Delhi High Court GST Judgments — 2025

Perfect Industries vs. Goods And Service Tax Officer, Delhi Department Of Trade And Taxes, & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Cardio Fitness INDIA PVT. LTD. Through Its A.R. Tannu Arora vs. Commissioner Of Delhi Value Added Tax & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

R K Overseas vs. Commissioner Of Trade Taxes & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Super Stationers vs. Commissioner Of Trade And Taxes, Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Meghaaarika International PVT LTD Formerly Ritzy International PVT LTD vs. Commissiner Of Trade And Taxes Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Unique Collection INDIA PVT LTD vs. Commissioner Of Trade And Taxes Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Indus Valley Trading P LTD vs. Commissioner Of Trade And Taxes Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Nanki Fashion vs. Principal Commissioner Of CGST Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Super Skin Craft Private Limited Through Its Director vs. Government Of Nct Of Delhi Through The GST Officer & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Super Skin Craft Private Limited Through Its Director vs. Government Of Nct Of Delhi Through The GST Officer & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sakshi Goyal Proprjetor Of Mis Parshavnath Industries vs. Principal Commissioner Central GST, Delhi Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Super Skin Craft Private Limited Through Its Director vs. Government Of Nct Of Delhi Through The GST Officer & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Mam Raj Hari Ram vs. Govt. Of Nct Of Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Markex Branding Solutions PVT LTD vs. The Commissioner Of Delhi Goods And Services Tax & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Jai Prakash Jalan vs. Directorate General Of GST Intelligence & Anr

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Samarth Traders And Anr vs. Assistant Commissioner Of Central Tax Old Delhi Division CGST Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Devansh Wire And Cables Private Limited vs. Joint Commissioner, CGST Delhi - East & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Classic International Prop. Manoj Kumar (HUF) vs. Commissioner Delhi Goods And Services Tax & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Hemant Gupta vs. Ishwar Chand

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

Devansh Wire And Cables Private Limited vs. Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Wooden Craft vs. Commissioner Of Delhi Goods And Service Tax And Others & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Dinesh Dandona vs. State (Nct Of Delhi) & Anr

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Concept Eateries Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Devi Industrial Engineers & Ors vs. Commissioner Of CGST & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Sandeep Beanbag Through Its Proprietor Ahiyaran Singh vs. Sales Tax Officer Class I I/Avati Ward 92

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Perfect Industries vs. Goods And Service Tax Officer, Ward - 63, Dgst And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Surender Singh Chahal vs. Sales Tax Officer Class Ii Avato, Ward 61 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Commissioner Of Central Service Tax, Delhi vs. Chanson Car At Call PVT. LTD

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M S Critique Communication PVT LTD vs. Sales Tax Officer Class Ii Avato Ward 2 Zone 2 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Global Tech Fab vs. Government Of Nct Delhi & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Harish Spares (INDIA) vs. Principle Commissioner Of Goods And Services Tax Delhi North

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Metallicz Media Private Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ram Ashish vs. The Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Stalwart INDIA Alloys Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Naresh Kumar Gupta vs. Commissioner Of Central Goods And Service Tax Delhi West & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Devender Singh vs. Additional Commissioner, Central Goods And Services Tax, Delhi West

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Nutrivative Foods Private Limited vs. B.L. Agro Industries Limited

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Atik International Vision PVT. LTD. Through Its Director Sapna Sahni vs. Commissioner Of Delhi Goods And Services Tax

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Paramjit Kharb vs. The State (Nct Of Delhi)

Bench: HON'BLE MR. JUSTICE AJAY DIGPAUL

Sn Traders vs. Commissioner Of CGST, Delhi North & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Hiphonic Private Limited vs. The Commissioner, Central GST & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vishal Chaudhary vs. State Of Nct Of Delhi & Anr

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA

V Balasubramanian vs. Union Of INDIA And Anr

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA,HON'BLE MR. JUSTICE MADHU JAIN

M/S. Kalyr Retail PVT. LTD. Successor In Interest Of M/S. Freeway Clothing Company vs. Commissioner Of State Goods And Services Tax, Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Kalyr Retail PVT. LTD. Successor In Interest Of M/S. Freeway Clothing Company vs. Commissioner Of Goods And Services Tax, Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Swarn Cosmetic (INDIA) vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Critique Communication PVT LTD vs. Sales Tax Officer Class Ii Avato Ward 2 Zone 2 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Swarn Cosmetics (INDIA) vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S R Gupta Metal Store (Through Its Proprietor Sh. Mahesh Chand Gupta) vs. Central Goods And Services Tax Delhi North (Through Its Commissioner)

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

High Spirit Commercial Ventures Private Limited vs. Additional Commissioner CGST Delhi West Commissionerate

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Kemexel Ecommerce PVT. LTD vs. Sales Tax Officer Class Ii / Avato Ward 105, Zone 4, Delhi

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vmg Foods PVT. LTD. Through Its Director Mr. Harish Goyal vs. The Principal Commisisoner Of Central Tax Delhi North & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shree Balajee Traders Through Its Proprietor Shyam Sunder vs. Sales Tax Officer Class Ii Avato Ward 71 & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Kalyr Retail PVT. LTD. Successor In Interest Of M/S. Freeway Clothing Company vs. Commissioner Of Goods And Services Tax, Delhi & Ors

High Spirit Commercial Ventures Private Limited vs. Additional Commissioner CGST Delhi West Commissionerate

M/S R Gupta Metal Store (Through Its Proprietor Sh. Mahesh Chand Gupta) vs. Central Goods And Services Tax Delhi North (Through Its Commissioner)

Patanjali Ayurved Limited vs. Ujala Goel Proprietor Of R U Overseas

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Raj Kumar Gupta vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Acme INDIA vs. Dept Of Trade And Taxes ( Delhi GST)

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Shiva Enterprises vs. Principal Commissioner, Department Of Trade And Taxes, Gnctd

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Sanjay Medicos vs. Sales Tax Officer/Class Ii(Ward 90), Dgst And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

C.H. Robinson Worldwide Freight INDIA Private Limited vs. Additional Commissioner, CGST-Delhi-South & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ess Dee Industries Through Its Partner Shambhu Dayal Sharma vs. Commissioner Of Dgst & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shri Sai Traders Through It Proprietor Mr Vijay Kumar Gupta vs. Commissioner Of Central Goods And Services Tax

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Ms Shree Sai Vignesh Agency Through Its Proprietor Perumal Sanjay Gandhi (F.Y 2018-19) vs. Avato Ward 39 State Goods And Service Tax & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shree Sai Vignesh Agency Through Its Proprietor Perumal Sanjay Gandhi (Fy 2019-20) vs. Avato Ward 39 State Goods And Service Tax & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Varian Medical Systems International INDIA PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Varian Medical Systems International INDIA PVT. LTD vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Shishupal Singh And Ors vs. Union Of INDIA & Ors

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE OM PRAKASH SHUKLA

Gameloft Software Private Limited vs. Assistant Commissioner Of Central Tax, Range 152 & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Vikas Malu vs. Directorate Genral Of GST Intelligence

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA

Gmg Tradelink PVT LTD vs. Directorate General Of GST Intelligence Hq & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S B S Enviro N Infracon Private Limited vs. Vij Contracts PVT. LTD

Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

Criticalog INDIA Private LTD vs. Delta Freight System & Anr

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Directorate General Of GST Intelligence vs. Vikas Chowdhary & Anr

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Enviro Tech Ventures Limited vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Avery Dennison (INDIA) Private Limited vs. Mr. Rishi Raj Jain

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

Sarvesh Security Services PVT. LTD vs. Bharat Sanchar Nigam Limited (Bsnl)

Bench: HON'BLE MR. JUSTICE JASMEET SINGH

M/S Ims Mercantiles LTD vs. Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Sh Tek Chand (Deceased) Through His Lrs vs. Smt Meenakshi Gupta & Anr

Bench: HON'BLE MR. JUSTICE SAURABH BANERJEE

M/S Aviraj Udyog Through Its Propreitor Guneet Singh vs. Union Of INDIA & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Gaia Overseas vs. Sales Tax Officer Class Ii / Avato Ward 53 Zone 3 Delhi And Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

All INDIA Small Scale Ice Cream Manufacturers Association vs. Union Of INDIA And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Manoj Aggarwal vs. The Commissioner Of Customs & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Moms Cradle Private Limited vs. The Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Lalit Bansal Through Proprietor Of Keshav Sales Corporation vs. Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Indu Gupta vs. Commissioner Of Central Tax GST Delhi East

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rohit Negi vs. Commissioner Of Central Tax GST Delhi East

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Anuj Gupta vs. Commissioner Of Central Tax GST Delhi East

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Moms Cradle Private Limited vs. Union Of INDIA & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S Welcut Industries vs. Commissioner, CGST, Delhi, North Commisionerate And Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Himanshu Bidhuri vs. Commissioner Of Central Goods And Services Tax & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Rohit Negi vs. Commissioner Of Central Tax GST Delhi East

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Raju Singh vs. State (Gnct Of Delhi)

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Amit Kumar Basau & Anr vs. Sales Tax Officer Class Ii Avato Ward 13 (Special Zone) Zone 12 Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

M/S. Idn Homes PVT. LTD vs. Sales Tax Officer Class Ii / Avato Ward 91, Zone 8 & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Amit Kumar Basau & Anr vs. Sales Tax Officer Class Ii/Avato Ward 13 (Special Zone) Zone 12 Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Suraj Industries vs. Commissioner Of Dgst & Anr

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Suraj Industries vs. Govt Of Nct Of Delhi & Ors

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

Narender Kumar vs. Directorate General Of GST Intelligence Delhi Zonal Unit (Dggi, Dzu)

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA