr

FAO(OS) (COMM)/26/2024HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Shubham Enterprises vs. The Union Of INDIA And Ors

W.P.(C)/7684/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shubham Enterprises vs. The Union Of INDIA And Anr

W.P.(C)/7647/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sudhir Kumar Director Remax It Solution PVT LTD vs. Suprintendent CGST, Range-168, New Delhi And Ors

W.P.(C)/10367/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

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