Delhi High Court GST Judgments — 2026

1,012 judgments, newest first. Page 8 of 11.

M/S Star Eee Pro LLP vs. Principal Commissioner Of Goods And Service Tax South Delhi

W.P.(C)/7024/2025HC Delhi03 Jul 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Royal Trading vs. Superintendent, Office Of The GST Authority Shahdara Division, Delhi East

W.P.(C)/8597/2026HC Delhi03 Jul 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rukhmani Keshwani vs. Raju Agarbatti Works & Anr

FAO (COMM)/99/2024HC Delhi01 Jul 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Public Works Department Nh Wing And Anr vs. Ms Gvr Infra Projects LTD

O.M.P. (COMM)/236/2026HC Delhi01 Jul 2026

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Amritpal Singh vs. Competent Authority Under Ndps Act & Anr

W.P.(CRL)/1747/2025HC Delhi01 Jul 2026

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Slr Construction PVT LTD vs. Gail INDIA LTD And Anr

FAO(OS) (COMM)/150/2026HC Delhi01 Jul 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

More Than Water Private Limited vs. Nesco Limited

FAO(OS) (COMM)/123/2026HC Delhi01 Jul 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Directorate General Of GST Intelligence vs. Harish Sachdeva

CRL.M.C./2330/2021HC Delhi05 Jun 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

CGST Delhi South vs. Abhinav Bardhan

CRL.M.C./3652/2022HC Delhi05 Jun 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Directorate General Of GST Intelligence vs. Girish Sachdeva

CRL.M.C./2300/2021HC Delhi05 Jun 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Batik Air Services PVT LTD vs. Union Of INDIA And Ors

W.P.(C)/7518/2026HC Delhi03 Jun 2026

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Vision College Of Teachers Training vs. National Council For Teacher Education And Anr

W.P.(C)/4860/2026HC Delhi29 May 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Abhishek Singh vs. All INDIA Institute Of Medical Sciences, New Delhi (Aiims, New Delhi) & Ors

W.P.(C)/3088/2026HC Delhi29 May 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Ms Iba Crafts Private Limited And Ors vs. Union Of INDIA And Ors

W.P.(C)/3218/2024HC Delhi29 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

S And P Infrastructure Developers PVT LTD vs. National Highways Authority Of INDIA

W.P.(C)/3885/2026HC Delhi29 May 2026

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Movex Services Private Limited vs. Special Commissioner (Zone Ix), Delhi GST & Ors

W.P.(C)/7286/2026HC Delhi22 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Tarun Chauhan vs. Income Tax Officer, Ward 28(5), Delhi

W.P.(C)/5484/2026HC Delhi22 May 2026

Bench: HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

Ms Express Industry Council Of INDIA vs. Sales Tax Officer Class Ii Avato

W.P.(C)/7139/2026HC Delhi21 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Sarla Enterprises Through Its Proprietor Ram Kanwar Gupta vs. Commissioner Of SGST Delhi & Anr

W.P.(C)/19268/2025HC Delhi21 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Dhruv Krishan Maggu vs. Additional Director General, Dggi (Hqrs.), R.K. Puram, New Delhi

W.P.(C)/13075/2021HC Delhi21 May 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Adhvik Polychem vs. Nikhil Kumar & Anr

CONT.CAS(C)/871/2026HC Delhi20 May 2026

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

M/S Korporate Bizmax PVT. LTD vs. Directorate General Of GST Intelligence (Dggi)

W.P.(C)/6383/2026HC Delhi20 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Mr Ankit Gupta vs. M/S Ganpati Trading Co & Anr

RFA(COMM)/203/2026HC Delhi19 May 2026

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Tinku Goyal vs. The Commissioner CGST, Delhi North And Anr

W.P.(C)/2126/2026HC Delhi18 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Sarvpriya Securities PVT LTD vs. M/S Ank Hotels PVT LTD

O.M.P. (COMM)/432/2023HC Delhi18 May 2026

Bench: HON'BLE MR. JUSTICE AVNEESH JHINGAN

Apeksha International vs. Commissioner Of Delhi Goods And Services Taxes & Anr

W.P.(C)/6697/2026HC Delhi15 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Singh And Singh Law Firm LLP vs. Principal Chief Commissionerate GST And Central Excise Delhi Zone

W.P.(C)/1115/2026HC Delhi15 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Suresh Kumar vs. State Of Nct Of Delhi

BAIL APPLN./1895/2026HC Delhi15 May 2026

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

A K Jewellers vs. Superintendent Range -101, Ward-64 CGST Delhi West Commissionerate & Anr

W.P.(C)/5667/2026HC Delhi15 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Shobha International vs. Additional Commissioner, Adjudication, CGST Delhi West Commissionerate And Ors

W.P.(C)/2338/2026HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ssapp Overseas Private Limited vs. Additional Commissioner, Adjudication, CGST Delhi West Commissionerate And Ors

W.P.(C)/5314/2026HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Shobha International vs. Additional Commissioner, Adjudication, CGST Delhi West Commissionerate And Ors

W.P.(C)/1583/2026HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Abn International vs. Additional Commissioner, Adjudication

W.P.(C)/4871/2026HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Shobha International vs. Additional Commissioner, Adjudication, CGST Delhi West And Ors

W.P.(C)/5315/2026HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Shobha International vs. Additional Commissioner, CGST Delhi West Commissionearate And Anr

W.P.(C)/18127/2025HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Suraj Trading Co Through Its Proprietor Sh Suraj Kumar vs. Directorate General Of Goods And Services Tax Intelligence Through Its Principal Additional Directo

W.P.(C)/6137/2026HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Satish Joshi vs. Assistant Commissioner Assistant Collector Of GST & Ors

W.P.(C)/7932/2024HC Delhi13 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Kundan Kumar Prop Of M S Global INDIA Express vs. Union Of INDIA & Ors

W.P.(C)/6468/2026HC Delhi12 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Deepak Sharma vs. Commissioner, Department Of Trade And Taxes, Govt Of Nct Of Delhi

W.P.(C)/6449/2026HC Delhi12 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Sanjay Aggarwal vs. Aradhna Enterprises

CRL.REV.P./1232/2024HC Delhi12 May 2026

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

M/S Chrysalis Trading Private Limited vs. Commissioner Of CGST, Commissionerate South Delhi

W.P.(C)/6170/2026HC Delhi11 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Shree Ganesh Cementech vs. Commissioner Of Central Tax CGST Delhi West Commissionerate And Ors

W.P.(C)/6380/2026HC Delhi11 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Delhi Msw Solutions Limited vs. The Assistant Commissioner Of State Tax & Ors

W.P.(C)/4243/2026HC Delhi11 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Lalit Kumar vs. E-Homes Infrastructure PVT. LTD

RFA/949/2025HC Delhi11 May 2026

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Rakesh Jain vs. Harpal Singh Chowdhary

RC.REV./112/2026HC Delhi11 May 2026

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Sh. Bhupender Kumar Proprietor Of M/S Dabas Construction Co vs. The Commissioner, GST, West Delhi & Anr

W.P.(C)/1184/2026HC Delhi11 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Himanshu Sharma vs. State Of N.C.T. Of Delhi

BAIL APPLN./1219/2026HC Delhi08 May 2026

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Fateh Education Consulting Private Limited vs. Assistant Commissioner, CGST Division, Wazirpur & Anr

W.P.(C)/17500/2025HC Delhi08 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

O C Sweaters LLP vs. Union Of INDIA & Ors

W.P.(C)/8336/2025HC Delhi08 May 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Aerotech Fms PVT. LTD. (Through Director Gurbir Singh Nagi) vs. CBIC & Ors

W.P.(C)/6117/2021HC Delhi07 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Kaveri International vs. Commissioner Of CGST (Delhi South) & Ors

W.P.(C)/6148/2026HC Delhi06 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Hiphonic Private Limited vs. The Principal Commissioner, GST Delhi-East & Ors

W.P.(C)/2886/2026HC Delhi06 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Navendu Agarwal vs. Shri Rajesh Pandey

CONT.CAS(C)/16/2025HC Delhi06 May 2026

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Falak Naaz & Ors vs. Raj Kumar Saraswat

RFA(COMM)/98/2025HC Delhi05 May 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S. Dhupani Overseas, (Through Its Proprietor Sh. Jalaram) vs. The Principal Commissioner. Delhi GST, Delhi-North & Anr

W.P.(C)/5472/2026HC Delhi05 May 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Sabhyata Cotton PVT. LTD vs. Puneet Budhiraja

RFA(COMM)/135/2024HC Delhi04 May 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE MADHU JAIN

Truth Fashion vs. S.K Singh Special Commissioner & Anr

CONT.CAS(C)/484/2025HC Delhi04 May 2026

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

M/S. Maruti Enterprises (Through Its Proprietor Sh. Binod Singh) vs. The Principal Commissioner, Delhi G.S.T & Ors

W.P.(C)/5977/2026HC Delhi04 May 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Delhi Metro Rail Corporation LTD vs. Gyt Tpl Joint Venture

O.M.P. (COMM)/202/2021HC Delhi04 May 2026

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Mandiya T.T. College vs. National Council For Teacher Education And Anr

