Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 10 of 14.

M/S Grilled Roti vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/5926/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sanjay Maheshwari vs. Sales Tax Officer & Anr

W.P.(C)/5831/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ravi Raj Sabharwal vs. Dalit Manav Utthan Sansthan

C.R.P./94/2023HC Delhi06 May 2025

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

M/S Mahesh Fabrinox PVT. LTD vs. Union Of INDIA & Anr

W.P.(C)/6006/2025HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Laxmi Plastic Products Through Its Proprietor Mr Jatin Grover vs. Commissioner Of Dgst & Ors

W.P.(C)/16393/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Shree Jain Polymers vs. Union Of INDIA & Anr

W.P.(C)/11180/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

World Art Press Through Its Proprietor Ms Rashi Bansal 2017 18 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/14538/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Shivangi Poly Product vs. Union Of INDIA & Anr

W.P.(C)/16622/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Reliant Facility Management Private Limited Through Its Director Smt. Rajni Singh vs. Central Board Of Indirect Taxes And Customs Through Its Chairman & Anr

W.P.(C)/16516/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Gurukirpa Enterprises Through Its Proprietor Ranjeeta Chatrath vs. Commissioner Of Dgst & Ors

W.P.(C)/16441/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Fresh Feel Apparels vs. Union Of INDIA & Anr

W.P.(C)/15253/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tanishka Steel Through Its Partner Mr. Rajesh Garg 2018 19 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/14506/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

J M Traders Through Proprietor Shivam Bansal vs. Union Of INDIA & Ors

W.P.(C)/14041/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tanishka Steel Through Its Partner Mr Rajesh Garg 2017 18 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/14331/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Garg INDIA Plastics vs. Union Of INDIA & Anr

W.P.(C)/16620/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

G-Technologies Through Its Proprietor Manoj Kumar vs. Commissioner Of Dgst & Ors

W.P.(C)/15714/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sparkle Gold Through Its Partner Mr. Brijesh Jaiswal vs. Commissioner Of Delhi Goods And Services Tax And Another

W.P.(C)/5965/2025HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tanishka Steel Through Its Partner Mr. Rajesh Garg 2019 20 vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/14982/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Jinender Paper Mart Through Its Proprietor vs. Sales Tax Officer Classii/Avato Ward 12, Zone-2, Delhi And Ors

W.P.(C)/13671/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Alaknanda Steel Through Its Proprietor Mr. Rajesh Garg vs. Commissioner Of Dgst & Ors

W.P.(C)/15814/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Shree Jain Polymers vs. Union Of INDIA & Anr

W.P.(C)/11131/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Reliant Facility Management PVT. LTD. (Through Its Director Smt. Rajni Singh) vs. Central Board Of Indirect Taxes (Through Its Chairman) & Anr

W.P.(C)/16121/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Charu Overseas PVT. LTD vs. Pr. Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/9546/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Hindustan Construction Company LTD vs. Union Of INDIA & Ors

W.P.(C)/16514/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sangeeta Goel Widow Of Late Ashok Kumar Goyal (Trade Name) M/S Shri Balaji Enterprises vs. Sales Tax Officer, Class Ii, Avato, Ward 23- Zone 2, Trade And Tax Department, N.C.T. Of Delhi, New

W.P.(C)/14642/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

D J Associates Through Its Partner Jayabrata Maulick vs. Commissioner Of Dgst & Ors

W.P.(C)/15726/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Kavish Ispat Through Proprietor Sunil Bansal vs. Union Of INDIA & Ors

W.P.(C)/14045/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Fair Deal Cars PVT. LTD. Through Authorised Representative Syed Arif Hussain vs. The Commissioner CGST, Delhi East Commissionerate & Anr

W.P.(C)/12672/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shree Krishna Steel Traders Through Proprietor Nikhil Sharma vs. Union Of INDIA & Ors

W.P.(C)/14873/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tek Xplore Through Its Proprietor Ms. Renuka Maini vs. The Principal Commissioner State Tax Delhi & Ors

W.P.(C)/12893/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rohit Gupta And Ors vs. Mr. Pramod Kumar, Commissioner Of CGST, Delhi West

CONT.CAS(C)/90/2024HC Delhi06 May 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Jm Traders Through Proprietor Shivam Bansal vs. Union Of INDIA & Ors

W.P.(C)/14937/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shivam Iron Store Through Proprietor Jagdish Bansal vs. Union Of INDIA & Ors

W.P.(C)/15156/2024HC Delhi06 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

S C Gupta vs. Union Of INDIA And Anr

W.P.(C)/4462/2025HC Delhi05 May 2025

Bench: HON'BLE CHIEF JUSTICE DEVENDRA KUMAR UPADHYAYA,HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

Kiran Goel vs. Sales Tax Officer/ Avato & Ors

W.P.(C)/5892/2025HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mbl Infrastructure Limited vs. Department Of Trade And Taxes Goverment Of Nct Of Delhi

W.P.(C)/16075/2023HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Aays Exim vs. Union Of INDIA & Ors

W.P.(C)/6290/2024HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Neelgiri Poly Plast vs. Commissioner Of Delhi Goods And Service Tax And Others

W.P.(C)/5345/2025HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Balaji Trading Co vs. The Commissioner, Delhi Goods And Services Tax & Anr

CONT.CAS(C)/1502/2024HC Delhi05 May 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Ms Shanti Swaroop Nikhil Kumar vs. Union Of INDIA & Ors

W.P.(C)/16641/2023HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Singla Enterprises Through Its Proprietor Mr Shiv Kumar Singhal vs. Commissioner Of Delhi Goods And Service Tax And Others

W.P.(C)/3677/2024HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vaibhav Jindal vs. Sales Tax Officer & Anr

W.P.(C)/15599/2023HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Dhl Express INDIA Private Limited vs. Goods And Services Tax Council & Ors

W.P.(C)/9753/2024HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Pret Study By Janak Fashions Private Limited vs. Assistant Commissioner, Division Mcie, CGST Delhi East Commissionerate

W.P.(C)/5878/2025HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rupali Jain vs. Sales Tax Officer Avato & Ors

W.P.(C)/5929/2025HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Food Safety And Standards Authority Of INDIA vs. Additional Commissioner, CGST, Delhi North & Ors

W.P.(C)/5898/2025HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Nk Engineering Works vs. Sales Tax Offer Class-Ii/Avato

W.P.(C)/5896/2025HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Procter And Gamble Home Products Private Limited vs. Goods And Services Tax Council & Ors

W.P.(C)/6169/2024HC Delhi05 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Prime Export Corporation vs. Sh. A. Anbarasu, Principal Commissioner Of GST And Anr

CONT.CAS(C)/835/2023HC Delhi01 May 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

M/S Sun Automation Limited vs. Sales Tax Officer Class Ii/Avato & Ors

W.P.(C)/5734/2025HC Delhi01 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Harsh Khanna And Sons HUF vs. Assistant Commissioner Laxmi Nagar Division GST Delhi East Commissionerate

W.P.(C)/5582/2025HC Delhi01 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Keshav Metals Through Propriter Shri Sunil Khandelwal vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/5741/2025HC Delhi01 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ss Enterprises vs. Office Of The Commissioner Central Tax Delhi West And Anr

W.P.(C)/5684/2025HC Delhi01 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Kmg Industrial Traders PVT. LTD & Anr vs. The Additional Commissioner Adjudication, CGST

W.P.(C)/5703/2025HC Delhi01 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Oriental Buildmart Export PVT LTD Through Its Director Sanjay Kumar vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/5596/2025HC Delhi30 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Prakash Freight Movers Limited vs. Gsto Ward-61 Department Of Trade And Taxes & Anr

W.P.(C)/5594/2025HC Delhi30 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Namoshivai Apparels PVT. LTD. & Ors vs. Union Of INDIA & Ors

W.P.(C)/5630/2025HC Delhi30 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Hg Graphics Private LTD vs. Principal Commissioner CGST, C.R Building, Ip Estate, New Delhi

W.P.(C)/5474/2025HC Delhi30 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Hg Graphics Private LTD vs. Principal Commissioner CGST, C.R Building, Ip Estate, New Delhi And Anr

W.P.(C)/5661/2025HC Delhi30 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ircon Infrastructure Services LTD vs. Madurai Multi Functional Complex Private Limited

OMP (ENF.) (COMM.)/10/2025HC Delhi29 Apr 2025

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Shri Krishna Sales vs. Commissioner Of Delhi Goods And Service Tax And Others

W.P.(C)/5524/2025HC Delhi29 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Jaitsi Creation Through Its Proprietor Mr. Kamal Kumar Bothra vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/2392/2025HC Delhi29 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Pet Pack Industries Through Its Proprietor Mr. Vipin Garg vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/5528/2025HC Delhi29 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Pooja Trading Co Through Its Proprietor Pooja Goyal vs. Deputy Commissioner CGST GST Commissionerate Delhi North Zone & Ors

W.P.(C)/5207/2025HC Delhi29 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Saanvi Enterprises vs. Pr. Adg, Dggi, Gurugram & Anr

W.P.(C)/5569/2025HC Delhi29 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Pooja Trading Co vs. Additional Commissioner CGST & Ors

W.P.(C)/4629/2025HC Delhi29 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Gardgil Vohra Ventures Private Limited vs. Sales Tax Officer Class Ii Avato Ward 101 & Ors

W.P.(C)/5431/2025HC Delhi28 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Ojasv Exports vs. The Principal Commissioner, GST And Central Excise & Ors

W.P.(C)/5422/2025HC Delhi28 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Suresh Batheja vs. Union Of INDIA & Ors

W.P.(C)/5432/2025HC Delhi28 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ms Balaji Exim vs. Commissioner CGST And Anr

CONT.CAS(C)/1043/2023HC Delhi28 Apr 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Super Products Regd vs. Principal Commissioner-CGST Delhi North & Anr

W.P.(C)/5428/2025HC Delhi28 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shri Sai Ram Enterprieses vs. Pr. Adg, Dggi, Gurugram & Anr

W.P.(C)/5438/2025HC Delhi28 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Amit Garg vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/5400/2025HC Delhi28 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

The Punjab State Cooperative Milk Producers Federation LTD vs. Additional Commissioner Central GST Delhi West Ward 45 Delhi & Ors

W.P.(C)/5349/2025HC Delhi28 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Directorate General Of GST Intelligence vs. Ramesh Wadhera

CRL.M.C./2411/2021HC Delhi25 Apr 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Directorate General Of GST Intelligence vs. Dhruv Kishan Maggu

CRL.M.C./2518/2021HC Delhi25 Apr 2025

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Shanti Swaroop Nikhil Kumar vs. Additional Commissioner CGST North

W.P.(C)/5337/2025HC Delhi25 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Rational Business Corporation PVT. LTD vs. Commissioner Of CGST, Delhi West And Ors

W.P.(C)/5078/2025HC Delhi25 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Montage Enterprises Private Limited (Through Its Authorized Representative Sanjay Kumar Singh) vs. Central Goods And Services Tax Delhi North & Ors

W.P.(C)/4774/2025HC Delhi25 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Agsons Agencies (I) PVT LTD vs. Additional Commissioner Adjudication CGST Delhi North & Ors

W.P.(C)/5311/2025HC Delhi25 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Shanti Swaroop Nikhil Kumar vs. Additional Commissioner CGST North

W.P.(C)/5338/2025HC Delhi25 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Extel Corporate Gift INDIA vs. The Principal Commissioner CGST & Anr

W.P.(C)/5242/2025HC Delhi24 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Jain Bhadri Graphics vs. Additional Commissioner, Central GST, Delhi (West) & Ors

W.P.(C)/3260/2025HC Delhi24 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Dinesh Kumar Raghav vs. Commissioner Of Central Goods And Service Tax & Anr

W.P.(C)/5133/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Pashmeen Overseas Through Its Proprietor Gagandeep Singh vs. Commissioner Of Delhi GST And Ors

W.P.(C)/5085/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Santosh Kumar Gupta Proprietor Mahan Polymers vs. Ms Chanchal Yadav Commissioner Delhi Goods And Services Tax & Anr

CONT.CAS(C)/615/2025HC Delhi23 Apr 2025

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Gurudas Mallik Thakur vs. Commissioner Of Central Goods And Service Tax & Anr

W.P.(C)/5083/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shri Enterprises vs. Union Of INDIA & Ors

W.P.(C)/3704/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Djst Traders Private Limited vs. Union Of INDIA & Ors

W.P.(C)/16499/2023HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Asif Metals Through Its Partner Sh. Hashim Malik vs. Union Of INDIA & Anr

W.P.(C)/4983/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Crayons Net Solutions Private Limited (Formerly Known As Orbit Net Solutions PVT LTD) vs. Union Of INDIA And Ors

W.P.(C)/4967/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shri Enterprises vs. Union Of INDIA & Ors

W.P.(C)/3806/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vardhman Trade Linkers vs. Union Of INDIA Through Its Secretary (Revenue) & Ors

W.P.(C)/3862/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Power2Sme PVT. LTD vs. Commissioner Of Delhi GST Department Of Trade And Taxes And Anr

W.P.(C)/17167/2024HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Shri Hanuman Enterprises vs. Union Of INDIA & Anr

W.P.(C)/11778/2024HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Techno Craft Engineers Through Its Partner vs. The Commisssioner, CGST

W.P.(C)/6983/2024HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sumer And Co. Regd Legal Name Sumer Chand Jain Through Its Proprietor Sh. Sumer Chand Jain vs. Union Of INDIA And Anr

W.P.(C)/4984/2025HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Lokesh Sanitary Store vs. Union Of INDIA & Anr

W.P.(C)/755/2024HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vijay And Company Through Its Proprietor Mrs Seema Tayal vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/8227/2024HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ashish Singhal Proprietor Apn Trading Co vs. Pr. Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/6917/2024HC Delhi23 Apr 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

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