Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 4 of 14.

Amit Kumar Basau & Anr vs. Sales Tax Officer Class Ii/Avato Ward 13 (Special Zone), Zone 12, Delhi & Ors

W.P.(C)/15329/2025HC Delhi08 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sakshi Elecricals Polymers Engg Corpn vs. Government Of Nct Delhi & Anr

W.P.(C)/15391/2025HC Delhi08 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sunbeam Real Ventures Private Limited vs. Sales Tax Officer Class Ii/Avato Ward 86 Zone 9 Delhi & Ors

W.P.(C)/15331/2025HC Delhi08 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Amit Kumar Basau & Anr vs. Sales Tax Officer Class Ii Avato Ward 13 (Special Zone) Zone 12 Delhi & Ors

W.P.(C)/15323/2025HC Delhi08 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Nitco Logistics PVT LTD vs. The Commissioner Of Customs Airport And General

CUSAA/56/2024HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Anant Raj Projects Limited vs. Union Of INDIA & Ors

W.P.(C)/948/2018HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Namdhari Timmber PVT Lt Through Director Vajeer Singh vs. Union Of INDIA & Ors

W.P.(C)/11206/2025HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jorjy Enterprises PVT. LTD vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi

W.P.(C)/15305/2025HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Markex Branding Solutions PVT LTD vs. The Dgst Commissioner & Ors

W.P.(C)/15201/2025HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Spms Abrasive Through Its. Proprietor Sh. Manjeet vs. Union Of INDIA And Ors

W.P.(C)/15238/2025HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Balaji Enterprises vs. The Principal Commissioner, Dggi, Meerut Zonal Unit & Ors

W.P.(C)/15237/2025HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Acme INDIA vs. Union Of INDIA, Department Of Revenue & Ors

W.P.(C)/15204/2025HC Delhi06 Oct 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Plasticotes Investments Private Limited vs. Director General Of Foreign Trade & Ors

W.P.(C)/11391/2025HC Delhi26 Sept 2025

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

Purshottam Ray vs. Principal Commissioner Of CGST & Ors

W.P.(C)/15118/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sahni Industries Through Its Proprietor Sh. Ascharaj Lal Sahni vs. Union Of INDIA And Ors

W.P.(C)/15074/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S G.L.Khanna And Sons vs. Sales Tax Officer Class Ii/Avato, Ward 56 & Ors

W.P.(C)/15106/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Project Solution Through Its Proprietor Mukesh Kumar Jha vs. Avato Ward 93 State Goods And Service Tax & Anr

W.P.(C)/15103/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M S Jeevika Socii PVT LTD vs. Sales Tax Officer Class Ii Avato Ward 94 Zone 8 & Ors

W.P.(C)/8095/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

P.P. International School vs. Municipal Corporation Of Delhi

LPA/615/2025HC Delhi26 Sept 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

M S Sikka Motors PVT LTD vs. Union Of INDIA & Anr

W.P.(C)/4860/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S The Oriental Insurance Company Limited vs. Additional Commissioner CGST Delhi North & Anr

W.P.(C)/10171/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S A. L. Exports Through Its Proprietor Arshi vs. Union Of INDIA A Nd Ors & Ors

W.P.(C)/15025/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Pratham International vs. Superintendent, Range - 22, Central GST Division & Anr

W.P.(C)/15019/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S G.L.Khanna And Sons vs. Sales Tax Officer Class Ii/Avato, Ward 56 & Ors

W.P.(C)/15080/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ortho Clinical Diagnostics INDIA PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/15083/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M S Deep Autotec Private Limited vs. Sales Tax Officer Class Ii Avato Ward 62 & Ors

W.P.(C)/8248/2025HC Delhi26 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jkg And Company Through Its Proprietor Mr. Shubham Goyal vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/14911/2025HC Delhi25 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Rs Trading Co vs. Principal Commissioner Of CGST & Ors

W.P.(C)/14918/2025HC Delhi25 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mohit Singhal vs. State Of Nct Of Delhi & Anr

BAIL APPLN./2831/2025HC Delhi24 Sept 2025

Bench: HON'BLE MR. JUSTICE ARUN MONGA

Tahiliani Design Private Limited vs. Joint Commissioner Of Central Tax Appeals Ii, Delhi & Ors

W.P.(C)/14406/2025HC Delhi24 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Treco Wire INDIA PVT.LTD Through Its Director vs. The Commissioner Of Central Goods And Service Tax And Ors

W.P.(C)/14428/2025HC Delhi24 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Naresh Pal (Prop. M/S Secure Enterprises) vs. Union Of INDIA & Ors

W.P.(C)/14856/2025HC Delhi24 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Naresh Pal (Prop. M/S Secure Enterprises) vs. Union Of INDIA & Ors

W.P.(C)/14848/2025HC Delhi24 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Deepak Mittal vs. Union Of INDIA And Anr

