Delhi High Court GST Judgments — 2025

The Commissioner Of Central Tax, CGST Delhi East vs. M/S Simplex Infrastructure Limited

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Amit Gupta & Anr vs. Directorate General Of GST Intelligence & Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Vedanta Limited vs. Central Board Of Indirect Taxes And Customs & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Backbone Overseas vs. Assistant Commissioner Of Customs, Foreign Post Office, New Delhi And Anr & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Dominion Expo Ventures PVT. LTD vs. Commissioner Dgst & Ors

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Emporium Steel vs. Ms Chanchal Yadav & Anr

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

M/S Yashoda Inn PVT LTD & Anr vs. Rail Land Development Authority

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

M/S Kesri Steels Limited vs. Commissioner Trade And Taxes & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mansura Brush Works Through Its Proprietor Mohammad Hashim vs. Commissioner Of Delhi Goods And Service Tax Dgst & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Commissioner Of Customs (Air), Chennai-Vii Commissionerate vs. M/S Compuage Infocom LTD

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Neelgiri Machinery Through Its Proprietor Mr. Anil Kumar vs. Commissioner Delhi Goods And Service Tax And Others

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

A B C Enterprises vs. Sales Tax Officer Class Ii Avato Ward 102 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Paras Products vs. Commissioner Central GST, Delhi North

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Sai Enterprises vs. Commissioner Central GST, Delhi-West, N.D And Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Jaina Polymers vs. Commissioner Central GST, Delhi-West And Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Ms Shyam Indus Power Solutions PVT LTD vs. Principal Commissioner CGST Delhi North

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ntpc Limited vs. Aadhar Stumbh Township PVT LTD

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Kundan Trading Company vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Cable And Wireless Global INDIA Private Limited vs. Joint Commissioner Of Central Tax Appeals Ii & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Delhi Metro Rail Corporation LTD vs. The Commissioner (Appeals-Ii) & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Pankaj Aggarwal vs. Sales Tax Officer Class Ii Avato & Ors

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Duvro Infra Decor Private Limited vs. Commissioner, Department Of Trade And Taxes, Govt Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Glco Expoventure Legal Name Naresh Chand Gupta vs. Union Of INDIA And Ors

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Madan Lal Sharma vs. Amit Bansal

Bench: HON'BLE MS. JUSTICE TARA VITASTA GANJU

M/S Sanjay Sales INDIA vs. Sh. A. Anbarasu

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

M/S Vijay Nirman Company Private Limited vs. The Additional Commissioner Of Central Tax & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Mudita Express Cargo Private Limited vs. Commissioner Of State Goods And Service Tax Delhi & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Gurjit Singh Bains vs. Addl Commissioner Of Customs Import & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sandeep Arora vs. Addl Commissioner Of Customs Imports Inland Container Depot Tughlakabad New Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Netgear Technologies INDIA PVT LTD vs. The Commissioner CGST Karol Bagh Division GST Delhi North & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S B Braun Medical INDIA PVT LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ramshankar Singh vs. Central Goods And Service Tax Through Its Commissioner

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

Johnson & Johnson vs. Pritamdas Arora T/A M/S Medserve & Anr

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Manya Group Industries Through Its Proprietor Gita Anand vs. The Principal Commissioner Of Delhi GST & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Shree Balajee Footwears Through Its Proprietor Mrs Laxmi Devi vs. Commissioner Of Central Goods And Services Tax And Another

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Kolbros vs. Commissioner Of Delhi Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ravi And Anur Overseas vs. Commissioner Of Delhi Goods And Services Tax And Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Shri Adinath Enterprises vs. Joint Commissioner, Central Tax, GST Delhi East And Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Amit Kumar vs. Commissioner Department Of Trade And Taxes Govt Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Exotic Packaging And Marketing Private Limited vs. Joint Commissioner CGST Faridabad And Ors

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Kgn Enterprises vs. Principal Additional Director General Directorate General Of Goods And Service Tax Intelligence &

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Smita Jindal vs. Commissioner Of Cental Goods And Service Tax (CGST), Delhi West

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ganesh Trading Company vs. Superintendent Range 27 Central GST Division New Delhi & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Mahabir Traders vs. Superintendent Central Goods And Services Tax Range - 93 & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Blue Evolution Trading Private Limited vs. Commissioner Delhi GST & Ors

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Swastik Enterprises vs. Principal Commissioner Of Goods And Service Tax North Delhi

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Federation Of Indian Airlines vs. Commissioner Of Goods And Services Tax (SGST), Delhi Zone & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S S K Overseas vs. Superintendent Range 20 Central GST Division

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Empower Inc vs. Principal Commissioner Of Goods And Service Tax West Delhi

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Kayo Enterprises Private Limited vs. Commissioner Of CGST Delhi & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Rameshwar Trading Company vs. Principal Commissioner Of Goods And Service Tax West Delhi

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Jain Metalloys vs. Principal Commissioner Of Goods And Service Tax North Delhi

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Prince Chaudhary vs. Delhi State Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Bawa Toys vs. The Additional Commissioner Of GST

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Divyanshu Kumar vs. Govt Of Nct Of Delhi & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Ctc Geotechnical Private Limited vs. Additional Commissioner CGST Appeals -I Delhi & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Pacific International (Through Proprietor Rahul Nakra) vs. Ds Goods And Services Tax (Ward 64) & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Chipsan Aviation PVT. LTD vs. Commissioner Of Central GST, Delhisouth Commissionerate And Others

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Naeem Akhtar Khan Proprietor Super Tyre House vs. Commissioner Of Delhi Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Superb Cooling Towers PVT LTD vs. Special Commissioner, Department Of Trade And Taxes And Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Ms Mohit Enterprises vs. Commissioner Of State GST And Vat Department Of Trade And Taxes Delhi

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

A And A Technosolutions PVT. LTD vs. Govt Of Nct Of Delhi And Ors

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Jsd Traders LLP vs. Additional Commissioner, CGST & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ms Sk Enterprises Through Its Proprietor Sh Kanwal Jit Khurana vs. Principal Commissioner CGST

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Deepak Goyal vs. The Commissioner, Csgt (Delhi East Commissionerate) & Anr

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Kashish Optics LTD vs. The Commissioner, CGST Delhi West & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Vijay Gaur vs. Delhi State Goods And Service Tax, Govt. Nct Of Delhi & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S. Ocean King vs. Sales Tax Officer Class-Ii/Avato

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Gaurav Kumar vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Seema Devi Jain vs. Sales Tax Officer Class Ii / Avato

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Unising Projects P.LTD vs. UOI & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tata Teleservices Limited vs. The Commissioner CGST Delhi East & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tata Teleservices Limited vs. The Commissioner CGST Delhi East & Anr

Chanchal Gupta vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Aarif vs. Pr. Commissioner Of CGST & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

R.A. International (Through Its Proprietor Rakesh Mittal) vs. Commissioner Of CGST, Delhi West And Ors

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Desh Raj vs. Delhi State Goods And Service Tax & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Rajasthan Patrika Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Pricewaterhousecoopers Private Limited vs. Union Of INDIA Through The Secretary Department Of Agriculture And Farmers Welfare Ministry Of Agri

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Sanjeev Kumar vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Jmd Industries vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Medi Waves Inc vs. Commissioner Of Delhi Goods And Services Tax

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Tecmax Electronics vs. Commissioner Of Customs (Preventive)

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Worlds Window Greenfield Private Limited vs. Assistant Commissioner Of Central Tax & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Bajrangi Sales vs. Department Of Trade And Taxes Government Of Nct Of Delh & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Rus Education INDIA PVT. LTD vs. Directorate General Of Goods And Services Tax Intelligence (Dggi ) And Ors

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Ms Dd Interiors vs. Commissioner Of Service Tax & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Amba Traders vs. Additional Commissioner Central Goods And Services Tax, CGST, North, Adjudication

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Pacific Exports And Imports vs. Additional Commissioner Of Central Tax & Anr

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Naseeb Impex Private Limited vs. Sales Tax Officer Class Ii Avato Ward 62 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Fragrance Dreams Homes PVT. LTD vs. Commissioner Of CGST, Delhi East

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S. Nine Corporate Energy Private Limited vs. Goods And Service Tax Officer W Ard-09, Dgst & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Casio Tradexim vs. Principal Commissioner Of Goods And Service Tax East Delhi

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Daljeet Singh Gill vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE DHARMESH SHARMA

Vigor Global Venture vs. Commissioner Of GST Delhi & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Renewflex Recycling vs. Facilitation Centre Rohini Courts & Ors

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

M/S. Outline Design N Interiors INDIA PVT. LTD vs. Goods And Service Tax Officer Ward-96, Dgst & Anr

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Shri Shanker Traders Through Its Proprietor Sushil Kumar Dwivedi vs. The Commissioner Of Central Tax Appeals I Delhi & Ors

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Castrol Limited vs. Kapil & Anr

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

M/S Shree International Through Proprietor Sh Nitin Gupta & Anr vs. Central Goods And Services Tax Delhi North Commissionerate Through Additional/Joint Commissioner

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA