Delhi High Court GST Judgments — 2026

1,029 judgments, newest first. Page 5 of 11.

Raj Kumar vs. The State (Nct Of Delhi)

BAIL APPLN./1632/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE GIRISH KATHPALIA

Atul Modi vs. Directorate General Of Goods And Service Tax Intelligence

CRL.M.C./2061/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

M/S Nector Foods Private Limited, Through Its Director Sh. Apoorv Agarwal vs. The Union Of INDIA, Through The Secretary, Department Of Revenue, Ministry Of Finance & Ors

W.P.(C)/11986/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Smt. Anu Saini vs. M/S Nextgen Enterprises

CRL.REV.P.(NI)/295/2026HC Delhi20 Aug 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

Dhampur Sugar Mills LTD vs. Indian Oil Corporation LTD

O.M.P. (COMM)/27/2015HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Baker Hughes Oilfield Services INDIA PVT LTD vs. Customs Authority For Advance Rulings And Anr

CUSAA/43/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Bj Services Company Middle East LTD vs. Customs Authority For Advance Rulings & Anr

CUSAA/63/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Halliburton Offshore Services Inc vs. Customs Authority Of Advance Ruling & Anr

CUSAA/66/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Baker Hughes Singapore Pte vs. Customs Authority For Advance Rulings & Anr

CUSAA/62/2023HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rahi Systems Private Limited vs. Union Of INDIA & Ors

W.P.(C)/5470/2026HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Zenlayer Networks INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/1407/2026HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Zenlayer Networks INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7091/2025HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Amit Singh vs. Union Of INDIA & Ors

W.P.(C)/1374/2026HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Tmb Electronics vs. Shanti Developers & Anr

FAO(OS) (COMM)/26/2024HC Delhi19 Aug 2026

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Shubham Enterprises vs. The Union Of INDIA And Ors

W.P.(C)/7684/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shubham Enterprises vs. The Union Of INDIA And Anr

W.P.(C)/7647/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sudhir Kumar Director Remax It Solution PVT LTD vs. Suprintendent CGST, Range-168, New Delhi And Ors

W.P.(C)/10367/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

A S Polymers vs. Assistant Commissioner Gsto Ward 71

W.P.(C)/11909/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S S. S. Enterprises vs. Uco Bank & Ors

W.P.(C)/10810/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Next Big Thing Venture Private Limited vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue & Ors

W.P.(C)/7950/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sandhya Bhardwaj vs. Union Of INDIA & Anr

W.P.(C)/342/2024HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S National Highways Authority Of INDIA vs. M/S Oriental Structural Engineers PVT LTD

O.M.P. (COMM)/206/2016HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Amit Aggarwal Former Director Of M/S Incline Overseas Private Limited (Struck Off) vs. Assistant Commissioner (Adjudication), Range 135 CGST Delhi West, Janakpuri Division, Delhi

W.P.(C)/7867/2025HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Shabbir Auto vs. Commissioner Of Trade And Taxes, Dgst & Anr

W.P.(C)/4033/2026HC Delhi18 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Alok Saxena vs. Govt. Of Nct Of Delhi & Anr

W.P.(C)/3546/2026HC Delhi17 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Dermamiracle Private Limited & Ors vs. Additional Commissioner, CGST Delhi South Commissionerate & Ors

W.P.(C)/4896/2026HC Delhi17 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Superior Aircon PVT LTD vs. Union Of INDIA

ARB.P./965/2026HC Delhi17 Aug 2026

Bench: HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Ravinder Pershad Jain vs. Department Of Trade And Taxes & Anr

W.P.(C)/11840/2026HC Delhi17 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Sudhir Bhutani (Sole Proprietor Of M/S Madhuvan Medicos) vs. Government Of N.C.T. Of Delhi & Anr

W.P.(C)/11841/2026HC Delhi17 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms. R vs. State Of Nct Of Delhi And Ors

W.P.(CRL)/432/2026HC Delhi17 Aug 2026

Bench: HON'BLE MR. JUSTICE MADHU JAIN

M/S Niyati Steels Through Its Proprietor Smt Sunita Devi vs. Commissioner Central Tax (Delhi West)

W.P.(C)/4047/2026HC Delhi14 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rama Metal Industries Proprietor Onkar Singh vs. Union Of INDIA & Ors

