Delhi High Court GST Judgments — 2025

Commissioner Of Service Tax Delhi vs. M/S G D Mangalam Exim PVT LTD

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Trehan International Consultants And Engineers PVT LTD vs. The Commissioner Of Delhi Goods And Services Tax And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Hari Bhoomi Communications Private Limited vs. Commissioner Of Goods And Services Tax Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ajay Alloys Private Limited vs. Smt Nandini Paliwal & Ors

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

M/S Siddhidatri Infratech vs. Govt. Of Nct Of Delhi And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Bansal Enterprises vs. Pr. Commissioner Of Goods And Service Tax, Delhi West

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S M/S Sumiriko Imperial Hydraulics INDIA PVT. LTD. (Formerly Known As Tokai Imperial Hydraulics I vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Steelmart INDIA vs. Principal Commissioner Of Goods And Services Tax, South Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Tokai Imperial Rubber INDIA Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ahlcons INDIA Private Limited vs. Principal Commissioner, CGST, Delhi South Commissionerate & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M N Corporation vs. Government Of Nct Of Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Mrk Infra vs. Sales Tax Officer/Class Ii (Sto), Dgst, Ward-94, Zone-8 & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ahlcons INDIA Private Limited vs. Principal Commissioner, CGST, Delhi South Commissionerate & Anr

M/S Jha Constructions PVT. LTD vs. Municipal Corporation Of Delhi & Anr

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

M/S Tecmax Electronics vs. The Principal Commissioner Of Customs (Import)

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Hectafine Alusystems INDIA LTD vs. Commissioner Of Central Goods And Services Tax Delhi West & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Best Crop Science PVT LTD Through Its Authorized Representative vs. Principal Commissioner CGST Meerut & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Indrajeet Kumar vs. The State Of Nct Delhi

Bench: HON'BLE MR. JUSTICE ARUN MONGA

S S Engineers And Consultants vs. Sales Tax Officer Class Ii Avato Ward 114 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Gaurav Auto (INDIA) vs. Principal Commissioner Of Goods And Service Tax North Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Kurlon Retail Limited vs. Sales Tax Officer & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Nitender Thakur vs. Assistant Sales Tax Officer Delhi And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Eworld Business Solutions Private Limited vs. Superintendent, Range 94, Central Goods And Service Tax, New Delhi And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Rnt Metals PVT. LTD vs. Raka Overseas

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

M/S Rama Trading Co vs. Deputy Commissioner, Division- Mandoli, CGST, East Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jitender Kumar vs. Kamlesh Garg

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

M/S K.K. Construction Co vs. Commissioner Of SGST, Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S S K Enterprises vs. Principal Commissioner CGST & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Dhingra Brothers vs. Commissioner State Goods And Services Tax & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Smt. Sunita Lakra vs. M/S Praakriti Aatithya LLP And Ors

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

Dhingra Brothers vs. Commissioner State Goods And Services Tax & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sole Attire Through Its Proprietor Aditya Agarwal vs. Union Of INDIA And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rishi Bawa vs. Assistant Commisioner GST

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Of CGST And Cx, Delhi North Commissionerate vs. Kapil Arora

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Gagan Deep Singh vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

S S Inframetalco Private Limited vs. Department Of GST

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Cosmo Beauty World vs. Superintendent, Range 81 CGST & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Softwareone INDIA Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Goodluck Enterprises vs. Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Pooja Trading vs. Deputy Commissioner Division Mandoli CGST North Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mr. Azad Malik vs. Dggi, Meerut Zonal Unit

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Ms Shree Saravana Trading Corp Through Its Proprietor Pushpa F.Y 2017-18 vs. Sales Tax Officer Class Ii Vato Ward 39 State Goods And Service Tax & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Subodh Kumar Agarwal vs. Sales Tax Officer Class Ii Avato Ward 61 Zone 5 Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Raman Enterprises vs. Commissioner Of SGST Delhi And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Prince Vinny Enterprises Through Its Proprietor, Mrs. Usha Jain vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S T.G. Leisure And Resorts PVT. LTD vs. Rajeev Saksena

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Sukhdham Impex Through Its Proprietor Mr. Ashwani Bansal 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Standard Cartons PVT LTD vs. Assistant Director, Director General Of GST Intelligence Govt Of INDIA Department Of Revenue Delhi

