Rajender Prasad Gupta vs. Additional Director, Directorate General Goods And Services Tax Intelligence Headquarters & Ors.
Original PDF →W.P.(C)/4074/2026HC DelhiGSTCNR DLHC01012502202623 April 2026Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE1 pages
For Petitioner: Mr. Akhil Krishan Maggu, Mr. Vikas Sareen, Ms. Oshin Maggu, Mr. Aryan Nagpal and Ms. Mehak Sharma, AdvocatesFor Respondent: Mr. Aditya Singla, SSC CBIC with Ms. Arya Suresh Nair, Ms. Shreya Lamba, Mr. Akhil Sharma, Advocates
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Cause title — parties, addresses and appearances
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IN THE HIGH COURT OF DELHI AT NEW DELHI
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W.P.(C) 4074/2026, CM APPL. 19988/2026 & CM APPL.
19989/2026
RAJENDER PRASAD GUPTA
.....Petitioner
Through:
Mr. Akhil Krishan Maggu, Mr. Vikas
Sareen, Ms. Oshin Maggu, Mr. Aryan
Nagpal and Ms. Mehak Sharma,
Advocates.
versus
ADDITIONAL DIRECTOR, DIRECTORATE GENERAL GOODS
AND SERVICES TAX INTELLIGENCE HEADQUARTERS &
ORS.
.....Respondents
Through:
Mr. Aditya Singla, SSC CBIC with
Ms. Arya Suresh Nair, Ms. Shreya
Lamba,
Mr.
Akhil
Sharma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
O R D E R %
23.04.
2026
1.
Heard.
2.
Since the petition has served its purpose, the same stands disposed of along with pending applications, if any, with liberty to approach afresh in case any fresh cause arises.
NITIN WASUDEO SAMBRE, J
AJAY DIGPAUL, J
APRIL 23, 2026
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