Lovelesh Singhal Proprietor Shivani Overseas vs. Commissioner, Delhi Goods And Services Tax & Anr.
Original PDF →W.P.(C)/4473/2026HC DelhiGSTCNR DLHC01013705202606 April 2026Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE1 pages
For Petitioner: Mr. A.K. Babbar, AdvFor Respondent: Mr. Sumit K. Batra and Ms. Priyanka Jindal, Advs. (GNCTD)
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IN THE HIGH COURT OF DELHI AT NEW DELHI
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W.P.(C) 4473/2026 & CM APPL. 21820/2026
LOVELESH SINGHAL PROPRIETOR
SHIVANI OVERSEAS
.....Petitioner
Through:
Mr. A.K. Babbar, Adv.
versus
COMMISSIONER,
DELHI GOODS AND SERVICES TAX & ANR. .....Respondents
Through:
Mr. Sumit K. Batra and Ms. Priyanka
Jindal, Advs. (GNCTD)
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
O R D E R %
06.04.
2026
1.
Upon instructions, in view of subsequent development, prayer for withdrawal is made.
2.
The present petition along with pending application(s), if any, stands dismissed as withdrawn.
NITIN WASUDEO SAMBRE, J
AJAY DIGPAUL, J
APRIL 6, 2026/ar/yr
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