Delhi High Court GST Judgments — 2026

Bmr Hvac Limited vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Diwach Indutries vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ess Kay Fabrication vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Epack Durable Limited vs. Union Of INDIA & Ors

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Suresh Chand Verma vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi South & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Mahanadi Exporttek PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Tata Play Limited vs. Central Board Of Indirect Taxes And Customs & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Mr. Saket Agarwal vs. Commissioner Of CGST & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Ekomkar Exim LLP vs. Additional Commissioner & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Kashish Optics LTD vs. Commissioner Of CGST & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Kashish Overseas Private Limited vs. Commissioner Of CGST & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Krishna International And Anr vs. Commissioner, Central Goods And Service Tax And Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Gujral Sons vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Sanjay Mishra vs. State Of Nct Delhi And Anr

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Airports Authority Of INDIA vs. Ms Shalaka Infra Tech (I) PVT LTD

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Rajender Prasad Gupta vs. Additional Director, Directorate General Goods And Services Tax Intelligence Headquarters & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Rus Education INDIA PVT. LTD vs. Directorate General Of Goods And Services Tax Intelligence Dggi And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Prateek Jain vs. Additional Commissioner Central Tax And CGST Delhi (North)

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

National Healthcare Institute And Medical Research Centre vs. Max Healthcare Institute Limited

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

Paharpur Cooling Towers Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Panchdeep Constructions LTD vs. Hindustan Prefab LTD & Anr

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Puru Lekhi vs. Union Of INDIA And Anr

Bench: HON'BLE MR. JUSTICE TEJAS KARIA

M/S Romy Water Care Through Its Proprietor Mr. Prahlad vs. Dharmendra Singh

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Ama Overseas PVT LTD vs. Additional Commisioner CGST Delhi North

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S P.K Overseas vs. Additional Commisioner CGST Delhi North

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Rajat Madan vs. Directorate General Of GST Intelligence Hq

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

M/S Malik Seasoning And Spices Private Limited vs. Commissioner Of Goods And Service Tax

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Austin Hyundai (Austin Distributors PVT LTD) vs. Axalta Coating Systems INDIA PVT LTD

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Kanika Exports vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

It Distributors & Ors vs. Additiional Comissioner CGST & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Vikas Gupta vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Lohum Cleantech PVT. LTD. Through Its Authorised Signatory Sh. Neeraj Kulsreshtha vs. Superintendent, Anti Evasion, Delhi East, CGST Commissionerate & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Lvirgo Pharma vs. Commissioner Of CGST & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Stunning Dentistry Through Its Proprietor Priyank Sethi vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Fardar Express INDIA PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

C J International Hotels LTD And Anr vs. New Delhi Municipal Council And Anr

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Mohd Javed vs. Directorate General Of Goods And Services Tax Intelligence Through Its Additional Director General

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

King Impex Through Partner Rishi Gupta vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Ssapp Overseas Private Limited vs. Additional Commissioner, Adjudication, CGST Delhi West Commissionerate And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Rajasthan Tourism Development Corporation LTD vs. Commissioner Appeals 1 CGST New Delhi & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Sun International Limited vs. The Commissioner Of Delhi Gooda And Services Tax And Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M S Smart Treding Co vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Anantaa-Mrkr-Arinfra (Jv) PVT. LTD vs. Oil And Natural Gas Corporation Limited (Ongc) & Anr

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Dharmesh Arora Prop. M/S Future INDIA vs. Cpio, GST Commissionerate Faridabad & Ors

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Ashwani Dewan & Anr vs. M/S Miniso Life Style Private Limited

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S. Nhd Motors vs. The Government Of N.C.T. Of Delhi And Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Manpar Icon Technologies vs. Assistant Commissioner, CGST Division Kirti Nagar And Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Indu Bala Gupta vs. Ramesh Bahl H.U.F

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE MADHU JAIN

Vidur Bharaswaj vs. Commisioner Of Central Tax Appeals-1

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Anax Air Services PVT. LTD vs. Commissioner Of Customs New Delhi

