Delhi High Court GST Judgments — 2026

1,012 judgments, newest first. Page 2 of 11.

Samarth Enterprises vs. Department Of Trade And Taxes & Anr

W.P.(C)/14441/2026HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Dhruv Medicos PVT LTD vs. Deputy Commissioner, Central GST Circle 5, Audit-I, Delhi & Ors

W.P.(C)/10213/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Parag Garg vs. Commissioner, Adjudication, CGST Delhi West And Anr

W.P.(C)/13883/2026HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Parag Garg vs. Additional Commissioner, Adjudication, CGST Delhi West And Anr

W.P.(C)/1964/2026HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Varun Khanna vs. Additional Commissioner CGST New Delhi 110066 And Ors

W.P.(C)/5795/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rajesh Aggarwal vs. Commissioner Of Goods And Service Tax Central Tax Delhi And Anr

W.P.(C)/16685/2024HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Anil Kumar Misra vs. Union Of INDIA & Anr

W.P.(C)/5193/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sanjiv Kadian vs. Joint Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/14757/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Madhav Agarwal vs. Union Of INDIA & Anr

W.P.(C)/6862/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Dipanshu Aggarwal vs. Commissioner Of Goods And Service Tax, Central Tax, (Delhi West) & Anr

W.P.(C)/16623/2024HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rajnish Jain vs. Joint Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/14747/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Amit Gupta vs. Joint Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/14794/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Sun Flame Trading PVT LTD & Ors vs. Union Of INDIA & Ors

W.P.(C)/13363/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Parag Garg vs. Additional Commissioner And Anr

W.P.(C)/53/2026HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Avdhesh Mittal vs. Joint Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/14748/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Parag Garg vs. Deputy Director, Dggi, Dzu And Anr

W.P.(C)/9864/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Abhimanyu Sharma vs. Union Of INDIA & Anr

W.P.(C)/6913/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Ashish Jain vs. The Commissioner, Dggi Adjudication, CGST. & Ors

W.P.(C)/14149/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Naresh Goel vs. Union Of INDIA & Ors

W.P.(C)/16821/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M S Atlantic International Trading PVT LTD & Ors vs. Union Of INDIA & Ors

W.P.(C)/6062/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Parag Garg vs. The Common Adjudicating Authority Additional Commissioner Of Central Tax, CGST Delhi West And Anr

W.P.(C)/5643/2025HC Delhi29 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Ivy Entertainment Private Limited vs. 14 Reels Plus LLP & Ors

CONT.CAS(C)/1813/2026HC Delhi28 Sept 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Jd Jain And Company vs. Government Of Nct Of Delhi & Ors

W.P.(C)/13787/2026HC Delhi28 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

T Ranjith vs. State (Nct Of Delhi)

BAIL APPLN./404/2026HC Delhi28 Sept 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

Lichfl Care Homes Limited vs. Director General Of Anti-Profiteering, Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/13665/2026HC Delhi28 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M S R L Polymer PVT LTD Through Its Ar Sh Akhilesh Kumar Maurya & Ors vs. Office Of The Commissioner CGST Delhi South Commissionerate, Through Its Commissioner & Anr

W.P.(C)/15706/2025HC Delhi28 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Ap International vs. Commissioner Of State GST And Vat, Department Of Trade And Taxes

W.P.(C)/6470/2025HC Delhi28 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Smt Naazma Begum vs. Government Of Nct Of Delhi & Ors

W.P.(C)/14192/2026HC Delhi25 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

S D Polymers Through It Proprietor Hem Lata Gupta vs. Commissioner Delhi Good And Service Tax & Anr

W.P.(C)/5779/2026HC Delhi25 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Pranav vs. The Commissioner Central Goods And Service Tax CGST Commissionerate Dehradun & Anr

W.P.(C)/14239/2026HC Delhi25 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Suresh Chand Verma vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi South & Ors

W.P.(C)/14199/2026HC Delhi25 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Jaiwanti vs. Union Of INDIA & Ors

W.P.(C)/7254/2025HC Delhi25 Sept 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Siya Seth Proprietor - Spherion Solutions vs. Additional Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/14095/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Siya Seth Proprietor - Spherion Solutions vs. Additional Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/14141/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Spherion Solutions Private Limited vs. Additional Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/14124/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Star Traders Through Its Proprietor Mr. Atimukt Jain vs. Commissioner Of Central Goods And Service Tax And Another And Another

W.P.(C)/10175/2025HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Anu Manglani vs. Suresh Arora And Anr

