M/S Aaryan Traders Through Its Propreitor Ganita Praveen Kumar Aggarwal vs. Additional Commissioner Adjudication (CGST Delhi West) & Anr.
Original PDF →W.P.(C)/18018/2025HC DelhiGSTCNR DLHC01094404202514 January 2026Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE1 pages
For Petitioner: Mr. Deepanshu Saini, AdvFor Respondent: Mr. Dipak Raj, Adv. for Mr. Anurag Ojha, SSC
No AI summary yet for this judgment.
Cause title — parties, addresses and appearances
$~24
*
IN THE HIGH COURT OF DELHI AT NEW DELHI
+
W.P.(C) 18018/2025 & CM APPL. 74559/2025
M/S AARYAN TRADERS THROUGH ITS PROPREITOR
GANITA PRAVEEN KUMAR AGGARWAL .....Petitioner
Through:
Mr. Deepanshu Saini, Adv.
versus
ADDITIONAL COMMISSIONER ADJUDICATION (CGST DELHI
WEST) & ANR. .....Respondents
Through:
Mr. Dipak Raj, Adv. for Mr. Anurag
Ojha, SSC
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
O R D E R %
14.01.
2026
1.
The petition is not pressed as the relief claimed is already addressed as the bank account has been de-freezed.
2.
That being so, the petition stands disposed of as not pressed. Pending application(s), if any, also stand disposed of.
NITIN WASUDEO SAMBRE, J
AJAY DIGPAUL, J
JANUARY 14, 2026/AS/ryp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/01/2026 at 13:42:53
Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.