M/S Rohit Chemworld Private Limited vs. Assistant Commissioner, CGST Division-Pitampura, Delhi West Commissionerate, Delhi

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W.P.(C)/3305/2025HC DelhiGSTCNR DLHC01013586202521 January 2026Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE1 pages
For Petitioner: Mr. Gaurav Gupta, AdvocateFor Respondent: CORAM: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE HON'BLE MR. JUSTICE AJAY DIGPAUL

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Cause title — parties, addresses and appearances
$~23 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3305/2025 & CM APPL. 15618/2025 M/S ROHIT CHEMWORLD PRIVATE LIMITED .....Petitioner Through: Mr. Gaurav Gupta, Advocate. versus ASSISTANT COMMISSIONER, CGST DIVISION-PITAMPURA, DELHI WEST COMMISSIONERATE, DELHI .....Respondent Through: CORAM: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE HON'BLE MR. JUSTICE AJAY DIGPAUL

O R D E R %

21.01.

2026

1.

Since already, the appeal against the order-in-original is preferred, the prayer in the petition has been rendered infructuous. As such, we dispose of the present petition, along with pending applications, if any, with liberty to the petitioner to pursue the appeal.

2.

We clarify that we have not appreciated the merits of the matter, and that the withdrawal shall not come in the way of deciding the appeal on its own merit.

NITIN WASUDEO SAMBRE, J

AJAY DIGPAUL, J

JANUARY 21, 2026

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