Dakshinii Delhi Dharmik Ramlila Samiti (Regd.) v. Sports Authority Of INDIA (Sai) & Ors.

Court: Delhi High Court
Case number: LPA/683/2023
Date of judgment: 18 Dec 2025
Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR
Petitioner: DAKSHINII DELHI DHARMIK RAMLILA SAMITI (REGD.)
Respondent: SPORTS AUTHORITY OF INDIA (SAI) & ORS.
CNR: DLHC010398922023

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