RFA(COMM)/614/2026HC Delhi24 Sept 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DINESH BHATT

Velldon Auto Industries vs. Commissioner Delhi Goods And Services Tax Department Of Trade And Taxes & Anr

W.P.(C)/7469/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Riya Die Moulds vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/7369/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

INDIA Plasto Vision Industries vs. Commissioner Of Delhi Goods And Services Tax Department Of Trade And Taxes & Anr

W.P.(C)/7471/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Dishu Enterprises vs. Commissioner Of Delhi Goods And Services Tax Department Of Trade And Taxes & Anr

W.P.(C)/7450/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Vijay Kumar Jain Proprietor Vardhman Industries vs. Commissioner CGST Delhi North Division

W.P.(C)/8356/2025HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE AVNEESH JHINGAN

Naveen Kumar Bansal vs. Union Of INDIA & Ors

W.P.(C)/13947/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms. Riti Sabharwal vs. State (The Nct Of Delhi) And Anr

W.P.(CRL)/3008/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

M/S Happy Telecom Through Its Proprietor Mr. Abhishek Jain vs. Commissioner Of Delhi GST & Anr

W.P.(C)/4325/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Kirti Traders vs. Joint Commissioner CGST Delhi North

W.P.(C)/6638/2026HC Delhi24 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Kay Biotech Private Limited vs. Commssioner Delhi Goods And Service Tax Department Of Trade And Taxes And Anr

W.P.(C)/10227/2026HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Metro Tunnelling Group vs. The Commissioner Of Delhi Goods And Services Tax

W.P.(C)/13850/2025HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE AVNEESH JHINGAN

Itd-Itd Cem Jv vs. Commissioner Of Delhi Goods And Services Tax

W.P.(C)/10436/2024HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE AVNEESH JHINGAN,HON'BLE MR. JUSTICE SHAIL JAIN

Shri Inder Singh vs. Principal Commissioner Of CGST And Anr

W.P.(C)/13568/2026HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Khatu Shyam Advertising Through Its Proprietor Rahul Garg vs. Additional Commissioner Adjudication Dggsti, CGST Delhi North & Ors

W.P.(C)/3312/2025HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Khatu Shyam Advertising Through Its Proprietor Rahul Garg vs. Additional Commissioner Adjudication Dggsti, CGST Delhi North & Ors

W.P.(C)/15884/2025HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S. Preetam Pipes Syndicate LLP & Anr vs. Additional Commissioner CGST Delhi West & Ors

W.P.(C)/4991/2026HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Sahuwala Exports Private Limited & Ors vs. Additional Commissioner, CGST Delhi West & Ors

W.P.(C)/5448/2026HC Delhi23 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Young Optimistic Transport Solutions PVT. LTD vs. Sh. A. Anbarasu, Commissioner Of Dgst And Ors

CONT.CAS(C)/346/2024HC Delhi22 Sept 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Laxmi Enterprises vs. Commissioner Of State Goods And Services Tax Delhi & Ors

W.P.(C)/13934/2026HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Gurmeet Singh @ Harpreet Singh vs. State Of Nct Of Delhi & Anr

CRL.M.C./7279/2023HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Ganpati Steels Through Kailash Prasad Yadav vs. Union Of INDIA & Ors

W.P.(C)/4400/2026HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rohit Vij Proprietor Of M/S Rrr Enterprises vs. The Commissioner Of GST

W.P.(C)/13848/2021HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Ian Consultancy LLP vs. Union Of INDIA & Ors

W.P.(C)/12475/2022HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Rty Steels, Proprietor Rajiv Garg vs. The Commissioner, Central Goods And Services Tax & Ors

W.P.(C)/1180/2026HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Sethia Infotech & Anr vs. Additional Commissioner, Adjudication CGST Delhi And Ors

W.P.(C)/11926/2026HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Ms Monnet Projects INDIA Private Limited vs. UOI & Ors

W.P.(C)/3491/2026HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

M/S Krishna Steel Trading Company & Anr vs. Additional Commissioner Adjudication CGST Delhi West & Ors

W.P.(C)/5219/2026HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Raj Kumar Daga vs. Additional Commissioner Adjudication & Ors

W.P.(C)/5987/2026HC Delhi22 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S R. K. Logistics vs. Commissioner Of Customs

CUSAA/120/2025HC Delhi21 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE AVNEESH JHINGAN

Principal Commissioner CGST Delhi South Commissionerate vs. M S Micromax Informatics LTD

SERTA/2/2026HC Delhi21 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE AVNEESH JHINGAN

M/S Sham Trading Company vs. The Commissioner, Central Goods And Services Tax & Ors

W.P.(C)/1477/2026HC Delhi21 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S H K Impex vs. The Commissioner Of Dgst, Delhi & Anr

W.P.(C)/13924/2026HC Delhi21 Sept 2026

Bench: HON'BLE MR. JUSTICE BHARAT PARASHAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Conner Institute Of Health Care And Research Center PVT. LTD vs. The Superintendent Of CGST & Anr

W.P.(C)/1485/2026HC Delhi21 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Krishan Pal Singh vs. The Additional Commissioner Delhi West Commissionerate & Anr

W.P.(C)/13927/2026HC Delhi21 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE BHARAT PARASHAR

Puneet Batra vs. Union Of INDIA & Ors

W.P.(C)/11021/2025HC Delhi18 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Jain Sons Steel vs. Govt Of Nct Of Delhi

W.P.(C)/612/2025HC Delhi18 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Saraswati Printers vs. Directorate General Of GST Intelligence, Dzu And Ors

W.P.(C)/833/2025HC Delhi18 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Integrated Capital Services Limited vs. Union Of INDIA & Ors

W.P.(C)/13527/2026HC Delhi18 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sanskriti Exim Private Limited vs. Directorate General Of GST Intelligence, Dzu And Ors

W.P.(C)/929/2025HC Delhi18 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Zenith Auto Industries Private Limited vs. Sales Tax Officer Class Ii Avato & Anr

W.P.(C)/13750/2026HC Delhi18 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Shri Krishna Industries Through It Proprietor Prop Mohan Lal vs. Commissioner Of Central Goods And Services Tax And Ors

W.P.(C)/4897/2025HC Delhi18 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Jain Cement Udyog (Through Proprietor Sh. Sanjay Jain) vs. Union Of INDIA & Anr

W.P.(C)/13622/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Laxmi Industries Through Proprietor Sandhya Omar vs. Sales Tax Officer Class Ii & Anr

W.P.(C)/13610/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Laxmi Industries Through Proprietor Sandhya Omar vs. Sales Tax Officer Class Ii & Anr

W.P.(C)/13609/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Jasmeet Singh vs. Office Of The Principal Commissioner Of CGST Delhi North & Ors

W.P.(C)/13583/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Bcc Cement Private Limited (Through Its Director Vishal Gupta) vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/13669/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Forever Exim INDIA PVT. LTD vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/13611/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Shomuk Engineering And Consultancy Services Through Its Prop. Aniruddha Banerjee vs. Additional Commissioner, CGST Delhi East

W.P.(C)/13612/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sushil Singh vs. Office Of The Principal Commissioner Of CGST Delhi North & Ors

W.P.(C)/13688/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Shri Sandeep Jain vs. Office Of Principal Commissioner CGST Delhi North & Ors

W.P.(C)/13613/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Harvinder Singh Matharu vs. Office Of The Principal Commissioner Of CGST Delhi North & Ors

W.P.(C)/13608/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Mahaveer Associates vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/13673/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Shri Nikhil Agnihotri vs. Office Of The Principal Commissioner Of CGST Delhi North & Ors

W.P.(C)/13641/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Gagandip Singh Bawa vs. Office Of The Principal Commissioner Of CGST Delhi North & Ors

W.P.(C)/13640/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Om Pal Singh vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/13686/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Jain Cement Udyog vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/13635/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Ls Enterprises vs. Union Of INDIA And Ors

W.P.(C)/13194/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Vpt Infra vs. Commissioner Of Goods And Services Tax (CGST) South Delhi & Anr

W.P.(C)/5869/2025HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ashma Bano Proprietor Of M/S. Ashiana Metal Trading Company vs. Superintendent, Range 170, CGST Delhi & Anr

W.P.(C)/12919/2026HC Delhi17 Sept 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Blink Fix Private Limited vs. M/S Mmr Enterprises & Ors

O.M.P.(I) (COMM.)/512/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

M/S Blink Fix Private Limited vs. Mmr Enterprises

ARB.P./803/2026HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Shree Maha Gauri Exports vs. Assistant Commissioner CGST & Ors

W.P.(C)/16142/2025HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Sh Shiv Kumar vs. Union Of INDIA And Ors

W.P.(C)/13530/2026HC Delhi16 Sept 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

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