W.P.(C)/11736/2026HC Delhi14 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Gourav Jaiswal Proprietor Of M/S Lakshmi Vessels And Equipments vs. The Commissioner Delhi Goods And Services Tax & Anr

W.P.(C)/11735/2026HC Delhi14 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Raj Kumar Saini vs. The Commissioner Of State Tax (Delhi GST) & Ors

W.P.(C)/9551/2026HC Delhi14 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Court On Its Own Motion vs. Ravi Babu, Assistant Commissioner, CGST, Division Daryaganj

CONT.CAS(C)/237/2023HC Delhi13 Aug 2026

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Assam Government Marketing Corporation Limited vs. Principal Commissioner, CGST Delhi, South Commissionerate And Ors

W.P.(C)/5771/2026HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Jewel Pack INDIA vs. Govt. Of Nct Of Delhi & Ors

W.P.(C)/3828/2026HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Jai Optical Through Its Proprietor Vikas Garg vs. Govt Of Nct Of Delhi Through Its Secretary Revenue & Ors

W.P.(C)/536/2026HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Kusum Cables And Wires Private Limited vs. Assistant Commissioner (Adjudication) CGST Delhi North & Ors

W.P.(C)/11604/2026HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Rashi Peripherals PVT. LTD. (Now Known As Rashi Peripherals LTD.) vs. Union Of INDIA And Ors

W.P.(C)/15432/2022HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Pawanjit Kaur Bhatia vs. Commissioner Of CGST, Delhi South And Ors

W.P.(C)/11643/2026HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Manish Kumar Thakkar vs. State Of Nct Of Delhi

BAIL APPLN./1283/2026HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE GIRISH KATHPALIA

Prem Chand Gupta vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/3380/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Arun Kumar Jain vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/3396/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Prem Chand Gupta vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/3107/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Vinay Mittal vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/3373/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Gopal & Ors vs. Director General Of GST Intelligence, Delhi

W.P.(CRL)/586/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Kanwal Chaudhary vs. Insolvency And Bankruptcy Board Of INDIA & Ors

W.P.(C)/9410/2021HC Delhi13 Aug 2026

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Arun Sharma vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/4231/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ravi Aggarwal vs. The Additional Commissioner CGST, Delhi West Commissionerate & Ors

W.P.(C)/3201/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Prem Chand Gupta vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/3159/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Rajeev Gupta vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/3109/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Arun Kumar Jain vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/2704/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Prem Chand Gupta vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/3140/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

A 1 Enterprises Through Its Proprietor Deepanshu Jain vs. Sales Tax Officer Class Ii/ Avato Ward 82, Zone 7, Delhi & Anr

W.P.(C)/11634/2026HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Anil Jain vs. Union Of INDIA & Ors

W.P.(C)/6001/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Amit Gupta vs. Additional Commissioner CGST Delhi West Commissionerate & Ors

W.P.(C)/13065/2025HC Delhi13 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms Aurosis Enterprises vs. The Branch Manager, State Bank Of INDIA

W.P.(C)/11316/2026HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Rishi Enterprises Through Its Proprietor Rajeev Kumar Goel vs. Additional Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/5121/2025HC Delhi12 Aug 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Anushka Overseas vs. Additional Commissioner, Adjudication, CGST Delhi North And Anr

W.P.(C)/11538/2026HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Vyome Therapeutics Limited vs. The Commissioner Of CGST (East) Delhi & Ors

W.P.(C)/9141/2026HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Siemens Healthcare PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/16562/2024HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ample Events And Exhibitions Private Limited vs. Sales Tax Officer Class Ii/Avato, Ward 60 & Ors

W.P.(C)/7544/2026HC Delhi12 Aug 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sgs Export Private Limited vs. The Commissioner Of Central Tax /GST Delhi & Anr

W.P.(C)/12260/2025HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Income Tax Dept vs. Vikas Chaudhary And Ors

LPA/78/2022HC Delhi12 Aug 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Vikas Goyal Prop Vinayak Trading Co vs. Commissioner State Goods And Services Tax Delhi & Anr

W.P.(C)/11537/2026HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S M H Industries vs. The Commissioner Of Dgst & Ors

W.P.(C)/11425/2026HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S R S Traders vs. The Commissioner Central Goods And Services Tax Department & Anr

W.P.(C)/11622/2025HC Delhi12 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S A.G. Enterprises vs. Union Of INDIA & Ors

