BharatTaxGST

Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 2 of 14.

M/S C L Products (INDIA) LTD vs. Additional Commissioner CGST Delhi West Commissionerate

W.P.(C)/7746/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Purav International & Anr vs. Additional Commissioner CGST (Delhi West) Commissionerate

W.P.(C)/7743/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Cl Products (INDIA) LTD Ors & Ors vs. Assistant Commissioner CGST Rohini Division Delhi West Commissionerate

W.P.(C)/7741/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vsm Impex Private Limited vs. The Principal Commissioner CGST Delhi North Commissionerate

W.P.(C)/18533/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Cl International & Anr vs. Additional Commissioner CGST (Delhi West) Commissionerate

W.P.(C)/7747/2025HC Delhi05 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Union Of INDIA & Anr vs. N Mohan Krishna

W.P.(C)/3842/2025HC Delhi04 Dec 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MR. JUSTICE MADHU JAIN

M/S Aggarwal Telecom And Stationers (Legal Name Pralad Rai Aggarwal )Through Its Legal Heir Vikas K vs. Union Of INDIA And Ors

W.P.(C)/13266/2024HC Delhi04 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

The Ferry International vs. Union Of INDIA And Ors

W.P.(C)/10369/2022HC Delhi04 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Hkx Logistics INDIA Private Limited Through Its Director vs. 1. Sales Tax Officer Class Ii / Avato, Ward 52, Zone-3 & Anr

W.P.(C)/18378/2025HC Delhi04 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Somya Garments vs. Shyam Kishore Mishra

RFA(COMM)/630/2025HC Delhi04 Dec 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL,HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE

Phoenix Impex vs. Sales Tax Officer Class Ii Avato & Anr

W.P.(C)/12424/2025HC Delhi04 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sunshine Polymers Through Its Proprietor Mr Puneet Kumar vs. The Commissioner Of Central Goods And Services Tax & Anr

W.P.(C)/18477/2025HC Delhi04 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Clyde Pumps Private Limited vs. Union Of INDIA & Ors

W.P.(C)/4400/2022HC Delhi04 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Globe Coal Company vs. Commissioner Of Dgst, Delhi And Others

W.P.(C)/7207/2025HC Delhi04 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Stanlee (INDIA) Enterprises PVT. LTD vs. The Commissioner Of CGST, Delhi North

W.P.(C)/5370/2025HC Delhi03 Dec 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sk Sales vs. Ms. Shubhagata Kumar Commissioner Of Central Goods And Services Tax And Another & Anr

CONT.CAS(C)/618/2025HC Delhi02 Dec 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Ups Scs (INDIA) PVT. LTD vs. Union Of INDIA & Anr

W.P.(C)/18100/2025HC Delhi02 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner, CGST Delhi West Commissionerate vs. Dewsoft Overseas Private Limited

SERTA/27/2025HC Delhi02 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Quick Services Proprietor Mr Madan Gupta vs. Sales Tax Officer Class Ii Assistant Value Added Tax Officer (Avato) Ward 60 Zone 4 Delhi And Ors &

W.P.(C)/15001/2025HC Delhi02 Dec 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Kbs Industriies Limited (Earlier Known As Kbs Industries Limited) vs. The Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/14498/2025HC Delhi02 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

S. R. Enterprises Through Its Proprietor Sushil Kumar vs. Sales Tax Officer Class Ii / Avato, Ward 84 Through Its Assistant Commissioner

W.P.(C)/18097/2025HC Delhi02 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Qureshi Mutton And Chicken Shop vs. The State Nct Of Delhi & Anr

CRL.M.C./293/2021HC Delhi02 Dec 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Qureshi Mutton And Chicken Shop vs. The State Nct Of Delhi & Anr

CRL.M.C./2523/2020HC Delhi02 Dec 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S. Dhupani Overseas vs. The Principal Commissioner. Delhi GST. & Anr

W.P.(C)/17558/2025HC Delhi01 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Aggarwal Traders Through Its Proprietor Ms. Jyoti Aggarwal vs. Sales Tax Officer Class Ii / Avato, Ward 102, Zone 9 & Anr

W.P.(C)/18176/2025HC Delhi01 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Puneet Chemicals vs. Gsto, Ward 71, Department Of Trade And Taxes, Gnctd And Anr & Anr

W.P.(C)/18159/2025HC Delhi01 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Inder Bahadur Singh Prop. Of M/S Yamini Bearing Enterprises vs. Additional Commissioner Ward 24-Zone 1

W.P.(C)/15853/2025HC Delhi01 Dec 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S A V Metals Marketing PVT LTD vs. Principal Commissioner CGST And Anr

W.P.(C)/18230/2025HC Delhi01 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Manpar Exim Inc vs. Additional Director, Dggi And Ors

W.P.(C)/18204/2025HC Delhi01 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vsa Trading PVT LTD vs. Principal Commissioner CGST And Anr

W.P.(C)/18128/2025HC Delhi01 Dec 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Aditya Gupta & Anr vs. State Of Gnct Delhi & Anr

CRL.M.C./8503/2025HC Delhi01 Dec 2025

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Eves Fashion vs. Union Of INDIA & Ors

W.P.(C)/17991/2025HC Delhi27 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Justwork Technologies Private Limited vs. Sales Tax Officer/Class Ii Sto, Dgst & Anr

W.P.(C)/17969/2025HC Delhi27 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Vk Enterprises Through Its Proprietor Sh. Vijay Chopra vs. Directorate General Of Goods And Services Tax Intelligence, Dggi And Ors

W.P.(C)/17012/2025HC Delhi27 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ms Jamil Trading Co Thrg Proprietor Mr Jamil Ahmed vs. Union Of INDIA Thrg The Secretary Ministry Of Finance & Ors

W.P.(C)/10513/2025HC Delhi26 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

Vaish Associates vs. The Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/13253/2025HC Delhi26 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

M/S Puneet Chemicals vs. Union Of INDIA & Anr

W.P.(C)/17245/2025HC Delhi26 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

M/S Puneet Chemicals vs. Union Of INDIA & Anr

W.P.(C)/16914/2025HC Delhi26 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

Roche Diagnostics INDIA Private Limited vs. Delhi State Health Mission & Anr

W.P.(C)/4384/2025HC Delhi26 Nov 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

M/S Puneet Chemicals vs. Union Of INDIA & Anr

W.P.(C)/16745/2025HC Delhi26 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MS. JUSTICE RENU BHATNAGAR

The Commissioner Of Central Tax, CGST Delhi East vs. M/S T C Global INDIA PVT LTD

SERTA/20/2025HC Delhi24 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Directorate General Of GST Intelligence, Jaipur Zonal Unit vs. Inderdeep Singh Kakar

CRL.M.C./4275/2022HC Delhi24 Nov 2025

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Kamal Rajput (Proprietor Of M/S Perfect Gear Industries) vs. Union Of INDIA & Ors

W.P.(C)/17781/2025HC Delhi24 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mohammed Aamir vs. Government Of Nct Of Delhi & Anr

W.P.(C)/17761/2025HC Delhi24 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Rakesh Chand Mukesh Kumar Jain. Through Its Prop. Sh. Rakesh Chand Jain vs. Additional Commissioner, CGST, Delhi North

W.P.(C)/6007/2025HC Delhi24 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Odin Traders (Through Its Proprietor Kartar) vs. Office Of The Commissioner CGST Delhi North

W.P.(C)/13251/2025HC Delhi24 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Globus Agrofoods PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/17691/2025HC Delhi21 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Idp Education INDIA Private Limited vs. Government Of N.C.T. Of Delhi & Ors

W.P.(C)/17694/2025HC Delhi21 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Globus Agrofoods PVT. LTD vs. Union Of INDIA & Ors

W.P.(C)/17692/2025HC Delhi21 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ping Pong Global Limited Through Its Managing Director Siddhartha Jain vs. Union Of INDIA Through Joint Secretary & Ors

