Delhi High Court GST Judgments — 2024

975 judgments, newest first. Page 4 of 10.

Tek Xplore Through Its Proprietor Ms. Renuka Maini vs. The Principal Commissioner, State Tax, Delhi & Anr

W.P.(C)/12798/2024HC Delhi26 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Dlf Home Developers Limited vs. Sales Tax Officer Class Ii, Avato, Govt. Of Nct Of Delhi & Anr

W.P.(C)/11037/2024HC Delhi26 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Smw Metal Private Limited Through Its Director Mohinder Jain vs. The Assistant Commissioner, State Tax Ward 201, Zone 11 Delhi And Anr

W.P.(C)/3776/2024HC Delhi25 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Kgn Enterprises vs. Principal Additional Director General, Directorate General Of Goods And Services Tax Intelligence

W.P.(C)/12882/2024HC Delhi25 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Vaishno Polymers Through Its Partner Mr. Ankit Bansal vs. Commissioner Of Delhi Goods And Services Tax And Another

W.P.(C)/9296/2024HC Delhi25 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Riddhi Siddhi Enterprises vs. Commissioner Of Goods And Services Tax (CGST), South Delhi & Anr

W.P.(C)/8061/2024HC Delhi25 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Positra Packaging Private Limited vs. The Commissioner Appeals & Ors

W.P.(C)/13029/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Shri Balaji Polymers Through Its Proprietor Mr. Anil Kumar vs. Sale Tax Officer Of Delhi Goods And Service Tax And Another

W.P.(C)/9350/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Hilbert Innovations PVT LTD vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/5395/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Ndcon Constructions vs. Commissioner Of Delhi Goods And Service Tax & Ors

W.P.(C)/5397/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Best Crop Science PVT. LTD. Through Authorized Representative vs. Principal Commissioner, CGST Commissionerate, Meerut And Ors

W.P.(C)/10980/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Jai Maa Enterprises vs. Principal Chief Commissioner CGST And Cx, Delhi & Ors

W.P.(C)/5250/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Gng Electronics PVT LTD vs. Commissioner Of Central Goods And Service Tax & Ors

W.P.(C)/6997/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Kay Kay Overseas Corporation vs. Commissioner Of Central Goods And Service Tax & Ors

W.P.(C)/7183/2024HC Delhi24 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Lila Singh Aulakh vs. Union Of INDIA And Anr

W.P.(C)/14619/2022HC Delhi23 Sept 2024

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

M/S Pihu Enterprises vs. Ms. Chanchal Yadav

CONT.CAS(C)/1520/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

Commissioner Of Customs Airport And General vs. M S Npl Lmpex PVT LTD

CUSAA/37/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Vallabh Saree Emporium vs. The Commissioner Central Goods And Services Tax Delhi North

W.P.(C)/13300/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Gaurav Gupta Prop Exim Incorporation vs. Commissioner State Goods And Service Tax Delhi & Anr

W.P.(C)/13286/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Smt. Usha Gupta, Wife Of Lt. Sh. Surinder Kumar Gupta (Proprietor Of M/S. S. K. Gupta And Co.) vs. Commissioner Of CGST, Delhi South Commissionerate & Anr

W.P.(C)/11634/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Power Sales Corporation (Through Its Proprietor Prakash Mandal) vs. Principal Commissioner, CGST Delhi, North

W.P.(C)/4821/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Rinkukumari Vinod Kumar Singh (Prop. M/S R.S. Solutions) vs. Sales Tax Officer Class Ii / Avato-Ward 80 & Anr

W.P.(C)/11209/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Sumer Export vs. Principal Commissioner Of Goods And Service Tax East Delhi & Anr

W.P.(C)/13344/2024HC Delhi23 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sanat Kumar vs. Sanjay Sharma

CRL.M.C./5509/2022HC Delhi20 Sept 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

M/S J.M.D Traders vs. Sh. Manish Mohan Govil

CONT.CAS(C)/1501/2024HC Delhi20 Sept 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

Md Wazid Raza vs. Superintendent Range-108 Central Goods And Service Tax & Anr

W.P.(C)/13035/2024HC Delhi20 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Narender vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi And Anr

W.P.(C)/13236/2024HC Delhi20 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Rahul Tayal & Ors vs. Additional Director, Directorate General Of GST Intelligence, Dggi Jaipur Zonal Unit & Ors

W.P.(C)/13169/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Apn Sales And Marketing vs. Union Of INDIA & Anr

W.P.(C)/13177/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Nms Enterprises Limited vs. Principal Commissioner Of GST & Anr

W.P.(C)/13158/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Sunshine Exim (Through Its Partner Vishvas Ganpat Gaikwad) vs. Directortae General Of GST Intelligence (Through Its Additional Director General) & Anr

W.P.(C)/13156/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Guru Enterprises vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/13104/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Heera Lal Prop Utkarsh Traders vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/12696/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Hrc International. Through Its Prop. Sh. Sunil Kumar Treepathi vs. Union Of INDIA And Ors

W.P.(C)/9520/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Kunal Autotech Private Limited vs. Union Of INDIA & Ors

W.P.(C)/9760/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Subhana Fashion vs. Commissioner Delhi Goods And Service Tax

W.P.(C)/12255/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Gujarat Co-Operative Milk Marketing Federation Limited vs. Sales Tax Officer Class Ii / Avato & Anr

W.P.(C)/13103/2024HC Delhi19 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Pet Educational Industries PVT LTD vs. Arpit Kapur & Anr

RFA(COMM)/387/2024HC Delhi18 Sept 2024

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE AMIT BANSAL

Michael Builders And Developers PVT. LTD vs. The Indian Nursing Council And Ors

W.P.(C)/12029/2024HC Delhi18 Sept 2024

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Michael Builders And Developers PVT. LTD vs. National Medical Commission And Ors

W.P.(C)/12049/2024HC Delhi18 Sept 2024

Bench: HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

M/S Delhi Enterprises vs. The Commissioner Of SGST Delhi & Ors

W.P.(C)/13064/2024HC Delhi18 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Esskcon vs. The Principal Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/13031/2024HC Delhi18 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

R L Enterprises vs. Commissioner State Goods And Services Tax Delhi & Anr

W.P.(C)/12096/2024HC Delhi18 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Planetcast Solutions P. LTD vs. Principal Commissioner Of Department Of Trade And Taxes, Gnctd

W.P.(C)/13006/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Shree Radhe Trading Company vs. Principal Commissioner Of Department Of Trade And Taxes, Gnctd

W.P.(C)/13026/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sakshi Markfin Private Limited vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/12943/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Ims Mercantiles Private Limited vs. Union Of INDIA & Ors

W.P.(C)/13007/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Commissioner CGST Delhi South Commissionerate vs. Japan Airlines International Co LTD

SERTA/11/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Shade Capital Private Limited vs. Commissioner Delhi GST & Anr

W.P.(C)/13024/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Ms Mandy Enterprises Proprietorship Concern vs. Deputy Commissioner CGST Division And Another & Anr

W.P.(C)/12214/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Telecare Network INDIA Private Limited vs. Commissioner Of Delhi GST & Ors

W.P.(C)/12990/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Celebi Delhi Cargo Terminal Management INDIA PVT. LTD vs. Sales Tax Officer, New Delhi

W.P.(C)/7655/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Span Air Private Limited vs. Goverment Of Nct Of Delhi Department Of Trade And Taxes Office Of The GST Officer & Anr

W.P.(C)/8087/2024HC Delhi17 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

C.C.E (Delhi-Iii) vs. Altech Equipments Private Limited

SERTA/14/2019HC Delhi13 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Cairo International And Ors vs. The Principal Commisisioner Department Of Trade And Taxes Govt Of Nct Of Delhi And Anr

W.P.(C)/9765/2024HC Delhi12 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Confederation Of Real Estate Developers Association Of INDIA (Credai) vs. Union Of INDIA & Ors

W.P.(C)/12790/2024HC Delhi12 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Singhal Singh Rawat vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi-West

W.P.(C)/12590/2024HC Delhi12 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Hari Trading Through Its Proprietor Himanshu vs. Principal Commissioner Of Goods And Services Tax, East Delhi & Anr

W.P.(C)/12756/2024HC Delhi12 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Batra Enterprises vs. Sales Tax Officer, Class Ii & Ors

W.P.(C)/10142/2024HC Delhi12 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Balaji Industries (Vipin Kumar) vs. The Principal Commissioner CGST Delhi North Commissionerate & Anr

W.P.(C)/11913/2024HC Delhi12 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Ag Traders vs. Ms. Chanchal Yadav Pr. Commissioner Of Department Of Trade And Taxes

CONT.CAS(C)/1444/2024HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Shri Vaishnavi Iternational vs. Ms. Chanchal Yadav

CONT.CAS(C)/1337/2024HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

Prakash Singh Bisht vs. Commissioner Of Delhi Goods And Services Tax

W.P.(C)/12056/2024HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sadhna Kohli vs. Sales Tax Officer Class Ii, Avato Ward 80 & Anr

W.P.(C)/10389/2024HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sadhna Kohli vs. Sales Tax Officer Class Ii, Avato Ward 80 & Anr

W.P.(C)/10373/2024HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Manish Kumar Gautam vs. The Joint Commissioner, Anti Evasion, CGST Delhi South

W.P.(C)/4014/2024HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Osiya Metal Industries (Through Its Proprietor Sh Subham Agarwal vs. Director General, Directorate General Of Goods And Services Tax Intelligence (Through Its Additiona

W.P.(C)/11368/2024HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Directorate General Of GST Intelligence vs. Sudhir Agarwal

CRL.M.C./6553/2019HC Delhi11 Sept 2024

Bench: HON'BLE MR. JUSTICE AMIT MAHAJAN

Commissioner Of Central Tax, GST Delhi-East vs. M/S Panacea Biotec LTD

SERTA/1/2021HC Delhi10 Sept 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Amit Upadhyay (Proprietor Of M/S. Gayatari Diamonds) vs. Sales Tax Officer Class Ii /Avato, Ward 45, Zone 3, Delhi & Anr

W.P.(C)/12695/2024HC Delhi10 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Jitendra Mishra (Erstwhile Partner Of M/S. Psrj Jewellers) & Anr vs. Sales Tax Officer Class Ii/Avato, Ward 46, Zone 3, Delhi & Anr

W.P.(C)/11345/2024HC Delhi10 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Association Of Power Producers vs. Solar Energy Corporation Of INDIA Limited & Ors

W.P.(C)/12511/2024HC Delhi10 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

D K Frieght Carrier Proprietor Deepak Kumar vs. Union Of INDIA & Ors

W.P.(C)/12614/2024HC Delhi10 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Infiniti Retail Limited vs. Union Of INDIA & Ors

W.P.(C)/12459/2024HC Delhi10 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Seema Jain vs. Commissioner Of GST & Anr

W.P.(C)/12676/2024HC Delhi10 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

I.I.L.M Institute For Higher Education vs. Commissioner Of Central Excise & Service Tax (Adjudication) & Anr

W.P.(C)/12875/2018HC Delhi09 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Pihu Enterprises vs. Principal Commissioner Of Department Of Trade And Taxes Gnctd

W.P.(C)/12621/2024HC Delhi09 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Kundan Trading Company vs. Pr. Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/12624/2024HC Delhi09 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Satish Chand Mittal (Trade Name National Rubber Products) vs. Sales Tax Officer SGST, Ward 25- Zone 1

W.P.(C)/12589/2024HC Delhi09 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

The Principal Commissioner CGST Delhi Iii vs. Ms Chetak Logistics Limited

SERTA/12/2024HC Delhi09 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Manish Jain Proprietor Of M/S Bandematram Group vs. Union Of INDIA & Ors

W.P.(C)/12460/2024HC Delhi06 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Chauhan Construction Co. Through Its Prop. Rajesh Chauhan vs. Commissioner Of Dgst And Anr

W.P.(C)/12506/2024HC Delhi06 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Binsar Automobiles vs. Sales Tax Officer Class Ii/Avato, Ward 204, Zone 11, Delhi & Anr

W.P.(C)/11308/2024HC Delhi06 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M S Abhishek Appliance PVT LTD vs. Assistant Commissioner CGST-Delhi North Commissionerate & Ors

W.P.(C)/12534/2024HC Delhi06 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Ss Enterprises Through Proprietor (Sh. Vikram Kumar) vs. Principal Commissioner, CGST Delhi, North

W.P.(C)/12183/2024HC Delhi06 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Shri Krishna Chaurasia vs. Additional Director General, Directorate General Of GST Intelligence & Ors

W.P.(C)/2493/2024HC Delhi06 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Sh.Trilok Chand Sharma vs. Union Of INDIA & Anr

W.P.(C)/12389/2024HC Delhi05 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Satnam Overseas vs. Union Of INDIA & Anr

W.P.(C)/12439/2024HC Delhi05 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Worlds Window Exim Private Limited vs. Commissioner Of State Tax Delhi & Anr

W.P.(C)/12386/2024HC Delhi05 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S. Abhishek Appliance PVT. LTD vs. Assistant Commissioner, CGST-Delhi North Commissionerate & Ors

W.P.(C)/12431/2024HC Delhi05 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Principal Commissioner CGST Delhi South vs. M/S Haiko Logistics PVT INDIA

SERTA/13/2024HC Delhi05 Sept 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Rajender Parsad Jain (Through Legal Heir Sh. Rajiv Jain) vs. Avato Ward-38, State Goods And Services Tax & Anr

W.P.(C)/7155/2024HC Delhi04 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S. Pc Jeweller LTD vs. Union Of INDIA And Ors

W.P.(C)/10845/2024HC Delhi04 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

M/S Ak Enterprises Through Its Proprietor Sh Ankit Kumar vs. Sales Tax Officer Class Ii/ Avato Ward 75 Zone 7 Delhi

W.P.(C)/5962/2024HC Delhi04 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Adept Artvertising Solutions PVT LTD vs. Commissioner Of State GST, Department Of Trade And Taxes, Delhi

W.P.(C)/3787/2024HC Delhi04 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Ajay Somani vs. Department Of Trade And Taxes & Ors

W.P.(C)/12319/2024HC Delhi04 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Dlf Home Developers Limited vs. Sales Tax Officer Class Ii Avato Ward 107 Special Zone 12 Delhi & Anr

W.P.(C)/11052/2024HC Delhi04 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

Vinesh Sharma vs. Nirmala Jain

CM(M)/3317/2024HC Delhi03 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

Vinesh Sharma vs. M/S Vijay Cotswin PVT LTD

CM(M)/3315/2024HC Delhi03 Sept 2024

Bench: HON'BLE MR. JUSTICE MANOJ JAIN

Saluja Overseas PVT. LTD vs. Commissioner Of CGST And Central Excise Delhi East Commissionerate

W.P.(C)/11739/2024HC Delhi03 Sept 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA

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