Ms Saloni Breja Proprietor Of Ms Galaxy World vs. Central Goods And Services Tax Delhi North And Anr.

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W.P.(C)/4435/2026HC DelhiGSTCNR DLHC01013600202607 April 2026Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE1 pages
For Petitioner: Ms. Shashi Bala and Mr. Ranjeet Kumar, AdvocatesFor Respondent: Mr. Akash Verma, SSC – CBIC with Mr. Teevra Mishra and Mrs. Aanchal Uppal, Advocates

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Cause title — parties, addresses and appearances
$~66 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4435/2026, CM APPL. 21748/2026 & CM APPL. 21749/2026 MS SALONI BREJA PROPRIETOR OF MS GALAXY WORLD .....Petitioner Through: Ms. Shashi Bala and Mr. Ranjeet Kumar, Advocates. versus CENTRAL GOODS AND SERVICES TAX DELHI NORTH AND ANR. .....Respondents Through: Mr. Akash Verma, SSC – CBIC with Mr. Teevra Mishra and Mrs. Aanchal Uppal, Advocates. CORAM: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE HON'BLE MR. JUSTICE AJAY DIGPAUL

O R D E R %

07.04.

2026

1.

Learned counsel for the petitioner submits that the petitioner may be permitted to take recourse to the remedy of appeal.

2.

We make it clear that it shall be open for the petitioner to prefer an appeal and the time spent in prosecuting the petition be taken into account in case the issue of limitation crops up.

3.

The present petition, along with pending applications, if any, stands disposed of with liberty as observed hereinabove.

NITIN WASUDEO SAMBRE, J

AJAY DIGPAUL, J APRIL 7, 2026/Sk/sg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 12:37:00

Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.