W.P.(C)/5691/2026HC Delhi30 Apr 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Global Services vs. Indraprastha Gas Limited & Anr

W.P.(C)/7184/2023HC Delhi30 Apr 2026

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Rajeev Aggarwal vs. Union Ofindia & Ors

W.P.(C)/4008/2026HC Delhi29 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ms Dermaclinix The Complete Skin And Hair Solution Center vs. Additional Commissioner Central Goods And Services Tax Delhi East

W.P.(C)/13739/2025HC Delhi29 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Nutech Roofings (Through Its Proprietor Mr. Kailash Chand) vs. Commissioner Of CGST, Delhi East And Anr

W.P.(C)/4282/2026HC Delhi29 Apr 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Nukind Healthcare Private Limited vs. Commissioner Of CGST, Delhi Malviya Nagar & Anr

W.P.(C)/5505/2026HC Delhi29 Apr 2026

Bench: HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

Brilliant Metals Private Limited vs. Joint Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/5838/2026HC Delhi29 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Jbn Impex Private Limited vs. Additional Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/5814/2026HC Delhi29 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Progressive Alloys (INDIA) Private Limited vs. Joint Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/5866/2026HC Delhi29 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Zeco Aircon Limited vs. Union Of INDIA & Ors

W.P.(C)/12999/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Edgetech Air Systems Private Limited vs. Union Of INDIA & Ors

W.P.(C)/13005/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Honeycool Hvac Industries LLP vs. Union Of INDIA & Ors

W.P.(C)/12998/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Pallavi Copper Pipes PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/11132/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Spirotech Heat Exchange PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/11129/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Micro Coils And Refrigeration PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/11127/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Mardia Metals vs. Union Of INDIA & Ors

W.P.(C)/11128/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Fitspark INDIA Private Limited Earlier Known As Rpa Copper Distributors Private Limited vs. Union Of INDIA & Ors

W.P.(C)/13003/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Havells INDIA Limited vs. Union Of INDIA & Ors

W.P.(C)/11130/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Heat Craft Industries vs. Union Of INDIA & Ors

W.P.(C)/13002/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Koolking Udhyog Private Limited vs. Union Of INDIA & Ors

W.P.(C)/19110/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Mistcold Sales And Services PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/19111/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Amapai Corporation INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/19108/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Rajasthan Metals vs. Union Of INDIA & Ors

W.P.(C)/11126/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Pankaj Metals vs. Union Of INDIA & Ors

W.P.(C)/11131/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Bmr Hvac Limited vs. Union Of INDIA & Ors

W.P.(C)/13001/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Diwach Indutries vs. Union Of INDIA & Ors

W.P.(C)/13006/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ess Kay Fabrication vs. Union Of INDIA & Ors

W.P.(C)/13004/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Epack Durable Limited vs. Union Of INDIA & Ors

W.P.(C)/19112/2025HC Delhi28 Apr 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Suresh Chand Verma vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi South & Ors

W.P.(C)/5302/2026HC Delhi28 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Mahanadi Exporttek PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/19358/2025HC Delhi28 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Tata Play Limited vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/4571/2026HC Delhi27 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Mr. Saket Agarwal vs. Commissioner Of CGST & Anr

W.P.(C)/5556/2026HC Delhi24 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Ekomkar Exim LLP vs. Additional Commissioner & Anr

W.P.(C)/5531/2026HC Delhi24 Apr 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

M/S Kashish Optics LTD vs. Commissioner Of CGST & Anr

W.P.(C)/5552/2026HC Delhi24 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Kashish Overseas Private Limited vs. Commissioner Of CGST & Anr

W.P.(C)/5557/2026HC Delhi24 Apr 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Krishna International And Anr vs. Commissioner, Central Goods And Service Tax And Anr

W.P.(C)/16962/2025HC Delhi24 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Gujral Sons vs. Union Of INDIA & Ors

W.P.(C)/4374/2026HC Delhi24 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Sanjay Mishra vs. State Of Nct Delhi And Anr

BAIL APPLN./1545/2026HC Delhi24 Apr 2026

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Airports Authority Of INDIA vs. Ms Shalaka Infra Tech (I) PVT LTD

O.M.P. (COMM)/480/2024HC Delhi24 Apr 2026

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Rajender Prasad Gupta vs. Additional Director, Directorate General Goods And Services Tax Intelligence Headquarters & Ors

W.P.(C)/4074/2026HC Delhi23 Apr 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Rus Education INDIA PVT. LTD vs. Directorate General Of Goods And Services Tax Intelligence Dggi And Ors

W.P.(C)/16859/2025HC Delhi23 Apr 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

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