Shri Sandeep Jain v. Office Of Principal Commissioner CGST Delhi North & Ors.

Court: Delhi High Court
Case number: W.P.(C)/13613/2026
Date of judgment: 17 Sept 2026
Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN
Petitioner: SHRI SANDEEP JAIN
Respondent: OFFICE OF PRINCIPAL COMMISSIONER CGST DELHI NORTH & ORS.
CNR: DLHC010442062026

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