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Gaurav Gupta vs. Commissioner Of CGST, Anti Evasion (Delhi North) & Ors.

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W.P.(C)/16041/2023HC DelhiGSTCNR DLHC01069653202309 July 2025Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA1 pages
For Petitioner: Mr. Priyadarshi Manish, Mrs. Anjali Jha Manish and Ms. Madhuri Malegaonkar, AdvocatesFor Respondent: Mr. Atul Tripathi, SSC for CBIC with Mr. Gaurav Mani Tripathi and Mr. Shubham Mishra, Advocates

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Cause title — parties, addresses and appearances
$~30 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16041/2023 & CM APPL. 64539/2023 GAURAV GUPTA .....Petitioner Through: Mr. Priyadarshi Manish, Mrs. Anjali Jha Manish and Ms. Madhuri Malegaonkar, Advocates. versus COMMISSIONER OF CGST, ANTI EVASION (DELHI NORTH) & ORS. .....Respondents Through: Mr. Atul Tripathi, SSC for CBIC with Mr. Gaurav Mani Tripathi and Mr. Shubham Mishra, Advocates. CORAM: JUSTICE PRATHIBA M. SINGH JUSTICE RAJNEESH KUMAR GUPTA

O R D E R % 09.07.2025

1.

This hearing has been done through hybrid mode.

2.

Mr. Priyadarshi Manish, ld. Counsel for the Petitioner submits that he wishes to withdraw the present writ petition as the same has been rendered infructuous due to passing of the Order in Original dated 4th February, 2025 bearing reference no. V(16)163/CGST/D.N/Adj/G.G/2024. 3. The present petition is dismissed as withdrawn. Pending application(s), if any, also stands disposed of. PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J JULY 9, 2025/nd/Ar. This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 13:27:58

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