M/S Moms Cradle Private Limited vs. The Union Of INDIA & Anr.
Original PDF →W.P.(C)/12251/2025HC DelhiGSTCNR DLHC01058674202509 October 2025Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN1 pages
For Petitioner: Mr. Ritaj Kacker, Mr. Ayush Garg and Ms. Ishaa Srivastava, AdvsFor Respondent: Mr. Ruchesh Sinha, SSC-CGST with Ms. Upasana Vashistha, Ms. Monalisa Maity and Mr. Aakash Saini, Advs. for R-2
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IN THE HIGH COURT OF DELHI AT NEW DELHI
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CNR No. DLHC010586742025
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W.P.(C) 12251/2025
M/S MOMS CRADLE PRIVATE LIMITED
.....Petitioner
Through:
Mr. Ritaj Kacker, Mr. Ayush
Garg and Ms. Ishaa Srivastava,
Advs.
versus
THE UNION OF INDIA & ANR.
.....Respondents
Through:
Mr. Ruchesh Sinha, SSC-CGST
with Ms. Upasana Vashistha,
Ms. Monalisa Maity and Mr.
Aakash Saini, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON’BLE MS. JUSTICE SHAIL JAIN
O R D E R % 03.09.2026 CM APPL. 4904/2026 (seeking direction to the Respondent to grant applicable interest in accordance with law to the Petitioner in terms of order dated 09.10.2025)
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List on 30.09.2026. ANIL KSHETARPAL, J. SHAIL JAIN, J. SEPTEMBER 03, 2026/sp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/09/2026 at 12:00:33
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