Delhi High Court GST Judgments — 2026

1,029 judgments, newest first. Page 7 of 11.

Aman Garg vs. Directorate General Of GST Intelligence Ghaziabad Zonal Unit

BAIL APPLN./484/2026HC Delhi30 Jul 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Sy Associates Private Limited vs. Commissioner Of Central Tax CGST Delhi East

W.P.(C)/10495/2026HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sy Associates Private Limited vs. Commissioner Of Central Tax CGST Delhi East

W.P.(C)/10533/2026HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sanmati Coatech Private Limited vs. Sales Tax Officer Class Ii/Avato, Ward 21, Zone-2 Delhi & Ors

W.P.(C)/1377/2026HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Black Pepper Enterprises PVT LTD vs. Directorate General Of GST Intelligence (Dggi) Hqrs And Anr & Anr

W.P.(C)/10215/2026HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Bunno Fintech Techbridge Software Technology Private Limited vs. Directorate General Of GST Intelligence (Dggi) Hqrs And Anr & Anr

W.P.(C)/10260/2026HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Click Retail PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/5643/2026HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sandeep Goel vs. Jugal Kishor Toshniwal

CM(M)/2732/2024HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Click Retail PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/5668/2026HC Delhi29 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

The Commissioner Of Central Tax, CGST Delhi East vs. Samiah International Builder PVT. LTD

CEAC/5/2024HC Delhi28 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M S Shobha Jain Impex vs. The Additional Commissioner CGST Appeals-1, Delhi

W.P.(C)/267/2025HC Delhi28 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Jis Recyling Through Its Proprietor Jishan vs. Sales Tax Officer Class Ii/ Avato

W.P.(C)/12541/2025HC Delhi28 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S S.S. Sales Corporation Through Its Partner Mr Sourabh Gupta vs. Deputy Commissioner Central Goods And Services Tax Division Pitampura Delhi West & Anr

W.P.(C)/9543/2026HC Delhi28 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Global Products And Traders vs. Superintendent, Range-85, Division-Dwarka, Delhi South Commissionerate

W.P.(C)/7217/2026HC Delhi28 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Shine Shipping Company vs. Union Of INDIA & Ors

W.P.(C)/5592/2022HC Delhi28 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Jai Shree Radhey Shyam Enterprises vs. Union Of INDIA & Ors

W.P.(C)/9581/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Dk Enterprises Through Proprietor, Deepak Mittal vs. Union Of INDIA Represented Through Secretary Dept Of Revenue Ministry Of Finance & Anr

W.P.(C)/10993/2025HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Jagdamba Enterprises vs. Principal Commissioner Dgst & Anr

W.P.(C)/7416/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Atr Traders PVT. LTD vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/10259/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Keshav Sales Corporation Thorugh Proprietor Lalit Bansal vs. Union Of INDIA & Ors

W.P.(C)/8937/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ashish Goel & Ors vs. Union Of INDIA & Ors

W.P.(C)/9530/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ankit Sajwan vs. The Sales Tax Officer Class Ii / Avato, Ward 58 & Ors

W.P.(C)/10322/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ganesh Trading Company vs. Superintendent Range 27 Central GST Division & Anr

W.P.(C)/4323/2025HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Harpal Singh vs. Additional Commissioneradjudication CGST Delhi North And Anr

W.P.(C)/9553/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rakesh Raj vs. State Nct Of Delhi

BAIL APPLN./1787/2026HC Delhi27 Jul 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Supertech It Solutions Private Limited vs. The Additional Director General

W.P.(C)/10103/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ds Farbication vs. The Commissioner Of Central Goods And Services Tax And Others

W.P.(C)/9962/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Hybon Electronics Private Limited vs. The Assistant Commissioner Of Dgst & Ors

W.P.(C)/7449/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Krishija Optics Limited & Ors vs. Additional Commissioner CGST Delhi North & Anr

W.P.(C)/10189/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Mann Enterprises vs. Commissioner Of State Goods And Services Tax Delhi And Ors

W.P.(C)/10156/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sh Rajesh Saini vs. Additional Commissioner Of Police Traffic Hq & Anr

W.P.(C)/10186/2026HC Delhi24 Jul 2026

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

M/S Jcm Udyog Through Its Prop. Vijay Kumar vs. Additional Commissioner, CGST Delhi West Commissionerate

W.P.(C)/2274/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Vinay Wires And Poly Products PVT LTD And Ors vs. Directorate General Of GST Intelligence (Dggi) And Anr

W.P.(C)/9499/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Swaran Singh vs. Union Of INDIA & Ors

W.P.(C)/9389/2026HC Delhi24 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Spectrum Power Generation Limited vs. Gail INDIA Limited

O.M.P. (COMM)/64/2025HC Delhi23 Jul 2026

Bench: HON'BLE MR. JUSTICE AVNEESH JHINGAN

M/S Vvs Construction PVT. LTD vs. Indian Youth Centre Trust & Ors

RFA/38/2025HC Delhi23 Jul 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S. Pooja Logistics Limited vs. Additional Commissioner, CGST Audit-1 & Ors

W.P.(C)/10065/2026HC Delhi23 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Skg Metal Trading Through Its Partner vs. The Commissioner Central Goods And Services Tax

W.P.(C)/3895/2026HC Delhi23 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Retail Through Gagan Gandhi vs. Central Board Of Indirect Taxes And Customs Through Its Chairman & Anr

W.P.(C)/2567/2024HC Delhi23 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Rohan Metals Private Limited vs. Union Of INDIA & Ors

W.P.(C)/9935/2026HC Delhi22 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Abn International vs. The Assistant Commissioner/Gsto

W.P.(C)/9963/2026HC Delhi22 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Kamal Kumar Jain vs. Commissioner, Central Goods And Services Tax (CGST), Delhi-East

W.P.(C)/9902/2026HC Delhi22 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sameer Arora vs. The Commissioner Department Of CGST And Cx Delhi East & Anr

W.P.(C)/5550/2026HC Delhi22 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ideal Readymade Garments Private Limited vs. Union Of INDIA And Ors

W.P.(C)/10605/2025HC Delhi22 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Credulity Solutions Private Limited vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/8469/2024HC Delhi21 Jul 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

New Excellent Televentures LLP And Anr vs. Directorate General Of Goods And Services Tax Intelligence Dggi And Ors

W.P.(C)/1883/2024HC Delhi21 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Shree Maha Gauri Exports vs. Assistant Commissioner CGST & Ors

W.P.(C)/6894/2024HC Delhi21 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Hemogenomics Private Limited vs. Government Of Nct Of Delhi Through Secretary Finance & Ors

W.P.(C)/4302/2026HC Delhi21 Jul 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Hemogenomics Private Limited vs. Government Of Nct Of Delhi & Ors

W.P.(C)/1973/2026HC Delhi21 Jul 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Siya Seth Proprietor Spherion Solutions vs. Additional Director General Directorate General Of GST Intelliigence (Dggi) Delhi Zonal Unit & Anr

W.P.(C)/9387/2026HC Delhi21 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Mn Automobile Private Limited vs. Union Of INDIA & Ors

W.P.(C)/9761/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Ld Manufacturing PVT LTD vs. Additional Commissioner, Central Tax And CGST Delhi (North)

W.P.(C)/7099/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ankit Bansal vs. Axis Bank LTD And Anr

W.P.(C)/9673/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Indospirit Bars PVT LTD vs. Smt Prabha Aggarwal

FAO (COMM)/211/2023HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Leaff International vs. Additional Commissioner, Cum Commissioner (In Situ), Ward 89

W.P.(C)/9303/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Jests Business Services Private Limited. (Through Its Director Shri Pratap Singh) vs. Commissioner Of CGST, Commissionerate, Delhi South And Anr

W.P.(C)/9670/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Leaff International vs. Additional Commissioner, Cum Commissioner (In Situ), Central GST, Delhi East

W.P.(C)/9320/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Mr Sharad Narula Proprietor Of M/S As Enterprises & Ors vs. Union Of INDIA & Ors

W.P.(C)/9514/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/ S Lgf Sysmac INDIA PVT LTD vs. M/ S Krystallo

RFA/149/2025HC Delhi20 Jul 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Hanisuddin Malik Trading Co vs. Commissioner Of CGST, Delhi North & Ors

W.P.(C)/9671/2026HC Delhi20 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sanvi Traders vs. Indian Bank & Ors

W.P.(C)/5249/2026HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Sarv Priya Mahajan Co Op Group Housing Society vs. Union Of INDIA And Ors

W.P.(C)/9579/2026HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Shri Mohit Jain vs. Union Of INDIA & Anr

W.P.(C)/9594/2026HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner CGST Delhi South Commissionerate vs. INDIA Trade Promotion Organisation

SERTA/15/2025HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

A.S. Mechanical Systems PVT. LTD vs. The Commissioner Of CGST, Delhi & Anr

W.P.(C)/9143/2026HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Manmeet Singh Khurana, Proprietor vs. The Commissioner Of SGST, Delhi SGST & Anr

W.P.(C)/18604/2025HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rajesh Aggarwal & Anr vs. Deputy Director Directorate General Of GST Intelligence Hq

W.P.(C)/8259/2024HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Punjab National Bank vs. Union Of INDIA & Ors

W.P.(C)/7620/2025HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sanjay Kumar vs. State Of Nct Of Delhi

BAIL APPLN./1046/2026HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Shri Balaji Enterprises vs. Assistant Commissioner Of Dgst & Anr

W.P.(C)/4702/2026HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Manmeet Singh Khurana, Proprietor vs. The Commissioner Of SGST, Delhi SGST, & Anr

W.P.(C)/18605/2025HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ai Airport Services Limited vs. Union Of INDIA Through Ministry Of Finance & Anr

W.P.(C)/4268/2025HC Delhi17 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sodexo INDIA Services Private Limited vs. Union Of INDIA & Anr

W.P.(C)/9153/2026HC Delhi15 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Karamsar Poultry Appliances vs. Assistant Commissioner, Janakpuri Division, CGST Delhi West & Ors

W.P.(C)/9189/2026HC Delhi13 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Super Traders vs. Principal Commissioner, Dgst, Delhi & Anr

W.P.(C)/9181/2026HC Delhi13 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Shiv Shanker Vyas vs. Ntpc Limited & Ors

W.P.(C)/15500/2024HC Delhi13 Jul 2026

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Rpa Allianz Industries Through Its Proprietor Rajan Agarwal vs. Union Of INDIA & Ors

W.P.(C)/9140/2026HC Delhi10 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Health Care And Innovation vs. Union Of INDIA & Anr

W.P.(C)/16975/2025HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ridhu Traders vs. Pr. Commissioner Of Delhi Goods And Services Tax

W.P.(C)/5885/2024HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Marginmart Ifosystems Private Limited vs. Assistant Commissioncr CGST, Delhi North & Anr

W.P.(C)/9013/2026HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Pacific Business Centre PVT. LTD vs. Assistant Commissioner, CGST, Connaught Place Division, Delhi & Ors

W.P.(C)/4591/2026HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Shiv Narayan Jha vs. Ncb

BAIL APPLN./1209/2026HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

M/S Shiv Tempo Service vs. Pr. Commissioner Of Goods And Service Tax, North Delhi

W.P.(C)/14288/2025HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Maybell Tradings PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/5945/2026HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sunil Chauhan Prop Of Shree Chem INDIA vs. The Principal Commisisoner Of CGST Delhi North & Ors

W.P.(C)/8412/2026HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Delhi Development Authority vs. M/S 2Nd Computers

LPA/273/2026HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE TEJAS KARIA

Ms Koenig Solutions PVT Limited vs. Assistant Commissioner Audit Branch State GST Government Of Nct Of Delhi & Ors

W.P.(C)/11410/2024HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Parth Shokeen (Proprietor Parth Enterprises) vs. Sales Tax Officer Class Ii/Avato Ward 62 Zone 5 & Ors

W.P.(C)/9060/2026HC Delhi09 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Jai Huanuman Sanitarywares vs. Commissioner Of Dgst, Delhi, And Others & Anr

W.P.(C)/4326/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Jai Hanuman Sanitarywares vs. Commissioner Of Dgst, Delhi, & Anr

W.P.(C)/3712/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Jai Huanuman Sanitarywares vs. Commissioner Of Dgst, Delhi, And Others & Anr

W.P.(C)/4046/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Raj Kumar Gupta Prop Rajasthan Steel Corporation vs. Additional Commissioner Central Goods And Services Tax, & Anr

W.P.(C)/8497/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Raj Kumar Gupta Prop Rajasthan Steel Corporation vs. Additional Commissioner Central Goods And Services Tax, & Anr

W.P.(C)/8415/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Raj Kumar Gupta Prop Rajasthan Steel Corporation vs. Additional Commissioner & Anr

W.P.(C)/8494/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sagar Enterprises vs. Central Goods And Services Tax & Anr

W.P.(C)/5917/2025HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Gg Corporation vs. Office Of The Commissioner Of Central Tax Appeal Ii Delhi & Ors

W.P.(C)/13670/2024HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Jasmine Exim vs. Union Of INDIA And Anr

W.P.(C)/8690/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Rainbow vs. Indian Trade Promotion Organisation

W.P.(C)/8671/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Damac Infra LLP vs. Directorate General Of GST Intelligence (Dggi) Hqrs & Anr

W.P.(C)/8716/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Sanchi Cereals PVT LTD vs. M/S Indusind Bank LTD

RFA(COMM)/268/2026HC Delhi08 Jul 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

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