M/S Hiphonic Private Limited vs. The Principal Commissioner, GST Delhi-East & Ors.
Original PDF →W.P.(C)/2886/2026HC DelhiGSTCNR DLHC01008023202606 May 2026Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE1 pages
For Petitioner: Mr. Shivender Kumar Sharma, Mr. Kushagra Azad, Mr. Urooj Chaudhary and Ms. Esha Sharma, AdvsFor Respondent: Mr. Sanjay K Chadha, Sr. Standing Counsel with Mr. Asad Quraishi, Adv. Mr. Arjun Malik, SSC, CBIC for R-3 Mr. Anurag Ojha, SSC with Mr. Dipak Raj, Mr. Aryaman Singh Chouhan, Advs. for R-4
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Cause title — parties, addresses and appearances
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IN THE HIGH COURT OF DELHI AT NEW DELHI
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W.P.(C) 2886/2026 & CM APPL. 14012/2026
M/S HIPHONIC PRIVATE LIMITED
.....Petitioner
Through:
Mr. Shivender Kumar Sharma, Mr.
Kushagra
Azad,
Mr.
Urooj
Chaudhary and Ms. Esha Sharma,
Advs.
versus
THE PRINCIPAL COMMISSIONER, GST DELHI-EAST
& ORS.
.....Respondents
Through:
Mr. Sanjay K Chadha, Sr. Standing
Counsel with Mr. Asad Quraishi,
Adv.
Mr. Arjun Malik, SSC, CBIC for R-3
Mr. Anurag Ojha, SSC with Mr.
Dipak Raj, Mr. Aryaman Singh
Chouhan, Advs. for R-4
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
O R D E R %
06.05.
2026
1.
On instructions, a prayer for withdrawal is made.
2.
Accordingly, the petition stands dismissed as withdrawn with liberty to take recourse to such remedy as is permissible and available in law. NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J MAY 6, 2026/DM/ST This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/05/2026 at 12:45:49
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