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Perch A Unit Of Sunrise F And B Restaurant PVT LTD vs. New Delhi Municipal Council & Ors

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Payal Verma vs. New Delhi Municipal Council And Ors

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Gitwako Farms INDIA Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Nkg Infrastructure LTD vs. Public Works Department, Delhi & Anr

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Sanjay Bhandari vs. Directorate Of Enforcement

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Yatin K. Patel vs. Central Railside Warehouse Company LTD

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Luv Kush Beverages PVT. LTD. & Anr vs. Raj Kumar Gupta

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Urban Enterprise vs. Principal Commissioner Dgst & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Component Overseas vs. Additional Director General, Directorate General Of GST Intelligence & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Triple Power Trading PVT. LTD. & Anr vs. Additional Commissioner, Central Tax Central Goods And Services Tax Delhi South Commissionerate & A

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Ms Saloni Breja Proprietor Of Ms Galaxy World vs. Central Goods And Services Tax Delhi North And Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Ms Jayna Paper And Packaging Industries vs. The Assistant Commissioner CGST Delhi & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S G M Telecom vs. Commissioner Of State GST Department Of Trade And Taxes Delhi

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S G M Telecom vs. Commissioner Of State GST Department Of Trade And Taxes Delhi

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Cargomar PVT Limited vs. Additional Commissioner Central GST Delhi East & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Lovelesh Singhal Proprietor Shivani Overseas vs. Commissioner, Delhi Goods And Services Tax & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Shashi Kumar Choudhary vs. Joint Commissioner, CGST Appeals Ii, Delhi

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Union Of INDIA vs. M/S Anand And Company

Bench: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Ms Km Enterprises Thr Kapil Mongia vs. Delhi Development Authority And Ors

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Kapil Aggarwal vs. Satbir Saini & Anr

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Ms Maa Jagdambe Engineering Works vs. Department Of Trade And Taxes Government Of N.C.T. Of Delhi & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Tapovan Foods Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Revant Foods Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Flex Foods Limited vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ar Enterprises vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Value Foods vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Sree Ananta Exim vs. Deputy Commissioner, (Adjudication ) Central Goods And Services Tax, Delhi North & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Garima Singh & Ors vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE TEJAS KARIA

Fervent Communication Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Holyland Marketing Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Tasty Agro Foods vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Perfect Care Solutions LLP (Through Its Partner Shri Sanjay Tiwari) vs. Office Of Commissioner CGST Delhi South (Through Its Commissioner)

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Vidyasagar Foods Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Bajwa Vegicraft Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Khatri Foods vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Food Craft Industries vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Aarush Jain vs. National Testing Agency And Anr

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Sr Ashok And Associates Private Limited vs. Assistant Commissioner Central Excise/Central GST Division Vasant Kunj Collectorate Delhi South & A

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Ramada Engineering Industry vs. Additional Commissioner-Adjudication Central Goods And Services Tax, Delhi North & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Shashi Kumar Choudhary vs. Joint Director, Dggi, Delhi Zonal Unit

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Feroz Khan And Ors vs. Anil Jain

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE MADHU JAIN

Jb Singhal And Sons vs. Office Of Principal Chief Commissioner GST North Delhi Zone

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Punjab Ball Bearing And Machinery Corp vs. Commissioner Of State GST And Vat, Department Of Trade And Taxes, Delhi

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Avik Televentures Private Limited vs. Office Of The GST Officer Ward 71

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Avik Televentures Private Limited vs. Office Of The GST Officer Ward 71

Sivaramakrishna Kota And Anr vs. State Of Delhi Nct & Ors

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Nammo INDIA PVT LTD vs. Commissioner Central GST Delhi East & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Khadi Gramodyog Bhawan vs. M/S Vipin Chand And Sons HUF

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Harsh Khanna And Sons HUF vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Shree Sudershan Associates INDIA Private Limited Through Its Authorized Representative Mr Vijay Kum vs. The Additional Commissioner, CGST, Delhi North Commissionerate & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL