BharatTaxGST

Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 7 of 14.

Kusum Healthcare Private Limited vs. Assistant Commissioner, Division Okhla, CGST Delhi South Commissionerate & Ors

W.P.(C)/3889/2025HC Delhi09 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ankit Tayal & Anr vs. Punjab And Sind Bank & Ors

W.P.(C)/9191/2025HC Delhi08 Jul 2025

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

Real Enterprises vs. Commissioner Dgst & Anr

W.P.(C)/9274/2025HC Delhi08 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Sisla Laboratories vs. The Deputy Commissioner Of CGST

W.P.(C)/11287/2023HC Delhi08 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

High Precision Corps vs. Comissioner Of State Goods And Service Tax, Delhi And Anr

W.P.(C)/9266/2025HC Delhi08 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Ds Cargo Agency vs. Union Of INDIA And Ors

W.P.(C)/9222/2025HC Delhi07 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rsa Impex LLP Through Its Authorjsed Representative Arpit Jain vs. Commissioner Of Dgst & Ors

W.P.(C)/9114/2025HC Delhi07 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Rajnandini Metal Limited vs. Union Of INDIA And Others

W.P.(C)/9144/2025HC Delhi07 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bhupender Kumar vs. Additional Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/9141/2025HC Delhi07 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ravi Kumar vs. The Commissioner Of Customs

W.P.(C)/9065/2025HC Delhi04 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mindspace Communique Services PVT. LTD vs. Commissioner Of Delhi Goods And Services Tax

W.P.(C)/8993/2025HC Delhi04 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mangal Deep vs. Union Of INDIA & Ors

W.P.(C)/9031/2025HC Delhi04 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Banglore Sales Corporation Through Its Proprietor Prem Kumar vs. Commissioner Of Dgst & Ors

W.P.(C)/9001/2025HC Delhi04 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mangal Deep vs. Union Of INDIA & Ors

W.P.(C)/9032/2025HC Delhi04 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Larsen And Toubro Limited And Passavant Energy And Environment Gmbh Jv vs. Commissioner Of Delhi Goods And Service Tax And Anr

W.P.(C)/12977/2024HC Delhi03 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Hyt Engineering Company Private Limited vs. Union Of INDIA & Ors

W.P.(C)/8967/2025HC Delhi03 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Commissioner Of Service Tax Delhi Ii vs. Shyam Spectra Private Limited

SERTA/5/2025HC Delhi02 Jul 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ambuj Hotel And Real Estate PVT LTD Through Its Director vs. Union Of INDIA And Anr

W.P.(C)/2706/2025HC Delhi01 Jul 2025

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Shankesh Mutha vs. Union Of INDIA & Anr

BAIL APPLN./1375/2025HC Delhi01 Jul 2025

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Directorate General Of GST Intelligence vs. Rakesh Kumar Goyal

CRL.M.C./631/2021HC Delhi27 Jun 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Ayush Agrawal vs. Consotium Of National Law Universities

W.P.(C)/2560/2025HC Delhi06 Jun 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

Anam Khan vs. Consortium Of National Law Universities

W.P.(C)/2364/2025HC Delhi06 Jun 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

Nitika vs. Consortium Of National Law Universities

W.P.(C)/2558/2025HC Delhi06 Jun 2025

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA,HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA

M/S Best Buildwell PVT. LTD. & Ors vs. M/S R.D. Sales

CRL.M.C./1326/2025HC Delhi05 Jun 2025

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA

Mr. Raisuddin Abbasi vs. Dggi, Ghaziabad

BAIL APPLN./2083/2025HC Delhi04 Jun 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Piccadily Hotels Private Limited vs. Ashish Rathi & Anr

RFA(COMM)/52/2023HC Delhi30 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

Sk Systems PVT. LTD. And Anr vs. Ravi Kant Chandhok

RFA(COMM)/81/2024HC Delhi30 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

Vishal Chaudhary vs. State (Nct Of Delhi)

BAIL APPLN./2128/2025HC Delhi30 May 2025

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Yogesh Tomar vs. Rx Infotech PVT LTD

RFA(COMM)/344/2025HC Delhi30 May 2025

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE TEJAS KARIA

M/S Mj Bizcrafts LLP Through Its Partner Rajender Kumar vs. Central Goods And Services Tax Delhi South Commissionerate Through Its Commissioner & Ors

W.P.(C)/8164/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Rohtas Trading Co vs. Additional Commissioner, CGST, Delhi North

W.P.(C)/8039/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Jasmeet Trading Company vs. Additional Commissioner, CGST, Delhi North

W.P.(C)/8032/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Directorate General Of GST Intelligence vs. Sanjay Jaglan

CRL.M.C./834/2020HC Delhi30 May 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Alfa Enterprises vs. The Principal C0Mmissioner & Anr

W.P.(C)/8149/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Lala Shivnath Rai Sumerchand Confectioner Private Limited vs. Additional Commissioner, CGST Delhi-West, New Delhi

W.P.(C)/8028/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

N S Software vs. Commissioner Of CGST Delhi East

W.P.(C)/8306/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Mahavir Metal House vs. Additional Commissioner, CGST, Delhi North

W.P.(C)/8280/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Parshuram Yadav vs. Supritendent Gsto Officer & Ors

W.P.(C)/8198/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vertical Vyapar PVT LTD vs. Commissioner Of CGST, Delhi East

W.P.(C)/8167/2025HC Delhi30 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Unisteel Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7739/2025HC Delhi29 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Aniankita Export Private Limited vs. Superintendent Range - 126, Delhi (West) Commissionerate, Division Uttam Nagar, New Delhi

W.P.(C)/7882/2025HC Delhi29 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Amazon Data Services INDIA Private Limited vs. Deputy Commissioner Of CGST, Division Nehru Place, Delhi East Commissionerate

W.P.(C)/7281/2025HC Delhi29 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Amazon Data Services INDIA Private Limited vs. Deputy Commissioner Of CGST, Division Nehru Place, Delhi East Commissionerate

W.P.(C)/7235/2025HC Delhi29 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Trix INDIA Sales Corporation vs. Principal Commissioner Of Goods And Service Tax East Delhi

W.P.(C)/1314/2025HC Delhi29 May 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S Royal Enterprises vs. Principal Commissioner Of Goods And Service Tax East Delhi

W.P.(C)/2461/2025HC Delhi29 May 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S. Amazon Data Services INDIA Private Limited vs. Assistant Commissioner Of CGST, Division Nehru Place, Delhi East Commissionerate

W.P.(C)/7191/2025HC Delhi29 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Compact Enterprises vs. Principal Commissioner Of Goods And Service Tax East Delhi

W.P.(C)/2867/2025HC Delhi29 May 2025

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

M/S S R Enterprises vs. Pr. Commissioner Of Goods And Service Tax, East Delhi

W.P.(C)/685/2025HC Delhi29 May 2025

Bench: HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S. Amazon Data Services INDIA Private Limited vs. Joint Commissioner Of CGST, Division Nehru Place, Delhi East Commissionerate

W.P.(C)/7196/2025HC Delhi29 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bd Traders Through Its Proprietor Sanib vs. Commissioner Of Dgst, Delhi & Anr

W.P.(C)/7632/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Abinox Industries vs. Additional Commissioner And Anr

W.P.(C)/7676/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Delhi Foils vs. Additional Commissioner And Anr

W.P.(C)/7626/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Menka Chaturvedi vs. The Sales Tax Officer Class Ii Avato Ward 63 Zone 6 Delhi & Ors

W.P.(C)/7617/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Zana International Through Its Proprietor Vibhas Mohan Bhutani vs. Union Of INDIA & Ors

W.P.(C)/7635/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mahabir Prasad vs. The Sales Tax Officer Class Ii Avato Ward 39 Zone 1 Delhi & Ors

W.P.(C)/7607/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Magna Wires Through Its Proprietor Renu Anand vs. Avato Ward 37 State Goods And Service Tax & Ors

W.P.(C)/7636/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Menka Chaturvedi vs. The Sales Tax Officer Class Ii Avato Ward 63 Zone 6 Delhi & Ors

W.P.(C)/7605/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Unity Traders vs. Principal Additional Director-Dggi & Anr

W.P.(C)/7239/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Zana International Through Its Proprietor Vibhas Mohan Bhutani vs. Union Of INDIA & Ors

W.P.(C)/7623/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bharat Construction And Tank Cleaner Through Its Proprietor Mr. Bharat Sharma 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7604/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ooz Media Solutions vs. Sales Tax Officer Class Ii Avato Ward 61 & Ors

W.P.(C)/7600/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Menka Chaturvedi vs. The Sales Tax Officer Class Ii Avato Ward 63 Zone 6 Delhi & Ors

W.P.(C)/7585/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Zana International Through Its Proprietor Vibhas Mohan Bhutani vs. Union Of INDIA & Ors

W.P.(C)/7630/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Pankaj Garg vs. Sales Tax Officer Class-Ii Ward 77, Zone 7, Delhi

W.P.(C)/7414/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vab Apparel LLP vs. Additional Commissioner, Adjudication(Dggsti) CGST Delhi North & Ors

W.P.(C)/7195/2025HC Delhi28 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Greatech Fashions vs. S K Industries

RFA(COMM)/323/2025HC Delhi27 May 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MS. JUSTICE RENU BHATNAGAR

Yogesh Bansal(Deceased) Through Its Legal Representative vs. Assistant Commissioner Ward 63 State Goods And Service Tax & Anr

W.P.(C)/6249/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M S Nms Enterprise Limited vs. Assistant Commissioner Ward 84 & Ors

W.P.(C)/7467/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bhagwati Enterprises Through Its Proprietor Mr Ashish Singla 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/6067/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M V Metals Through Its Proprietor Mr. Rahul Jain 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/6065/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M V Metals Through Its Proprietor Mr Rahul Jain 2019 20 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/6029/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bee Sons Traders Through Its Proprietor Mr Amrik Singh vs. Commissioner Delhi Goods And Service Tax And Ors

W.P.(C)/6066/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sparkle Gold Through Its Partner Mr. Brijesh Jaiswal vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/6022/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Suryan Technologies vs. Union Of INDIA & Ors

W.P.(C)/7459/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bhagwati Enterprises Through Its Proprietor Mr. Ashish Singla 2017 18 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/6021/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ms Millenia Lifescience & Anr vs. Avato Ward 53 State Goods And Service Tax & Anr

W.P.(C)/7388/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Singhal And Sons vs. Sales Tax Officer Class Ii/Avato, Ward 16 & Ors

W.P.(C)/7244/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Bharat Construction And Tank Cleaner Through Its Proprietor Mr. Bharat Sharma 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7466/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Goyal Brothers Through Its Proprietor Mr Jagdish Kumar Goyal 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/6077/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Nehasach Impex Private Limited vs. Sales Tax Officer Class Ii, Avato

W.P.(C)/7462/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Chetan Asrani vs. The Sales Tax Officer Class Ii Ward 96

W.P.(C)/7403/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Goyal Brothers Through Its Proprietor Mr Jagdish Kumar Goyal 2019 20 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/6083/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Balraj Kumar Vinod Kumar Through Its Prop. Vinod Kumar Goyal vs. The Principal Commissioner Of Central Tax Delhi North & Anr

W.P.(C)/7488/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Issar Industries vs. Superintendent, CGST, Dwarka Division

W.P.(C)/4624/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sr Metals Through Its Proprietor Bal Krishan Anand vs. Assistant Commissioner Ward 63 State Goods And Service Tax & Ors

W.P.(C)/7418/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vinod Kumar Goyal Individual Non Taxable Entity vs. The Principal Commisisoner Of Central Tax Delhi North & Anr

W.P.(C)/7465/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Thales INDIA Private Limited vs. Assistant Commissioner Of CGST, Delhi

W.P.(C)/5563/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Pankaj Polymers Through Its Prop. Pankaj Gupta vs. Commissioner Of CGST, Delhi North And Ors

W.P.(C)/7286/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vinod Kumar Goyal Individual Authorised Representative Vmg Foods PVT. LTD vs. The Principal Commisisoner Of Central Tax Delhi North & Anr

W.P.(C)/7395/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Electromag Through Its Proprietor Tushar Anand vs. Avato Ward 63 State Goods And Service Tax And Ors & Ors

W.P.(C)/7401/2025HC Delhi27 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Krb Enterprises & Ors vs. M/S. Krbl Limited

FAO (COMM)/69/2024HC Delhi26 May 2025

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MS. JUSTICE SHALINDER KAUR

Sunny Jain vs. Directorate General Of GST Intelligence

CRL.M.C./6405/2022HC Delhi26 May 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Aditya Birla Finance Limited vs. Dilip Bhagwan Bhai Patel & Ors

O.M.P.(I) (COMM.)/358/2024HC Delhi26 May 2025

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Aditya Birla Finance Limited vs. Dilip Bhagwan Bhai Patel And Ors

ARB.P./225/2025HC Delhi26 May 2025

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S. Keshav Metals Through Propriter Shri Sunil Khandelwal vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/7206/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Connect Residuary PVT. LTD vs. The Commissioner, Delhi Goods And Services Tax & Anr

W.P.(C)/7215/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Nikhita Plastics Through Its Proprietor Nikhita Aggarwal vs. Avato Ward 77 State Goods And Service Tax & Ors

W.P.(C)/7278/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sm Traders Through Its Proprietor Himanshu Bansal vs. Assistant Commissioner Ward 77 State Goods And Service Tax And Ors & Ors

W.P.(C)/7204/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Effects Management Services Private Limited vs. Sales Tax Officer Class Ii/Avato, Ward 61 & Ors

W.P.(C)/7209/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Divine Creations vs. Union Of INDIA & Ors

W.P.(C)/7295/2025HC Delhi26 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

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