BharatTaxGST

Satish Joshi vs. Assistant Commissioner Assistant Collector Of GST & Ors.

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W.P.(C)/7932/2024HC DelhiGSTCNR DLHC01033172202413 May 2026Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE AJAY DIGPAUL1 pages
For Petitioner: Mr. Atul Bhatia, Advocate (Through VC)For Respondent: Mr. Ajay Shanker, Advocate for PNB (Through VC) Mr. Sumit K. Batra and Ms. Priyanka Jindal, Advocates for GNCTD

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Cause title — parties, addresses and appearances
$~75 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7932/2024 SATISH JOSHI .....Petitioner Through: Mr. Atul Bhatia, Advocate (Through VC) versus ASSISTANT COMMISSIONER ASSISTANT COLLECTOR OF GST & ORS. .....Respondents Through: Mr. Ajay Shanker, Advocate for PNB (Through VC) Mr. Sumit K. Batra and Ms. Priyanka Jindal, Advocates for GNCTD CORAM: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE HON'BLE MR. JUSTICE AJAY DIGPAUL

O R D E R %

13.05.

2026

1.

Learned counsel appearing for the petitioner states that the attachment is already withdrawn. That being so, the writ petition has rendered infructuous.

2.

Leave is sought of this Court for withdrawal of the petition.

3.

That being so, the petition stands disposed of as withdrawn.

NITIN WASUDEO SAMBRE, J

AJAY DIGPAUL, J

MAY 13, 2026

gs/dd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 12:44:09

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