Delhi High Court GST Judgments — 2026

1,029 judgments, newest first. Page 11 of 11.

A. B Grain Spirits PVT. LTD. And Anr vs. Governemnt Of Nct Of Delhi Department Of Transport And Anr

W.P.(C)/9438/2019HC Delhi19 Jan 2026

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Indraprastha Logistics Privat Limited vs. Government Of Nct Of Delhi And Anr

W.P.(C)/10343/2019HC Delhi19 Jan 2026

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Goverdhan Transport Co. PVT. LTD vs. Government Of Nct Of Delhi And Ors

W.P.(C)/8850/2019HC Delhi19 Jan 2026

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Glo Interio vs. Sales Tax Officer & Ors

W.P.(C)/655/2026HC Delhi19 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Cipla Limited vs. National Pharmaceutical Pricing Authority & Anr

W.P.(C)/208/2026HC Delhi19 Jan 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Metro Transit PVT. LTD vs. Government Of Nct Of Delhi And Ors

W.P.(C)/8846/2019HC Delhi19 Jan 2026

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Anmol Enterprises vs. Superintendent, Range -90, Division Palam, CGST Delhi South Commissionerate And Ors

W.P.(C)/591/2026HC Delhi16 Jan 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Samyak Jain vs. Superintendent (Adjudication), Central GST Delhi & Ors

W.P.(C)/9139/2025HC Delhi16 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Mukesh And Associates vs. The Under Secretary Ministry Of Health And Family (Mohfw)

OMP (ENF.) (COMM.)/123/2025HC Delhi15 Jan 2026

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

M/S Aaryan Traders Through Its Propreitor Ganita Praveen Kumar Aggarwal vs. Additional Commissioner Adjudication (CGST Delhi West) & Anr

W.P.(C)/18018/2025HC Delhi14 Jan 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Ms 2Nd Computers vs. Delhi Development Authority

W.P.(C)/2754/2021HC Delhi14 Jan 2026

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Ms Gupta Sales And Service vs. Principal Commissioner CGST & Anr

W.P.(C)/396/2026HC Delhi14 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S It Preneurs Technology Private Limited vs. Joint Commissioner & Anr

W.P.(C)/385/2026HC Delhi13 Jan 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Aryansh Alloys Through Its Proprietor Mrs Ranjanaben Shyamsunder Jhanwar vs. Commissioner Of Central Goods And Services Tax & Anr

W.P.(C)/19658/2025HC Delhi13 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ms Triumph Motors Unit Khushi Tradex PVT LTD vs. The Commissioner CGST Delhi East & Ors

W.P.(C)/19405/2025HC Delhi13 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Bothra Shipping Services PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/8397/2025HC Delhi13 Jan 2026

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Rakesh Jindal HUF vs. Commissioner CGST Delhi North

W.P.(C)/7249/2025HC Delhi09 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ensure Innovations PVT LTD Through Its Director Prajna Paramita Singh vs. Govt. Of Nct Of Delhi & Ors

W.P.(C)/288/2026HC Delhi09 Jan 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Sunil Jindal vs. Commissioner CGST Delhi North

W.P.(C)/6559/2025HC Delhi09 Jan 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

L F C Power Cab Private Limited vs. Commissioner CGST Delhi North

W.P.(C)/6867/2025HC Delhi09 Jan 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Sh. Ankur Mittal vs. Sr. Superintendent Policy Regional Passport Office

W.P.(C)/7471/2025HC Delhi07 Jan 2026

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Vodafone Idea Limited vs. Assistant Commissioner Central GST Division Mohan Cooperative Industrial Estate (Mcie) CGST Delh

W.P.(C)/13199/2025HC Delhi07 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Ramaelectrical Co Through Its Proprietor Mr. Veer Singh vs. Union Of INDIA Through Its Secretary & Ors

W.P.(C)/71/2026HC Delhi06 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Shobha International vs. Additional Commissioner, CGST Delhi West Commissionerate And Anr

W.P.(C)/80/2026HC Delhi06 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Vikas Gumber vs. Commissioner Of CGST, Anti Evasion Branch, Delhi East

BAIL APPLN./11/2026HC Delhi05 Jan 2026

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

Quest Infotech Private Limited & Anr vs. Union Of INDIA & Ors

W.P.(C)/4392/2025HC Delhi05 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Pushpanjali Enterprises Private Limited vs. Commissioner Of SGST Delhi & Anr

W.P.(C)/23/2026HC Delhi05 Jan 2026

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL

Ms Mittal Wire Company & Anr vs. Union Of INDIA & Anr

W.P.(C)/5245/2025HC Delhi05 Jan 2026

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Ivy Entertainment Private Limited vs. 14 Reels Plus LLP & Ors

CS(COMM)/1273/2025HC Delhi05 Jan 2026

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

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