M/S Delhi Enterprises vs. The Commissioner Of SGST Delhi & Ors.

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W.P.(C)/13064/2024HC DelhiGSTCNR DLHC01062442202418 September 2024Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE SACHIN DATTA1 pages
For Petitioner: Mr V K Jha and Mr Rajat Pandey, AdvocatesFor Respondent: Mr.Rajeev Aggarwal, ASC and Mr.Shubham Goel, Advocate

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Cause title — parties, addresses and appearances
$~84 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 13064/2024 & CM APPL. 54491/2024 M/S DELHI ENTERPRISES .....Petitioner Through: Mr V K Jha and Mr Rajat Pandey, Advocates. versus THE COMMISSIONER OF SGST DELHI & ORS. .....Respondents Through: Mr.Rajeev Aggarwal, ASC and Mr.Shubham Goel, Advocate. CORAM: HON'BLE MR. JUSTICE VIBHU BAKHRU HON'BLE MR. JUSTICE SACHIN DATTA

O R D E R % 18.09.2024

1.

The learned counsel appearing for the petitioner seeks to withdraw the petition with liberty to file afresh with better particulars.

2.

Accordingly, the petition is dismissed as withdrawn with the aforesaid liberty. Pending application also stands disposed of. VIBHU BAKHRU, J SACHIN DATTA, J SEPTEMBER 18, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/09/2024 at 12:02:25

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