Delhi High Court GST Judgments — 2026

Saraswati Devi Ram Sagar Jha College Of Pharmacy & Anr vs. Pharmacy Council Of INDIA

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Sy Associates Private Limited vs. Sales Tax Officer Class Ii Avato Ward 95 & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Wadia Techno Engineering Services Limited vs. Director General Of Married Accommodation Project & Anr

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE AMIT MAHAJAN

Wadia Techno Engineering Services Limited vs. Director General, Married Accommodation Project & Anr

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Wadia Techno Engineering Services Limited vs. Director General Of Married Accommodation Project & Anr

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE AMIT MAHAJAN

Gmg Tradelink PVT. LTD vs. Directorate General Of GST Intelligence Hq & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Amar Kirti Mehta vs. Northern Railway & Anr

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

M/S Ca International vs. Assistant Commissioner, Palam Division, CGST Delhi, South

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Sudha Narula vs. Lic Housing Finance LTD

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Mala Sahni Seth & Anr vs. Delhi Development Authority

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Ms Vv Footwears vs. Commissioner Of CGST Delhi West & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Threeline Logistics And Shipping PVT LTD Through Its Director Vijay Pratap Singh vs. Union Of INDIA Through Joint Secretary & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Shri Krishna Trading And Manufacturing Co. (Through Its Proprietor Sh. Arun Gulati) vs. Principal Commissioner Central Goods And Services Tax, Delhi West Commissionerate

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Divine Enterprises vs. Commissioner Of Central Excise And Service Tax Central Tax Delhi South CGST Commissionerate South

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

The Commissioner CGST Delhi East vs. M/S Zones Corporate Solutions PVT. LTD

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ms Power Line Air Express vs. Principal Commissioner Of Central Goods And Service Tax & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Lakshmi Enterprises vs. Union Of INDIA And Another

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Technosys Integrated Solutions PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S. Triune Projects Private Limited vs. Mr Nikhil Kumar Commissioner Of State GST And Vat, Department Of Trade And Taxes, Delhi

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Matrimony.Com Limited vs. Assistant Commissioner/Gsto (Ward-94) & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Aai Cargo Logistics And Allied Services Company LTD Aaiclas Complex vs. Additional Commissioner CGST Appeals-I, Delhi & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Dehra Metal Tech PVT LTD vs. Rishiraj Aluminium PVT LTD

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Burger King A Unit Of Restaurant Brands Asia LTD Connaught Place vs. New Delhi Municipal Council

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Principal Commissioner CGST Delhi South Commissionerate vs. M/S Shine Travels And Cargo PVT LTD

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Jiolat Auto Gas Industries vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Western Digital Technologies Inc. & Anr vs. Daichi International & Anr

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Western Digital Technologies Inc. & Anr vs. Geonix International Private Limited, Through Its Directors, Mr. Gaurav Jain Mr. Saurabh Jain

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Western Digital Technologies Inc & Anr vs. Consistent Infosystems Private Limited & Ors

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Seagate Technology Llc vs. Consistent Infosystems Private Limited And Anr & Anr

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Western Digital Technologies, Inc. And Anr vs. Hansraj Dugar

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Seagate Technology Llc vs. Daichi International

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Principal Commissioner Of CGST vs. M/S Pro-Interactive Services INDIA PVT. LTD

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Principal Commissioner CGST Delhi South Commissionerate vs. M/S Bureau Of Energy Efficiency

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Talbros Sealing Material Private Limited vs. Additional Commissioner Of Customs Export & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Manoj Kumar Akhria Proprietor Of M/S Shubham Enterprises vs. Commissioner Of CGST, Delhi North And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

G4S Security Systems INDIA PVT. LTD vs. Parnika Commercial And Estates PVT. LTD

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

Adhvik Polychem vs. Assistant Commissioner Gsto Ward 58

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Association Of Practising Pathologists vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Anup Kumar Singh vs. Directorate Of Enforcement

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Deepak Traders vs. Commissioner Of CGST, Delhi & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Maheshwar Flooring Industries Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M S Security On Line vs. The Additional Commissioner CGST

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Chetanya Buildcon PVT LTD & Anr vs. Commissioner CGST New Delhi

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S. Rpj Polymers Through Its Proprietor Sh. Rahul Jain vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Web Flix vs. Principal Commissioner Of Goods And Services Tax, West Delhi, Delhi

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Chemistry Design PVT LTD vs. Office Of The Assistant Commissioner Cecgst & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Jarosniv Exports PVT. LTD vs. Sales Tax Officer Class Ii Avato, Ward 50, Zone 3, Delhi, State Ut/Delhi And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Global Health Strategies Emerging Economies Private Limited vs. Assistant Commissioner, CGST, Delhi South Commissionerate & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Jarosniv Exports PVT. LTD vs. Sales Tax Officer Class Ii Avato, Ward 50, Zone 3, Delhi, State Ut/Delhi And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Swarnalatha J & Anr vs. Union Of Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Srei Equipment Finance Limited vs. Office Of The Assistant Commissioner Central Goods And Services Tax And Central Excise Division & A

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Himanshi Enterprises vs. Pr. Commissioner Of Goods And Service Tax, East Delhi, Delhi

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M S Bala Ji Industries vs. The Principal Commissioner & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Hardwyn INDIA Inc vs. The Commissioner Of CGST, Delhi & Ors

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

K M Enterprises vs. Delhi Development Authority Through Vice Chairman & Ors

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Sandeep Rana vs. Yes Bank LTD & Anr

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

D K Freight Carrier Prop Deepak Kumar vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Food Corporation Of INDIA vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Jaslon Oversea vs. Principal Commissioner Of Goods And Service Tax GST

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Bhagvan Singh Through Its Proprietor vs. Commissioner Of Dgst & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Nafis Ahmed vs. Superintendent Of Central Tax & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Ongc Tripura Power Company LTD vs. O And M Solutions PVT LTD

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Armaan International vs. Assistant Commissioner, CGST & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Dsk Legal vs. Govt. Of Nct Of Delhi & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Lovelesh Singhal Proprietor Shivani Overseas vs. Central Board Of Indirect Taxes Andcustoms Substituted For Central Board Of Excise And Customs & O

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Hardeep Singh vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Sh. Mukul Mittal vs. Sr. Superintendent Policy Regional Passport Office

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Narinder Chugh vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

M/S Jay Fe Cylinders LTD vs. Manish Jain

Bench: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Amit Aggarwal vs. Union Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Ms Getex Automobiles Through Its Prop Sanjay Jain vs. Superintendent CGST Delhi North Office Of The Principal Commissioner Cr Building Ip Estate New Delh

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

J.D. Fashion Wear vs. Commissioner Of Central Tax, CGST And Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Global Infratech vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

The Directorate Of GST Intelligence Chandigarh Zonal Unit vs. Sunil Goel

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Sandeep vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

Naveen & Anr vs. Directorate General Of Goods And Services Tax Intelligence

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Naveen & Anr vs. Directorate General Of Goods And Services Tax Intelligence

The Commissioner CGST Delhi West Commissionerate & Anr vs. Shri B K Pabri And Anr

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Vikas Gumber vs. Commissioner Of CGST, Anti Evasion Branch, Delhi East

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Shree Shyam Cargo Movers vs. The Commissioner, Delhi Goods And Services Tax & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Mahesh Chand vs. Govt Of Nct Of Delhi And Anr

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Kishan Medhi Prop. S.S. Enterprise vs. Delhi Goods An Service Tax Dgst Ward 64 Zone 4 Delhi And Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Shakir vs. Premier Carworld Private Limited

Bench: HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Lahar Singh Gahlot vs. Directorate General Of GST Intelligence

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Mil Vehicles And Technologies Private Limited vs. Deputy/Assistant Commissioner, CGST Okhla Division CGST Delhi South & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Mil Vehicles And Technologies Private Limited vs. Assistant/Deputy Commissioner CGST Nehru Place Division CGST Delhi East & Ors

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Gulshan Kumar Gupta vs. Securities And Exchange Board Of INDIA & Anr

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Fone Zone Nxt vs. Commissioner Of Dgst, Delhi & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Shri Balbir Singh & Anr vs. Municipal Corporation Of Delhi Through Its Commissioner & Ors

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Hkx Logistics INDIA Private Limited Through Its Director vs. Sales Tax Officer Class Ii / Avato, Ward 52, Zone-3 & Anr

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Rohit Chemworld Private Limited vs. Assistant Commissioner, CGST Division-Pitampura, Delhi West Commissionerate, Delhi

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Anil Kumar vs. Sales Tax Officer Class Ii/Avato Ward 103 Zone 9 Delhi

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Shagun Goel vs. Directorate General Of GST Intelligence & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Shakir vs. Premier Carworld Private Limited

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE MADHU JAIN

J.B.D Enterprises vs. Sales Tax Officer Class Ii/ Avato, Ward-70, Zone-4 & Anr

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ujjwal Trading Company vs. Union Of INDIA And Others

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Anshu Enterprises vs. Pr. Commissioner Of Goods And Service Tax, East Delhi, Delhi

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Sameer Seth vs. Department Of Trade And Taxes

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Dca Workshop Through Its Partner Amit Aurora vs. Assistant Commissioner CGST Delhi South

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S. Friends Telecom vs. Commissioner Of Central Tax And CGST Delhi North

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE