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M/S G M Telecom vs. Commissioner Of State GST Department Of Trade And Taxes Delhi

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W.P.(C)/4553/2026HC DelhiGSTCNR DLHC01013959202607 April 2026Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL2 pages
For Petitioner: Mr. Siddarth Malhotra, AdvocateFor Respondent: Mr. Sumit K. Batra and Ms. Priyanka Jindal, Advocates for GNCTD 68

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Heard together (2 matters)

W.P.(C) 4551/2026
W.P.(C) 4553/2026

Read from the judgment's own cause title. This page is filed under one of them.

Cause title — parties, addresses and appearances
$~67 & 68 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4551/2026 & CM APPL. 22205/2026, CM APPL. 22206/2026 M/S G M TELECOM .....Petitioner Through: Mr. Siddarth Malhotra, Advocate versus COMMISSIONER OF STATE GST DEPARTMENT OF TRADE AND TAXES DELHI .....Respondent Through: Mr. Sumit K. Batra and Ms. Priyanka Jindal, Advocates for GNCTD 68 + W.P.(C) 4553/2026 & CM APPL. 22213/2026, CM APPL. 22214/2026 M/S G M TELECOM .....Petitioner Through: Mr. Siddarth Malhotra, Advocate versus COMMISSIONER OF STATE GST DEPARTMENT OF TRADE AND TAXES DELHI .....Respondent Through: Appearance not given CORAM: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE HON'BLE MR. JUSTICE AJAY DIGPAUL

O R D E R %

07.04.

2026

1.

On instructions, a prayer for withdrawal of the petitions is made by learned counsel for the petitioner.

2.

As such, the present writ petitions stand disposed of as withdrawn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 12:34:09

with liberty to take recourse to such remedy as is permissible and advisable in law.

3.

Pending applications also stands disposed of. NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J APRIL 7, 2026/pr/ok This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 12:34:09

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