Purshottam Ray vs. Principal Commissioner Of CGST & Ors.
Original PDF →W.P.(C)/15118/2025HC DelhiGSTCNR DLHC01074568202526 September 2025Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN1 pages
For Petitioner: Mr. Lalitendra Gulani & Ms. Sneha Ghosh, AdvsFor Respondent: Mr. Arjun Malik, Adv. (9873503295)
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IN THE HIGH COURT OF DELHI AT NEW DELHI
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W.P.(C) 15118/2025
PURSHOTTAM RAY
.....Petitioner
Through:
Mr. Lalitendra Gulani & Ms. Sneha
Ghosh, Advs.
versus
PRINCIPAL COMMISSIONER OF CGST & ORS. .....Respondents
Through:
Mr. Arjun Malik, Adv. (9873503295).
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
O R D E R % 24.04.2026
1.
This hearing has been done through hybrid mode.
2.
Due to non-availability of HMJ Shail Jain, who is busy in some administrative work, the special Division Bench could not assemble today.
3.
List on 9th July, 2026. (BY ORDER) (COURT MASTER) APRIL 24, 2026/MR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/04/2026 at 12:30:47
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