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M/S Vleadit & Anr. vs. Additional Commissioner, CGST Delhi West & Ors.

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W.P.(C)/12148/2026HC DelhiGSTCNR DLHC01039038202621 August 2026Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN1 pages
For Petitioner: Mr. Yogendra Aldak, Mr. Kunal Kapoor & Mr. Yatharth Tripathi, AdvsFor Respondent: Ms. Monica Benjamin SSC with Ms. Laiba Arif & Ms. Prerika Narang, Advs. Ms. Anushree Narain.SSC with Mr. Apurv Yadav and Mr. Naman Choula, Advs

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Cause title — parties, addresses and appearances
$~55 * IN THE HIGH COURT OF DELHI AT NEW DELHI # CNR No. DLHC010390382026 + W.P.(C) 12148/2026 M/S VLEADIT & ANR. .....Petitioners Through: Mr. Yogendra Aldak, Mr. Kunal Kapoor & Mr. Yatharth Tripathi, Advs. versus ADDITIONAL COMMISSIONER, CGST DELHI WEST & ORS. .....Respondents Through: Ms. Monica Benjamin SSC with Ms. Laiba Arif & Ms. Prerika Narang, Advs. Ms. Anushree Narain.SSC with Mr. Apurv Yadav and Mr. Naman Choula, Advs. CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL HON’BLE MS. JUSTICE SHAIL JAIN

O R D E R %

03.09.

2026 CM APPL. 59330/2026

1.

The present application has been filed by the Applicant seeking correction of order dated 21.08.2026. The case of the Applicant is that in the order dated 21.08.2026, she appeared as Senior Standing Counsel for Respondents No.1, 2, 5, 6 & 7 inadvertently her appearance could not be marked.

2.

Accordingly, the appearance of Ms. Monica Benjamin, Senior Standing Counsel be recorded as marked in order dated 20.08.2026. 3. Application is disposed of. ANIL KSHETARPAL, J. SHAIL JAIN, J. SEPTEMBER 03, 2026/pd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/09/2026 at 11:57:39

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