W.P.(C)/5048/2025HC Delhi23 Sept 2025

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

Tata Play LTD vs. Union Of INDIA Through Its Secretary & Ors

W.P.(C)/14422/2022HC Delhi23 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Chand Mehra & Anr vs. British Airways Plc

FAO (COMM)/245/2024HC Delhi23 Sept 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

M/S Tata Play Limited vs. Union Of INDIA & Ors

W.P.(C)/8705/2022HC Delhi23 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Poorvi Cards vs. Commissioner, Delhi Goods And Services Tax And Ors

W.P.(C)/9565/2024HC Delhi23 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Tirupati Buildings And Offices PVT LTD vs. Principal Chief Commissioner Of GST And Central Excise, & Ors

W.P.(C)/6363/2025HC Delhi23 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Seven Seas Lights PVT. LTD vs. Assistant Commissioner, Shahdara Division CGST Delhi East & Anr

W.P.(C)/9791/2025HC Delhi23 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Mehra Jewel Palace PVT. LTD vs. Miniso Lifestyle PVT. LTD & Anr

RFA(OS)(COMM)/4/2022HC Delhi22 Sept 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S National Electric Supply And Trading Corporation PVT LTD vs. Chintpurni Overseas Private Limited

O.M.P.(I) (COMM.)/223/2025HC Delhi22 Sept 2025

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Inesh Radiators Limited Through Director Rhythm Goel vs. Sales Tax Officer Class Ii Avato Ward 80 And Anr

W.P.(C)/14652/2025HC Delhi22 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Globe Impex & Anr vs. Commissioner Of Customs

CUSAA/6/2024HC Delhi22 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Prem Colour Chem PVT LTD vs. The Union Of INDIA And Ors

W.P.(C)/1158/2025HC Delhi19 Sept 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

Shiva Enterprises vs. Union Of INDIA & Ors

W.P.(C)/14581/2025HC Delhi19 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shadab Malik Through Its Pairokar Mohd Javed vs. Director General Of GST Intelligence & Ors

W.P.(CRL)/609/2025HC Delhi19 Sept 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Cl Micromed Private Limited vs. Commissioner, State Goods And Services Tax & Anr

W.P.(C)/14501/2025HC Delhi18 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Saubhagya Enterprises vs. The Commissioner Of Central Goods And Services Tax, Delhi-West

W.P.(C)/798/2025HC Delhi18 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Swastik Chemicals vs. Union Of INDIA & Ors

W.P.(C)/2996/2024HC Delhi18 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Findoc Ventures Private Limited vs. GST Officer Ward 101 Zone 9 Delhi & Ors

W.P.(C)/14404/2025HC Delhi18 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mohammed Afroz Memon vs. Deputy Commissioner Of Customs-Refund, Inland Container Depot, Tughlakabad, New Delhi & Anr

W.P.(C)/13520/2025HC Delhi17 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner CGST Delhi West vs. M/S P.P. Jewellers PVT. LTD

CEAC/14/2025HC Delhi17 Sept 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Commissioner CGST Delhi West vs. Shri Pawan Gupta

CEAC/15/2025HC Delhi17 Sept 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

M/S Saakar INDIA vs. The Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/14403/2025HC Delhi17 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Airports Authority Of INDIA vs. Union Of INDIA & Ors

W.P.(C)/643/2024HC Delhi17 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Pineview Technology PVT LTD vs. Commissioner, CGST, Delhi West

W.P.(C)/564/2025HC Delhi17 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M S Aggarwal Kirana Stores Through Its Proprietor Sunil Kumar vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/14365/2025HC Delhi17 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Dk Enterprises Through Proprietor, Deepak Mittal vs. Union Of INDIA Represented Through Secretary Dept Of Revenue Ministry Of Finance & Anr

W.P.(C)/10921/2025HC Delhi17 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Cosmic Intercontinental Dmcc vs. The Commissioner Of Customs & Ors

W.P.(C)/3437/2025HC Delhi16 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Professional Group vs. Indian Oil Corporation LTD & Ors

W.P.(C)/10536/2025HC Delhi16 Sept 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

Saurabh Suri & Anr vs. Deepti Suri & Anr

FAO(OS)/128/2023HC Delhi16 Sept 2025

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Taufik Khan Proprietor Of Tld Traders vs. Union Of INDIA & Ors

W.P.(C)/14301/2025HC Delhi16 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Rpj Polymers Through Its Proprietor Sh. Rahul Jain vs. Commissioner Of CGST, Delhi North And Ors

W.P.(C)/14185/2025HC Delhi15 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ernst And Young Limited vs. Assistant Commissioner, Division-Vasant Kunj & Anr

W.P.(C)/7469/2025HC Delhi15 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Saraswati Institute Of Pharmacy & Anr vs. Pharmacy Council Of INDIA

W.P.(C)/13787/2025HC Delhi15 Sept 2025

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

M/S Kanta Food Product vs. Union Of INDIA And Ors

W.P.(C)/10398/2024HC Delhi12 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Rst Batteries & Anr vs. Directorate General Of Goods And Service Tax Intelligence Gurugram Zonal Unit & Anr

