BharatTaxGST

Delhi High Court GST Judgments — 2025

1,363 judgments, newest first. Page 9 of 14.

Sunny Jagga vs. Union Of INDIA & Anr

W.P.(C)/6447/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sunny Jagga vs. Union Of INDIA & Anr

W.P.(C)/6443/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Vikas Traders vs. Union Of INDIA & Anr

W.P.(C)/6449/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sulender Shah And Anr vs. Additional Commissioner / Joint Commissioner CGST Delhi And Anr

W.P.(C)/6481/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Sheetal And Sons vs. Union Of INDIA & Anr

W.P.(C)/6441/2025HC Delhi15 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Verto Bizserv vs. Govt Of Nct Of Delhi & Ors

W.P.(C)/6359/2025HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Anju Tuteja Prop Cyklon vs. Commissioner Of State Goods And Service Tax Delhi & Ors

W.P.(C)/6390/2025HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Um Green Lighting Private Limited vs. Commissioner Delhi Goods And Services Tax & Anr

W.P.(C)/6398/2025HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Metalax Industries vs. Additional Commissioner And Anr

W.P.(C)/6397/2025HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tapi Prestressed Products Limited vs. Union Of INDIA & Ors

W.P.(C)/6430/2025HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Om Prakash Gupta vs. Pr. Additional Director General Dggi & Ors

W.P.(C)/11000/2024HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tapi Prestressed Products Limited vs. Union Of INDIA & Ors

W.P.(C)/6410/2025HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rus Education INDIA PVT LTD vs. The Principal Additional Directorate General Of Goods And Services Tax Intelligence And Ors

W.P.(C)/6407/2025HC Delhi14 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Contronics Switchgear INDIA PVT. LTD vs. M/S Coronet Engineers PVT. LTD

CM(M)/886/2025HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

Abhishek Khatri vs. The State (Govt. Of Nct Of Delhi) And Ors

W.P.(CRL)/1533/2025HC Delhi13 May 2025

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Shri Satish Kumar vs. Additional Commissioner Of Coustoms Icd Ppg And Other Icds

W.P.(C)/6295/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Union Of INDIA vs. M/S Roshan Real Estate PVT. LTD

FAO(OS) (COMM)/99/2023HC Delhi13 May 2025

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Sri Ganpati Enterprises vs. Sales Tax Officer Class Ii/Avato, Ward 82 & Ors

W.P.(C)/6302/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ms Eez Pack Private Limited vs. Sales Tax Officer, Class Ii/Avato, Ward-91, Zone-8, Delhi

W.P.(C)/4083/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sh. Vineet Gupta vs. Smt. Bhawna Gupta

CRL.REV.P./372/2024HC Delhi13 May 2025

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Shiv Traders vs. Principal Commissioner Delhi Goods And Service Tax & Anr

W.P.(C)/14781/2024HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Puerto Life Sciences PVT. LTD vs. Ancon Infratech

O.M.P. (COMM)/446/2024HC Delhi13 May 2025

Bench: CASES PERTAINING TO SPECIAL BENCHES

Sumit Enterprises vs. Sales Tax Officer Class Ii/Avato, Ward 63 & Ors

W.P.(C)/6280/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Bansal vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/8435/2024HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S A P Manufacturing Co vs. The Special Commissioner I Appellate Authority & Anr

W.P.(C)/6262/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Shivalik Housekeeping Services vs. Department Of Revenue And Ors

W.P.(C)/6298/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Pankaj Mittal vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi North

W.P.(C)/6286/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Kk Trading Co Through Its Proprietor Satya Vati vs. Avato Ward 77 State Goods And Service Tax & Ors

W.P.(C)/6326/2025HC Delhi13 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Atul Dua vs. Nkj Biofuel PVT LTD & Anr

CS(COMM)/991/2024HC Delhi09 May 2025

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Mukesh Kumar Garg vs. Union Of INDIA & Ors

W.P.(C)/5737/2025HC Delhi09 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Gurmeet Singh Sachdeva vs. Skyways Air Services PVT. LTD

CM(M)/147/2024HC Delhi08 May 2025

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA

E-Chemex Private Limited vs. The Supreintendent, GST

W.P.(C)/6137/2025HC Delhi08 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Lokesh Sanitary Store vs. Union Of INDIA & Anr

W.P.(C)/6118/2025HC Delhi08 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Garg Candle Works vs. Commissioner, Delhi GST & Anr

W.P.(C)/6146/2025HC Delhi08 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Paramjeet Through Pairokar vs. Directorate Of Enforcement

BAIL APPLN./4240/2024HC Delhi07 May 2025

Bench: HON'BLE MR. JUSTICE AMIT SHARMA

M/S A.S. Builders vs. Union Of INDIA & Anr

W.P.(C)/17255/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Ebixcash Mobility Software INDIA Limited vs. Sales Tax Officer Class Ii Avatoward 101 Zone 9

W.P.(C)/6020/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

R K Plastic Through Its Proprietor Ashok Kumar vs. Commissioner Of Dgst & Ors

W.P.(C)/4473/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Govind Aggarwalprop Vishal Chem INDIA vs. Union Of INDIA & Ors

W.P.(C)/2370/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Cristoo Arora vs. Union Of INDIA And Anr

W.P.(C)/11267/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Prime Interglobe Private Limited vs. Union Of INDIA And Ors

W.P.(C)/14575/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Mahavir Ispat Udyog Through It Proprietor Mr Suneel Garg vs. Commissioner Of Delhi Goods And Service Tax And Others

W.P.(C)/88/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Aradhna Bags Through Its Proprietor Mr. Rakesh Kumar vs. Union Of INDIA & Ors

W.P.(C)/4475/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Luxmi Jewellers Through Its Proprietor Kanishka Sawhney vs. Commissioner Of Dgst & Ors

W.P.(C)/4211/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sanjay Narang (Proprietor, Narang Steel Industries And Furnishers) vs. Union Of INDIA & Anr

W.P.(C)/3254/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

A S International vs. Sales Tax Officer Class Ii Avato Ward 61 & Ors

W.P.(C)/2895/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M S Kessels Engineering Works PVT LTD Through Its Director Rajesh Sawhney vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/1463/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Raghuvir Prasad Jain Proprietor Raghuvir Prasad Jain And Sons Through Its Legal Representative Ajay vs. Commissioner Of Dgst & Ors

W.P.(C)/17838/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Abdul Gaffar (Prop .Ms Farhad Traders) vs. Union Of INDIA & Anr

W.P.(C)/17123/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Kolbros vs. Union Of INDIA & Ors

W.P.(C)/17729/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Neelgiri Poly Plast Through Its Proprietor Mr. Mukesh Kumar vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/2803/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Go Auto Private Limited vs. Union Of INDIA & Ors

W.P.(C)/560/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Damanpreet Singh(Prop.M/S Ace Enterprises) vs. Union Of INDIA & Anr

W.P.(C)/420/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Monika Narang (Proprietor, Jai Steel Furnitures) vs. Union Of INDIA & Anr

W.P.(C)/3275/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Kmtc (INDIA) Private Limited vs. Sales Tax Officer Class Ii/Avato, Ward 94 & Ors

W.P.(C)/1876/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Akash Gupta (Trade Name) Yogi Sanitations vs. Sales Tax Officer, Class Ii, Avato, Ward 23- Zone 2

W.P.(C)/14648/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Aayushi Hygiene And Care Private Limited Through Its Director Deepika vs. Commissioner Of Dgst & Ors

W.P.(C)/6018/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

B R Ceramics P Limited Through Its Director Amit Gupta vs. Commissioner Of Dgst & Ors

W.P.(C)/17012/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Chandgi Ram And Sons Through Its Proprietor Sh. Ashok Mittal vs. Government Of Nct Of Delhi And Ors

W.P.(C)/17818/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Divine Creations vs. Avato, Ward 07, Delhi State Goods And Services Tax & Anr

W.P.(C)/16853/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M S Krishna Enterprises Through Its Proprietor Deepak Bansal vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/479/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Balaji Engineering Works Through Its Proprietor Sh. Pawan Kumar Bansal vs. Union Of INDIA And Ors

W.P.(C)/17728/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Aquawell International Through Its Proprietor Mrs. Bimla Devi Jain vs. Commissioner Delhi Goods And Service Tax And Other

W.P.(C)/1833/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Tc Components INDIA Private Limited vs. Assistant Commissioner, Central Goods And Services Tax Delhi North

W.P.(C)/1804/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Monika Narang (Proprietor, Jai Steel Furnitures) vs. Union Of INDIA & Anr

W.P.(C)/3252/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sumit Enteprises vs. Sales Tax Officer Class Ii Avato Ward 63 & Ors

W.P.(C)/5382/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Saurav Beverages Private Limited vs. Union Of INDIA & Ors

W.P.(C)/17950/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sumit Enterprises vs. Sales Tax Officer Class Ii Avato Ward 63 & Ors

W.P.(C)/5941/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Salak Chand Proprietor Of S K Associates vs. Union Of INDIA & Ors

W.P.(C)/669/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Korea Marine Transport Co LTD vs. Sales Tax Officer Class Ii/Avato, Ward 204 & Ors

W.P.(C)/5627/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Superb Galaxy Through Its Proprietor Sarjivan Kumar Garg vs. Commissioner Of Dgst & Ors

W.P.(C)/4891/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Saurav Beverages Private Limited vs. Union Of INDIA & Ors

W.P.(C)/17951/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Abdul Gaffar(Prop.M/ S Farhad Traders) vs. Union Of INDIA & Anr

W.P.(C)/17144/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Garg Agency Through Its Proprietor Raj Rani Garg vs. Commissioner Of Dgst & Ors

W.P.(C)/4484/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Delhi Chromewell Through Its Partner Mr. Ashok Goyal vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/2855/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Cobblerz Shoes vs. Principal Commissioner Of Delhi Goods And Service Tax & Ors

W.P.(C)/17639/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

National Food And Beverages Through Its Proprietor Mr. Anshul Goyal vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/6019/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

K.S. Impex LTD vs. The Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/963/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Indus Environmental Services PVT LTD Through Its Director Atulkansal vs. Govt Ofnctofdelhi Thr.Oligh Chief Secretary & Ors

W.P.(C)/4509/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Saad Minhaj Prop Of M/S Elevara Engineers vs. Sales Tax Officer Class Ii/Avato

W.P.(C)/4414/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Balaji Sales Through Its Proprietor Rajni Gupta vs. Govt Of Nct Of Delhi & Ors

W.P.(C)/1471/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Toshniwal Electricals PVT LTD Through Its Director Mukund Maheshwari vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/117/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Saurav Beverages Private Limited vs. Union Of INDIA & Ors

W.P.(C)/17994/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

N B Enterprises vs. The Principal Commissioner Of Delhi Goods And Service Tax & Ors

W.P.(C)/16109/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Anmol Purse And Wallet Through Its Proprietor Harichand vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/807/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sonu Kumar Maurya vs. Sales Tax Officer Avato & Ors

W.P.(C)/2323/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Raj Kumar Aggarwal(Through Legal Heir Sandeep Aggarwal) vs. Union Of INDIA & Anr

W.P.(C)/17674/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Rahul Singhal Proprietor Shivalik Enterprises vs. The Commissioner, Central Tax, (Delhi West) Engg. INDIA LTD., & Ors

W.P.(C)/16072/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Toshniwal Electricals PVT LTD Through Its Director Mukund Maheshwari vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/10590/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Korea Marine Transport Co LTD vs. Sales Tax Officer Class Ii Avato Ward 204 & Ors

W.P.(C)/323/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Jai Industries Through Its Proprietor Mohammad Salman vs. Govt. Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/3106/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

R L Enterprises vs. Commissioner Of State Goods And Service Tax Delhi & Ors

W.P.(C)/2351/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Mohan International Through Its Karta Mohit Kaushik vs. Union Of INDIA And Ors

W.P.(C)/1613/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Abdul Gaffar Prop. M/S Farhad Traders vs. Union Of INDIA & Anr

W.P.(C)/16494/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Vicky Jain (Prop. M/S Shree Plastics) vs. Union Of INDIA & Anr

W.P.(C)/1006/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

R L Enterprises vs. Commissioner Of State Goods And Service Tax Delhi & Ors

W.P.(C)/2360/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S Oak Shipping Services PVT. LTD vs. Union Of INDIA And Ors

W.P.(C)/932/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Dev Enterprises Through Its Proprietor Rajesh Kumar Rohila vs. Commissioner Of Dgst & Ors

W.P.(C)/16973/2024HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

M/S. Shudh Hospitality Private Limited vs. Goods And Service Tax Officer Ward- 44, Delhi Department Of Trade And Taxes, Government Of N.C. T

W.P.(C)/548/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

Sandeep Jain vs. Sales Tax Officer Class Ii Avato Ward 82 & Ors

W.P.(C)/5372/2025HC Delhi07 May 2025

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

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