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

Ms Orleans Polymers Through Its Proprietor Brajesh Goyal vs. Principal Commissioner Dgst Delh

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Harbhajan Singh Thukral vs. Government Of Nct Of Delhi Department Of Trade And Taxes & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rajender Prasad Aggarwal vs. Gsto, Ward 50, Zone 3, Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Thomson Reuters INDIA Private Limited vs. The Commissioner, Department Of Trade And Taxes And Ors

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Gurpreet Singh vs. The Deputy Commissioner, Office Of The Commissioner Of Central Tax Appeals And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shriram Enterprises vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Kamdhenu Plastic Industries vs. Additional Commissioner, CGST, Delhi North Cr Building

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shri Balaji Plastic vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Mansi Plastics vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Tushar Products vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Raghunath Enterprises vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sanjay Enteprises vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Nitin Gupta Proprietor Shree International vs. The Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shree Shyam Polymers vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S R.V Enterprises vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Avik Polymers vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mahender Singh Rana & Ors vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Kanha Polymers vs. Additional Commissioner, CGST, Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Plaston Through Its Proprietor Hitesh Yadav vs. Commissioner Of Central Goods And Services Tax And Another

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sherul Insulations vs. Govt Of Nct Of Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Heal Health Connect Solutions Private Limited Through Its Director Mr Divya Srivastava vs. The Commissioner Delhi Goods And Services Tax And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Pooja Enterprises vs. Sales Tax Officer Class Ii Avato Ward 72 Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Omega Qms vs. Commissioner, CGST, Delhi West & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mohd. Athar vs. State Nct Of Delhi

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Gail (INDIA) Limited vs. Petron Engineering Construction Limited (Through Official Liquidator)

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Rama Departmental Store vs. Sales Tax Officer Class Ii Avato Ward 61 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

K R Anand vs. Commissioner Of State Goods And Service Tax And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rama Departmental Store vs. Sales Tax Officer Class Ii Avato Ward 61 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vasundhra Jewellers PVT. LTD vs. M/S Vasundhara Fashion Jewellery LLP & Anr

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Vijay Screw House vs. Commissioner Of State Goods And Service Tax And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Classic Contruction Co vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Samarth Traders vs. The Additional Commissioner

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Unique Sales vs. Superintendent, CGST, Range 77, Okhla, Delhi South

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

INDIA Retails And Hospitality Private Limited vs. Sales Tax Officer Class Ii Avato Ward 101 Zone 9 Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Arun Mittal vs. Commissioner Department Of Trade And Taxes Govt Of Nct Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Prem Polymers vs. Sales Tax Officer Class Ii/Avato, Ward 50, Zone 3 & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Balaji Trading Co vs. Principal Commissioner, Department Of Trade And Taxes, Gnctd

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ekam Chemicals (Through Its Proprietor Sh. Arvinder Singh Kathuria) vs. Union Of INDIA And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sai Services Through Its Proprietor Mamta vs. Office Of The Commissioner CGST Through Its Commissioner

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Akash Bansal (Proprietor M/S Shri Prem Ji Traders) vs. Superintendent Range - 109 Central Goods And Services Tax Department, Delhi West, Division- Rohini

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Mn Automobile Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Uei Global Education Private Limited vs. Tata Power Delhi Distribution Limited & Ors

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Uei Global Education Private Limited vs. Abhishek Gupta & Ors

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Global Telecommunication Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Bucon Infratech PVT LTD vs. Commissioner Of Central Goods And Services Tax Delhi South & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sd Polymers Through Its Proprietor Prop. Hem Lata Gupta vs. Commissioner Of Central Goods And Service Tax And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Ganpati International Through Its Proprietor Sh. Anil Kumar vs. Commissioner Of CGST, Delhi North And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Intuitive Commerce PVT. LTD vs. Chief Commissioner Of CGST West Delhi Commissionerate & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Central Goods And Services Tax Gurugram vs. M/S Bharti Infratel LTD

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Sartaj Ali vs. Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Dhruv Krishan Maggu vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S V R Impex Through Its Proprietor Mr Vishal vs. Commissioner Of Delhi Goods And Services Tax And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN