Shree Sudershan Associates INDIA Private Limited Through Its Authorized Representative Mr Vijay Kum vs. The Additional Commissioner, CGST , Delhi North Commissionerate & Ors.
Original PDF →W.P.(C)/10814/2025HC DelhiGSTCNR DLHC01049067202525 March 2026Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL1 pages
For Petitioner: Ms. Priyanka Singla, AdvocateFor Respondent: Mr. Shashank Sharma, Senior Standing Counsel and Ms. Malika Kumari, Advocate for R-1 Mr. Anurag Ojha, SSC with Mr. Dipak Raj, Advocate for R-2 and R-3 Mr. Sumit K. Batra and Ms. Priyanka Jindal, Advocates for R/GNCTD
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IN THE HIGH COURT OF DELHI AT NEW DELHI
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W.P.(C) 10814/2025 & CM APPL. 44731/2025
SHREE SUDERSHAN ASSOCIATES INDIA PRIVATE LIMITED
THROUGH ITS AUTHORIZED REPRESENTATIVE MR VIJAY
KUMAR JAIN & ORS.
.....Petitioners
Through:
Ms. Priyanka Singla, Advocate
versus
THE ADDITIONAL COMMISSIONER, CGST , DELHI NORTH
COMMISSIONERATE & ORS.
.....Respondents
Through:
Mr.
Shashank
Sharma,
Senior
Standing Counsel and Ms. Malika
Kumari, Advocate for R-1
Mr. Anurag Ojha, SSC with Mr.
Dipak Raj, Advocate for R-2 and R-3
Mr. Sumit K. Batra and Ms. Priyanka
Jindal, Advocates for R/GNCTD
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
O R D E R %
25.03.
2026
1.
By consent, the petition stands disposed of.
2.
Liberty is granted to the petitioners to take recourse to alternate remedy of preferring an appeal.
3.
Time consumed in prosecuting the present petition be taken in account for the purpose of issue of limitation. NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J MARCH 25, 2026/ay This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 16:25:43
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