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M/S Dca Workshop Through Its Partner Amit Aurora vs. Assistant Commissioner CGST Delhi South

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W.P.(C)/657/2026HC DelhiGSTCNR DLHC01108890202519 January 2026Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL2 pages
For Petitioner: Mr. Gaurav Gupta, Mr. Jaspal Sethi and Mr. Saurabh Dahiya, AdvsFor Respondent: Ms. Monica Benjamin, SSC with Ms. Nancy Jain, Adv

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Cause title — parties, addresses and appearances
$~52 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 657/2026, CM APPL. 3239/2026 & CM APPL. 3240/2026 M/S DCA WORKSHOP THROUGH ITS PARTNER AMIT AURORA .....Petitioner Through: Mr. Gaurav Gupta, Mr. Jaspal Sethi and Mr. Saurabh Dahiya, Advs. versus ASSISTANT COMMISSIONER CGST DELHI SOUTH .....Respondent Through: Ms. Monica Benjamin, SSC with Ms. Nancy Jain, Adv. CORAM: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE HON'BLE MR. JUSTICE AJAY DIGPAUL

O R D E R %

19.01.

2026

1.

On instructions, a prayer for withdrawal is made as an alternate remedy of appeal is available to which the petitioner intends to take recourse.

2.

We accept the prayer made by learned counsel for the petitioner.

3.

The writ petition stands disposed of by upholding that the petitioner has an alternate remedy of appeal.

4.

In case if the petitioner prefers an appeal, the time consumed in prosecuting the present petition be considered in case if the issue of limitation crops up. This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/01/2026 at 13:29:14

5.

We clarify that we have not expressed or gone into the merits of the case. NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J JANUARY 19, 2026/AS/yr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/01/2026 at 13:29:14

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