W.P.(C)/16974/2025HC Delhi21 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Imagine Marketing Limited vs. Joint Commissioner CGST Appeals Ii Delhi & Anr

W.P.(C)/17699/2025HC Delhi21 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Arjun Engineering Co vs. Additional Commissioner Of Goods And Service Tax, North Delhi

W.P.(C)/17680/2025HC Delhi20 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Anurag Dalmia vs. Additional Director General (Adj)

W.P.(C)/8301/2025HC Delhi20 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Jagat Singh Gurcharan Singh vs. Saurabh Arora

RC.REV./218/2023HC Delhi20 Nov 2025

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

Anurag Dalmia vs. Additional Director General (Adjudication)

W.P.(C)/16325/2025HC Delhi20 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Walnut Pictures & Ors vs. Rajyesh Kumar Patni

RFA(COMM)/573/2025HC Delhi20 Nov 2025

Bench: HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE ,HON'BLE MR. JUSTICE ANISH DAYAL

Navin Road Lines vs. Assistant Registrar Customs Excise And Service Tax Appellate Tribunal

W.P.(C)/5464/2025HC Delhi20 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Anurag Dalmia vs. Additional Director General (Adjudication)

W.P.(C)/9017/2025HC Delhi20 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ashish Foils PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/10687/2023HC Delhi20 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Neo Global vs. Pr Commissioner Ofcentral Goods And Services Tax Delhi North & Anr

W.P.(C)/15142/2024HC Delhi20 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Ms Mayedass International vs. Union Of INDIA & Ors

W.P.(C)/3165/2023HC Delhi20 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vinayak International Hosuewares P LTD vs. Union Of INDIA & Ors

W.P.(C)/3154/2023HC Delhi20 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Anurag Dalmia vs. Additional Director General (Adjudication)

W.P.(C)/4454/2025HC Delhi20 Nov 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Kumar Enterprises vs. The Principal Commissioner, Delhi GST & Anr

W.P.(C)/17564/2025HC Delhi19 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Aashish vs. Directorate General Of GST Intelligence (Dggi) Hqrs. & Anr

W.P.(C)/16680/2025HC Delhi19 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shivay Iron Scrap (Through Its Propriter vs. Commissioner Of Goods And Service Tax, North

W.P.(C)/13914/2025HC Delhi19 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Aman Sanitation vs. Principal Commissioner, CGST & Ors

W.P.(C)/14927/2025HC Delhi19 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Davender Kumar Chadha Pro Liberty Cables (INDIA) vs. Sales Tax Officer Class Ii Avato Ward 63 And Anr

W.P.(C)/16844/2025HC Delhi19 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

A And T Security Services PVT LTD Through Its Director Mr Tejvir Malik vs. Addl Commissioner Of CGST Delhi West & Anr

W.P.(C)/16906/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Tejvir Malik Individual Non Taxable Entity, Director A And T Security Services PVT. LTD vs. Addl. Commisisoner Of CGST Delhi West & Anr

W.P.(C)/16909/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rajesh Kumar Sharma Individual Non Taxable Entity, Director A And T Security Services PVT. LTD vs. Addl. Commisisoner Of CGST Delhi West & Anr

W.P.(C)/16792/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Crest Digitel Private Limited vs. Delhi Metro Rail Corporation Limited & Anr

LPA/588/2025HC Delhi18 Nov 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

Delhi Sales Corporation vs. The Principal Commisisoner Of Central Tax & Ors

W.P.(C)/15646/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ganga Enterprises vs. Assistant Commissioner, CGST, Delhi East Commissionerate

W.P.(C)/16741/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

South East Asia Company Through Its Prop. Ishank Gupta vs. Superintendent, CGST Range-28, Central Taxes, GST Delhi North Commissionerate

W.P.(C)/17469/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Rbc Financial Services PVT. LTD vs. Union Of INDIA And Ors

W.P.(C)/17106/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vivek Kumar Individual Non Taxable Entity, Director A And T Security Services PVT. LTD vs. Addl. Commisisoner Of CGST Delhi West & Anr

W.P.(C)/16798/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S N.K. Kapur And Company Private Limited vs. The Union Of INDIA & Anr

W.P.(C)/16829/2025HC Delhi18 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vaneeta Impex Private Limited vs. Union Of INDIA A Nd Ors

W.P.(C)/15169/2025HC Delhi17 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Harsh Goel (Legal Heir Of Lt. Sh. Pushkar Goel Proprietor Of M/S. Nand Plastics Industries) vs. GST Officer /Avato, Ward 63, Zone 6, Delhi & Anr

W.P.(C)/1087/2025HC Delhi17 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Thanglunmang Simte & Ors vs. Union Of INDIA Through Secretary Department Of Revenue Ministry Of Finance & Ors

W.P.(C)/17412/2025HC Delhi17 Nov 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MR. JUSTICE MADHU JAIN

M/S Aar Gee Impex vs. Directorate General Services Tax Intelligence, Jaipur Zonal Unit Goods & Anr

W.P.(C)/10114/2025HC Delhi17 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ajab Singh & Ors vs. Union Of INDIA & Ors

W.P.(C)/17408/2025HC Delhi17 Nov 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MR. JUSTICE MADHU JAIN

M/S Rahul Polymers vs. Principal Commissioner Of Department Of Trade And Taxes, Gnctd And Anr

W.P.(C)/16743/2025HC Delhi17 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Lakhdatar Enterprises vs. Principal Commissioner Of Department Of Trade And Taxes, Gnctd

W.P.(C)/11444/2025HC Delhi17 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Walsons Services PVT. LTD vs. Sales Tax Officer/Class Ii (Sto), Dgst & Anr

W.P.(C)/16730/2025HC Delhi14 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Anoop Kumar Garg vs. The Commissioner Of Customs (Imports)

W.P.(C)/15945/2025HC Delhi14 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sunita Rani (Wife Of Late. Shri Raj Kumar Goyal, Proprietor Of M/S. Meenakshi Geotech) vs. Union Of INDIA & Ors

W.P.(C)/16728/2025HC Delhi14 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Fab INDIA Trading Company vs. Union Of INDIA And Ors

W.P.(C)/10673/2025HC Delhi14 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Chauhan Kirana Trading Through Its Proprietor, Sultan Singh vs. Government Of Nct Of Delhi Through The Commissioner Of State Taxes & Anr

W.P.(C)/17331/2025HC Delhi14 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rahul Aggarwal vs. The Principal Commissioner Of Customs (Import)

W.P.(C)/15999/2025HC Delhi14 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Manish Sharma vs. Additional Commissioner Of Customs

W.P.(C)/17242/2025HC Delhi13 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sanchi Jewels Private Limited vs. Deepti Gaur Mukherjee & Anr

CONT.CAS(C)/1700/2025HC Delhi13 Nov 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Ramakant And Co PVT LTD vs. Deepti Gaur Mukherjee & Anr

CONT.CAS(C)/1697/2025HC Delhi13 Nov 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Prashant Publications Private Limited vs. Deepti Gaur Mukherjee & Anr

CONT.CAS(C)/1699/2025HC Delhi13 Nov 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Central Warehousing Corporation vs. M/S Deen Dayal

FAO (COMM)/107/2024HC Delhi13 Nov 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Bird Delhi General Aviation Services PVT. LTD., Earlier Known As Bird Execujet Airport Services PVT vs. Sales Tax Officer Ii Avato, Ward 204, Zone 11 & Ors

W.P.(C)/17254/2025HC Delhi13 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Pawan Kumar (Deceased) vs. Commissioner Of Dgst & Anr

W.P.(C)/1772/2025HC Delhi13 Nov 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Seemax Technologies Private LTD vs. Deepti Gaur Mukherjee & Anr

CONT.CAS(C)/1705/2025HC Delhi13 Nov 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Ramakant And Co. PVT. LTD vs. Deepti Gaur Mukherjee & Anr

CONT.CAS(C)/1702/2025HC Delhi13 Nov 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

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