BharatTaxGST

Delhi High Court GST Judgments — 2024

975 judgments, newest first. Page 10 of 10.

G S T Corporation LTD vs. Govt Of Nct Of Delhi

W.P.(C)/5093/2018HC Delhi04 Mar 2024

Bench: HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

M/S Sri Radha Krishna International vs. Union Of INDIA & Anr

W.P.(C)/3227/2024HC Delhi04 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Amar Enterprises Through Its Proprietor vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/3182/2024HC Delhi04 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Optimum Viking Satcom INDIA PVT. LTD vs. Principal Commissioner & Ors

W.P.(C)/3220/2024HC Delhi04 Mar 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Dream Events Through Its Proprietor Mohan vs. Assistant Commissioner Of Central Goods And Service Tax, Rohini Division, West Delhi

W.P.(C)/2419/2024HC Delhi29 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Pankaj Kumar Kataria vs. Addl Commissioner Of CGST & Anr

W.P.(C)/3009/2024HC Delhi29 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Nirmal Metal Trading Company (Through Its Proprietor Sh. Nirmal Kumar) vs. Union Of INDIA & Ors

W.P.(C)/2974/2024HC Delhi28 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S. Anju Industry vs. Special Commissioner-1, Department Of Trade And Taxes

W.P.(C)/2985/2024HC Delhi28 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Singh Trading Co vs. Sales Tax Officer Class Ii / Avato, Ward 79 Zone 7 Delhi

W.P.(C)/1179/2024HC Delhi27 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Northern Hosiery Factory Through Its Proprietor Mr. Sunil Kumar Bansal vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/2464/2024HC Delhi27 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Emco Cables (INDIA) Private Limited vs. Union Of INDIA And Ors

W.P.(C)/1622/2024HC Delhi27 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Samayshristi Enterprises vs. Superintendent, Range - 31, GST Division, New Delhi

W.P.(C)/2912/2024HC Delhi27 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kkspun INDIA LTD vs. Ofb Tech Private Limited & Ors

CS(COMM)/323/2022HC Delhi26 Feb 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

M/S R.K Enterprises vs. Gail Gas Limited

W.P.(C)/2683/2024HC Delhi26 Feb 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Vaani Enterprises vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/2810/2024HC Delhi26 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Laxmi Jain vs. Principal Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/2797/2024HC Delhi26 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Shibendra Narayan Guha vs. Commissioner Of GST & Anr

W.P.(C)/2823/2024HC Delhi26 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Pasricha Enterprises Through Its Proprietor Mr. Deepak Pasricha vs. The Commissioner Delhi Goods And Services Tax And Ors

W.P.(C)/2820/2024HC Delhi26 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Union Of INDIA & Ors vs. Mukesh Kumar & Ors

W.P.(C)/2554/2024HC Delhi26 Feb 2024

Bench: HON'BLE MS. JUSTICE REKHA PALLI,HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

M/S Shree Shakti Sales vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/2745/2024HC Delhi23 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Aarem Trad Ex Private Limited vs. Sales Tax Officer & Anr

W.P.(C)/2767/2024HC Delhi23 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Puspendar vs. Superintendent Range-152, Central Goods And Services Tax & Anr

W.P.(C)/2761/2024HC Delhi23 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S White Mountain Trading PVT. LTD vs. Additional Commissioner, CGST Appeals-Ii, Delhi

W.P.(C)/2752/2024HC Delhi23 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Artzeek Innovations Private Limited & Anr vs. Principal Commissioner Delhi North, CGST & Ors

W.P.(C)/2267/2024HC Delhi22 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kanya Gurukul College Of Education vs. National Council For Teacher Education

W.P.(C)/2589/2024HC Delhi21 Feb 2024

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR

Samsung INDIA Electronics Private Limited vs. Union Of INDIA & Ors

W.P.(C)/2553/2024HC Delhi21 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Mk Traders Through Its Proprietor Ajay Kumar vs. Sales Tax Officer Class Ii Avato

W.P.(C)/2568/2024HC Delhi21 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Arrow Aircraft Sales And Charters Private Limited vs. Sales Tax Officer Class Ii Avato Ward 202 Zone 11 Delhi & Ors

W.P.(C)/2562/2024HC Delhi21 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Shri Ganesh Enterprises vs. Principal Commissioner Of Goods And Services Tax, South Delhi

W.P.(C)/2574/2024HC Delhi21 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

National Research Development Corporation And Another vs. M/S Mecpro Heavy Engineering LTD

O.M.P. (COMM)/338/2023HC Delhi20 Feb 2024

Bench: HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

Tarun Babbar vs. Asha Ram Sons PVT LTD

RFA(COMM)/269/2023HC Delhi20 Feb 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Ashish Garg L/H Of Sh. Pawan Kumar, Proprietor Of M/S. Kirti Plastics vs. GST Officer/Avato, Ward 63, Delhi & Anr

W.P.(C)/2466/2024HC Delhi20 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Viral P. Sanghavi vs. State Of Delhi & Anr

CRL.M.C./1357/2024HC Delhi19 Feb 2024

Bench: HON'BLE MS. JUSTICE JYOTI SINGH

Rajendra Prop. Ramp Weldsafe And Metal Industries vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/2352/2024HC Delhi19 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Skyline Engineering Contracts (INDIA) PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/4023/2020HC Delhi19 Feb 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Kanti Prashad Mittal vs. Union Of INDIA Through Ministry Of Road Transport And Highways & Ors

W.P.(C)/9575/2023HC Delhi16 Feb 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Em Power Engineering Private Limited vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/2339/2024HC Delhi16 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Delhi Polymers vs. Commissioner, Trade And Taxes & Anr

W.P.(C)/2330/2024HC Delhi16 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Rane Brake Lining Limited vs. Superintendent, Range-17, Central GST Division & Anr