W.P.(C)/7982/2024HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Super Traders vs. Nikhil Kumar Commissioner Of Dgst

CONT.CAS(C)/1426/2026HC Delhi11 Aug 2026

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Absolute Electrovision PVT Lt vs. Additional Commissioner, CGST Delhi East & Anr

W.P.(C)/6593/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Greenedge Clinic Proprietor Vinayak Abbot Through Spa Pankaj Jaggi vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/8184/2024HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Gaia Overseas vs. Commissioner Of GST And Ors

W.P.(C)/16894/2024HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Manpar Exim Inc vs. Sales Tax Officer Class Ii / Avato Ward 53 Zone 3 Delhi And Ors

W.P.(C)/12594/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Auro Ventures vs. Sales Tax Officer Class Ii / Avato Ward 70 Zone 4 Delhi And Ors

W.P.(C)/2454/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Abn International vs. Sales Tax Officer Class Ii / Avato Ward 56 Zone 4 Delhi And Ors

W.P.(C)/12504/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

H.K. Labels INDIA vs. Goods And Service Tax Officer, Delhi Department Of Trade And Taxes, Government Of Nct Of Delhi & A

W.P.(C)/4540/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Forever Exim INDIA Private Limited Through Its Director Sh. Sanjay Jain vs. Central Board Of Indirect Taxes And Customs Through Its Chairman & Anr

W.P.(C)/17753/2024HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S Asn Trading Co. Through Its Proprietor Sh. Arif vs. Central Board Of Indirect Taxes And Customs And Anr

W.P.(C)/445/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Ms. Parisha Sharma Proprietor, M/S P S Merchandise vs. Union Of INDIA & Ors

W.P.(C)/12222/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Shri Ram Traders vs. Union Of INDIA & Ors

W.P.(C)/3564/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Adam Smith Commodities PVT. LTD. Through Its Director Ashish Madan vs. Union Of INDIA & Anr

W.P.(C)/7144/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Manpar Icon Technologies vs. Sales Tax Officer Class Ii / Avato Ward 53 Zone 3 Delhi And Ors

W.P.(C)/12572/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Aadhaar INDIA vs. Sales Tax Officer Class Ii / Avato Ward 53 Zone 3 Delhi And Ors

W.P.(C)/12596/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Adam Smith Commodities PVT. LTD. Through Its Director Ashish Madan vs. Union Of INDIA Revenue Secretary, Ministry Of Finance & Anr

W.P.(C)/7126/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Parul Creations vs. Sales Tax Officer Class Ii / Avato Ward 61 Zone 5 Delhi And Ors

W.P.(C)/6644/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Tuffy Creation Through Its Partner Mr. Sandeep Chhabra vs. Commissioner Delhi Goods And Services Tax & Ors

W.P.(C)/5878/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Da Enterprises vs. Sales Tax Officer Ii Avato, Ward 16 Delhi GST & Ors

W.P.(C)/11473/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Zeta International vs. Commissioner Of GST And Ors

W.P.(C)/16870/2024HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Holy Faith International (P) LTD vs. Union Of INDIA & Ors

W.P.(C)/5332/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Holy Faith International (P) LTD vs. Union Of INDIA & Ors

W.P.(C)/5351/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Gaia Overseas vs. Sales Tax Officer Class Ii / Avato Ward 53 Zone 3 Delhi And Ors

W.P.(C)/12313/2025HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Rohit Footwear vs. The Commissioner Of Dgst, Delhi, & Anr

W.P.(C)/10777/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Muskaan Exim Inc vs. Additional Director, Directorate General Of GST Intelligence (Dggi), Delhi Zonal Unit, New Delhi A

W.P.(C)/11435/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Jagjeet Singh vs. Commissioner State Goods And Services Tax Delhi & Anr

W.P.(C)/11415/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

M/S T And T International vs. Union Of INDIA & Ors

W.P.(C)/9528/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Vikash Jain vs. Commissioner, State Goods And Services Tax Delhi & Anr

W.P.(C)/11417/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

United Biotech PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/11427/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Ralli Enterprises Through Its Proprietor Sh. Sanjay Ralli vs. Union Of INDIA And Ors

W.P.(C)/11416/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

Samsk International Through Its Proprietor Mr. Surender Pal vs. Commissioner Delhi Goods And Services Tax & Ors

W.P.(C)/7887/2026HC Delhi11 Aug 2026

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN

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