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Vallabh Saree Emporium vs. The Commissioner Central Goods And Services Tax Delhi North

W.P.(C)/13300/2024HC DelhiGSTCNR DLHC01063376202423 September 2024Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA1 pages
For Petitioner: Mr. Ravi Kant Chandhok, Mr. Tushar Sahni and Mr. Sudhir Sangal, AdvocatesFor Respondent: Mr. Shashank Sharma, Senior Standing Counsel

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Cause title — parties, addresses and appearances
$~68 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 13300/2024 VALLABH SAREE EMPORIUM .....Petitioner Through: Mr. Ravi Kant Chandhok, Mr. Tushar Sahni and Mr. Sudhir Sangal, Advocates. versus THE COMMISSIONER CENTRAL GOODS AND SERVICES TAX DELHI NORTH .....Respondent Through: Mr. Shashank Sharma, Senior Standing Counsel. CORAM: HON'BLE MR. JUSTICE VIBHU BAKHRU HON'BLE MR. JUSTICE SACHIN DATTA

O R D E R %

23.09.

2024

1.

The learned counsel appearing for the petitioner seeks to withdraw the present petition.

2.

Accordingly, the present petition is dismissed as withdrawn.

VIBHU BAKHRU, J

SACHIN DATTA, J SEPTEMBER 23, 2024 r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/07/2025 at 08:22:11

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