M/S Mahaveer Associates v. Central Board Of Indirect Taxes And Customs & Ors.

Court: Delhi High Court
Case number: W.P.(C)/13673/2026
Date of judgment: 17 Sept 2026
Bench: HON'BLE MR. JUSTICE SHAIL JAIN,HON'BLE MR. JUSTICE ANIL KSHETARPAL
Petitioner: M/S MAHAVEER ASSOCIATES
Respondent: CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS & ORS.
CNR: DLHC010443342026

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