W.P.(C)/14075/2025HC Delhi12 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M S Isha Enterprises vs. Commissioner Dgst & Anr

W.P.(C)/14079/2025HC Delhi12 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sarandeep Singh Sehgal vs. Commissioner Of CGST

CRL.M.C./6362/2025HC Delhi11 Sept 2025

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL

M/S Bhagmal And Sons vs. Sales Tax Officer / Avato & Ors

W.P.(C)/13978/2025HC Delhi11 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jagjeet Singh Kapoor (Trade Name- Rkd Overseas) vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/8974/2024HC Delhi11 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Giftco Exports vs. The Principal Commisisoner Of Central Tax & Ors

W.P.(C)/13979/2025HC Delhi11 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Gaurav vs. Superintendent, CGST

W.P.(C)/14022/2025HC Delhi11 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

National Aluminium Company Limited Through Mr Sandeep Darbari Chief General Manager vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/13946/2025HC Delhi10 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Baldev Metals PVT. LTD. Through Its Director Shri Varun Kumar Dharna vs. Pr. Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/15898/2024HC Delhi10 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shri Raj Kishan Industries vs. Sales Tax Officer Classii/Avato, & Ors

W.P.(C)/13958/2025HC Delhi10 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Bharat Agro Industries vs. Commissioner Of CGST, Delhi & Ors

W.P.(C)/13930/2025HC Delhi10 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Manoj Kumar Akhria Proprietor Of M/S Shubham Enterprises vs. Union Of INDIA And Ors

W.P.(C)/13792/2025HC Delhi09 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ministry Of Road Transport And Highways vs. M/S. A K Shivhare Infrastructure PVT LTD

FAO(OS) (COMM)/179/2024HC Delhi09 Sept 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE ANIL KSHETARPAL

Issar Industries vs. Rohit Kumar, Superintendent CGST, Range 82, Dwarka

CONT.CAS(C)/1362/2025HC Delhi09 Sept 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

M/S Spms Abrasive Through Its. Proprietor Sh. Manjeet vs. Union Of INDIA And Ors

W.P.(C)/13772/2025HC Delhi09 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ruchika Industries Through Its Proprietor Rakesh Kumar Dhingra vs. Union Of INDIA And Ors

W.P.(C)/13507/2025HC Delhi09 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ashish Enterprises Through Its Proprietor Ashish Gupta vs. Assistant Commissioner Division Shahdara East Delhi CGST & Ors

W.P.(C)/12192/2025HC Delhi09 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

National Aluminium Company Limited Through Mr Sandeep Darbari Chief General Manager vs. Commissioner Of Delhi Goods And Service Tax & Ors

W.P.(C)/13798/2025HC Delhi09 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Kds Healthy Foods vs. Commissioner Of CGST Delhi East & Anr

W.P.(C)/13813/2025HC Delhi09 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sumit Saree Centre Through Its Proprietor Mr. Rajesh Kumar vs. Commissioner Of Dgst & Anr

W.P.(C)/13773/2025HC Delhi09 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Chegg INDIA Private Limited vs. Assistant Commissioner CGST Mohan Cooperative Industrial Estate (Mcie & Ors

W.P.(C)/11762/2025HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Chegg INDIA Private Limited vs. Assistant Commissioner CGST Mohan Cooperative Industrial Estate (Mcie) & Ors

W.P.(C)/11733/2025HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Chegg INDIA Private Limited vs. Assistant Commissioner CGST Mohan Cooperative Industrial Estate (Mcie) & Ors

W.P.(C)/11718/2025HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Chegg INDIA Private Limited vs. Assistant Commissioner CGST Mohan Cooperative Industrial Estate (Mcie) & Ors

W.P.(C)/11736/2025HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Smart World Communications vs. Commissioner Of Central Tax And CGST Delhi North Commissionerate

W.P.(C)/13747/2025HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shivi Kansal vs. Union Of INDIA Through Its Secretary & Ors

W.P.(C)/13744/2025HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Barunkumar Ramlakhan Rana Proprietor - Tutus INDIA vs. Sales Tax Officer Class Ii Avato Ward 10 Zone 2 Delhi & Ors

W.P.(C)/13722/2025HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Lokesh Pathak vs. Designated Committee, Svldrs, Central GST, Delhi West

W.P.(C)/10622/2024HC Delhi08 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Neeraj Bhanupratap Singh vs. Additional Commissioner Of Customs (Export)

W.P.(C)/13635/2025HC Delhi04 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Of Service Tax Delhi vs. Ms Sidh Designers PVT LTD

SERTA/10/2024HC Delhi04 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Of Service Tax Delhi vs. M/S Yogmaya Traders PVT LTD

SERTA/9/2024HC Delhi04 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Of Service Tax Delhi vs. M/S Konark Exim PVT. LTD

SERTA/5/2024HC Delhi04 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Of Service Tax, Delhi vs. Ms Dsm International

SERTA/8/2024HC Delhi04 Sept 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

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