W.P.(C)/2259/2024HC Delhi16 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Apshara Garments PVT. LTD vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/2142/2024HC Delhi16 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Anhad Impex Through Its Partner & Anr vs. Assistant Commissioner Ward 16 Zone 2 Delhi & Ors

W.P.(C)/2356/2024HC Delhi16 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Bhupinder Kumar vs. Department Of GST And Central Excise And Anr

W.P.(C)/9469/2019HC Delhi15 Feb 2024

Bench: HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN

Tek Xplore Through Its Proprietor Ms. Renuka Maini vs. Union Of INDIA & Ors

W.P.(C)/2241/2024HC Delhi15 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Deepak Khandelwal Proprietor M/S Shri Shyam Metal vs. The Union Of INDIA & Anr

W.P.(C)/2227/2024HC Delhi15 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Shri Shyam Metal vs. The Union Of INDIA & Anr

W.P.(C)/2237/2024HC Delhi15 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Sagar Enterprises vs. Principal Commissioner Of Goods And Service Tax West Delhi

W.P.(C)/2244/2024HC Delhi15 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Ottimo Visuals vs. M/S Essel Housing PVT LTD

FAO (COMM)/19/2024HC Delhi14 Feb 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Raghav Arora L/H Of Sh. Gopal Kishan Arora vs. GST Officer, Ward 78, Delhi & Ors

W.P.(C)/2154/2024HC Delhi14 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Engineers INDIA Limited vs. Union Of INDIA & Ors

W.P.(C)/12673/2023HC Delhi14 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Commissioner CGST Delhi South vs. M/S Nitin Industries (Trade Name)

CEAC/9/2023HC Delhi13 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Meiden T And D INDIA Limited vs. Pci Limited

O.M.P. (COMM)/513/2022HC Delhi12 Feb 2024

Bench: CASES PERTAINING TO SPECIAL BENCHES

Oswal Agencies PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/208/2024HC Delhi12 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Gs Exim International LLP Through Its Designated Partner Bhakti Pada Ghosh vs. Commissioner, Central Excise / (GST) Appeals-I, Through Joint Commissioner & Anr

W.P.(C)/3300/2022HC Delhi08 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Pr. Commissioner Of Income Tax (Central)- 3 vs. Sh . Charchit Agarwal

ITA/566/2019HC Delhi06 Feb 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Ravin Sachdev Proprietor Of M/S Seams vs. Union Of INDIA And Anr

W.P.(C)/1223/2024HC Delhi06 Feb 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Psk Engineering Construction And Co vs. National Projects Construction Corporation Limited & Anr

W.P.(C)/15370/2023HC Delhi06 Feb 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Mr Mahender Kumar Khandelwal vs. Directorate Of Enforcement & Anr

W.P.(C)/10993/2023HC Delhi31 Jan 2024

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S Console Shipping Services INDIA PVT. LTD vs. Union Of INDIA Through Secretary, Ministry Of Finance, Department Of Revenue & Ors

W.P.(C)/6318/2021HC Delhi31 Jan 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Padmashree Inc vs. M/S Uttam Enterprises

CS(COMM)/25/2019HC Delhi30 Jan 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

Naman Gupta vs. Commissioner Of Customs Airport And General

W.P.(C)/15808/2022HC Delhi30 Jan 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

I And S Communique PVT. LTD vs. Commissioner Of CGST, Audit-Ii, Delhi & Anr

W.P.(C)/6819/2021HC Delhi29 Jan 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Reema Jain vs. Sales Tax Officer Class Ii/ Avato Ward 60 Zone 4

W.P.(C)/1221/2024HC Delhi29 Jan 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Dr. Priyanka Verma vs. Medeor Hospital LTD. Formerly Known As Rockland Hospital LTD

W.P.(C)/3590/2022HC Delhi25 Jan 2024

Bench: HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

Amarjeet Singh Bammi & Anr vs. Master Fatehvir Singh (Minor) & Ors

FAO(OS)/6/2024HC Delhi24 Jan 2024

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE AMIT BANSAL

Shashi Kant Pandey vs. Directorate General Of GST Intelligence

BAIL APPLN./777/2022HC Delhi24 Jan 2024

Bench: HON'BLE MR. JUSTICE VIKAS MAHAJAN

M/S Maverick Innovation PVT. LTD vs. Bptp PVT. LTD

FAO (COMM)/14/2024HC Delhi22 Jan 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Directorate General Of GST Intelligence vs. Manish Goyal

CRL.M.C./881/2023HC Delhi19 Jan 2024

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Directorate General Of GST Intelligence vs. Chirag Goel

CRL.M.C./2792/2023HC Delhi19 Jan 2024

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Directorate General Of GST Intelligence vs. Jitender Kumar

CRL.M.C./4528/2023HC Delhi19 Jan 2024

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Directorate General Of GST Intelligence vs. Jitender Kumar

CRL.M.C./4529/2023HC Delhi19 Jan 2024

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Manish Goyal vs. Directorate General Of GST Intelligence

CRL.M.C./6801/2023HC Delhi19 Jan 2024

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Directorate General Of GST Intelligence vs. Chaman Goel

CRL.M.C./2791/2023HC Delhi19 Jan 2024

Bench: HON'BLE MR. JUSTICE AMIT BANSAL

Dggi, Dzu vs. Rajiv Chawla

CRL.M.C./1358/2023HC Delhi15 Jan 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

The Fertilizer Association Of INDIA & Ors vs. Union Of INDIA & Anr

W.P.(C)/1800/2015HC Delhi09 Jan 2024

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

M/S Jagdamba Sales Corporation vs. State (Gnct Of Delhi ) & Ors

LPA/128/2019HC Delhi08 Jan 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

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