Delhi High Court GST Judgments — 2024

975 judgments, newest first. Page 2 of 10.

Nspira Management Services Private Limited vs. The Sales Tax Officer & Ors

W.P.(C)/16808/2024HC Delhi05 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Bharat Traders vs. Commissioner Of Central Tax Appeals-1, Delhi

W.P.(C)/16807/2024HC Delhi05 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Commissioner Of CGST And Central Excise Delhi South vs. M/S Spicejet LTD

SERTA/2/2024HC Delhi05 Dec 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

Sarens Heavy Lift INDIA Private Limited vs. The Assistant Commissioner Dgst & Ors

W.P.(C)/16300/2024HC Delhi04 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Icici Lombard General Insurance Co. LTD vs. Union Of INDIA & Ors

W.P.(C)/16744/2024HC Delhi04 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Kings Security Guard Services Private Limited Through Its Director vs. Deputy Director, Directorate General Of GST Intelligence, Dzu And Ors

W.P.(C)/16725/2024HC Delhi04 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Vishal Enterprises vs. Principal Commissioner Of Goods And Service Tax West Delhi

W.P.(C)/16743/2024HC Delhi04 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Kamlesh Kumar Sindhwani vs. Delhi Pollution Control Committee And Anr

W.P.(C)/3224/2023HC Delhi03 Dec 2024

Bench: HON'BLE MR. JUSTICE SANJEEV NARULA

Archit Khandelwal Proprietor Archit Enterprises vs. The Union Of INDIA Revenue Secretary, Ministry Of Finance & Ors

W.P.(C)/12898/2024HC Delhi03 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Sourabh Goyal Prop Bs Trading Company vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/6619/2024HC Delhi02 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Lipika Tech Private Limited vs. Union Of INDIA & Ors

W.P.(C)/3652/2024HC Delhi02 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Shree Hanuman Industries vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/16571/2024HC Delhi02 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Kamal Bearing PVT LTD vs. Union Of INDIA & Anr

W.P.(C)/16575/2024HC Delhi02 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Srei Equipment Finance Limited vs. Department Of Trade And Taxes & Anr

W.P.(C)/13735/2024HC Delhi29 Nov 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

M/S Kapoor Brothers Rollers Flour Mills vs. M/S Bread Bakers Food Specialities P. LTD

CO.PET./317/2001HC Delhi29 Nov 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S Parshant Zippers vs. M/S Omega Zippers

CS(COMM)/538/2024HC Delhi29 Nov 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Carona Electricals Through Its Proprietor Prabhat Kadyan vs. Commissioner Of Delhi Goods And Services Tax And Anr

W.P.(C)/8356/2024HC Delhi29 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Sparkin Sunlit Private Limited Through Its Director Nakul Bhardwaj (2017- 2018) vs. Commissioner Delhi Goods And Service Tax And Anr

W.P.(C)/15524/2024HC Delhi29 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Medi International Inc. Through Its Proprietor Mr Gurkaran Singh vs. Commissioner Of Delhi Goods And Services Tax And Another

W.P.(C)/16521/2024HC Delhi29 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Pawan Gupta vs. Commissioner Department Of Trade And Taxes, Govt, Of Nct Of Delhi And Anr

W.P.(C)/14827/2024HC Delhi29 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Raunik Kumar vs. Commissioner, Department Of Trade And Taxes, Govt. Of Nct Of Delhi

W.P.(C)/16463/2024HC Delhi28 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Om Dutt Girdhar vs. Union Of INDIA & Anr

W.P.(C)/16006/2024HC Delhi28 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Satnam Enterprise vs. Principal Commissioner Of Central Goods And Services Tax, North Delhi

W.P.(C)/15770/2024HC Delhi28 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S R K Enterprises vs. Principal Commissioner CGST & Anr

W.P.(C)/15559/2024HC Delhi28 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Xerox INDIA Limited vs. Assistant Commissioner, Ward 208(Zone -11)Dgst And Anr

W.P.(C)/16451/2024HC Delhi28 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Faizal Enterprises vs. Principal Commissioner Of Goods And Service Tax East Delhi

W.P.(C)/16461/2024HC Delhi28 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S. Elite International Through Its Proprietor Sh. Rohan Arora vs. Commissioner Of CGST Delhi North And Ors

W.P.(C)/2869/2024HC Delhi27 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Brilliant Metals PVT. LTD vs. The Union Of INDIA, Revenue Secretary, Ministry Of Finance & Anr

W.P.(C)/5886/2024HC Delhi27 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Surendra Kumar Saraf vs. Principal Commissioner Delhi Goods And Services Tax & Anr

W.P.(C)/10532/2024HC Delhi27 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Syndicate Bank, Presently Known As Canara Bank vs. Department Of Trade And Taxes

W.P.(C)/16372/2024HC Delhi27 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Anand Traders vs. Union Of INDIA & Ors

W.P.(C)/11018/2024HC Delhi27 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Metalax Industries vs. GST Officer Ward 66 & Ors

W.P.(C)/6915/2024HC Delhi26 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Metalax Industries vs. GST Officer Ward 66 & Ors

W.P.(C)/4710/2024HC Delhi26 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Anuj vs. Commissioner Of Central Goods And Services Tax (CGST), Delhi North

W.P.(C)/16307/2024HC Delhi26 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S S A Traders vs. Principal Commissioner Of Central Goods And Services Tax, East Delhi

W.P.(C)/15994/2024HC Delhi26 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Super Products (Regd) vs. Director General Of Goods And Service Tax Intelligence, Gurugram And Anr

W.P.(C)/15972/2024HC Delhi26 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Delcom Telesystems Private Limited vs. Appellate Authority / The Commissioner Of Central Tax Appeals, Delhi And Anr

W.P.(C)/16261/2024HC Delhi25 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Vikas Marwah And Sons (HUF) (Through Its Karta, Sh. Vikas Marwah) vs. Superintendent, Range-102, CGST Delhi & Anr

W.P.(C)/15936/2024HC Delhi25 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Raghav Garg vs. Avato Ward 66 State Goods And Service Tax & Anr

W.P.(C)/16287/2024HC Delhi25 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Mitsubishi Electric INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7460/2024HC Delhi25 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Siemens Limited (Through Authorized Signatory) vs. Sales Tax Officer/GST Officer & Ors

W.P.(C)/9213/2024HC Delhi22 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Ms Ridhi Siddhi Enterprises vs. The Commissioner Dsgst & Anr

W.P.(C)/16194/2024HC Delhi22 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Jindal Metal Co. Through Its Proprietor Narender Jindal vs. Directorate General Of GST Intelligence Delhi Zonal Unit And Ors

W.P.(C)/16210/2024HC Delhi22 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M /S Amit Exports vs. Union Of INDIA & Ors

W.P.(C)/17314/2022HC Delhi22 Nov 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Designco vs. Union Of INDIA & Ors

W.P.(C)/14477/2022HC Delhi22 Nov 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Sharma International vs. Union Of INDIA & Ors

W.P.(C)/17328/2022HC Delhi22 Nov 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Selection Trading Co vs. Principal Commissioner Of Goods And Service Tax East Delhi & Anr

W.P.(C)/15481/2024HC Delhi22 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Aa Enterprises vs. The Commissioner

W.P.(C)/4211/2024HC Delhi22 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Avinash vs. Superintendent Range 129 Central Goods And Service Tax & Anr

W.P.(C)/16234/2024HC Delhi22 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S C S Construction PVT LTD vs. Commissioner Central GST Delhi Audit I Commissionerate

W.P.(C)/16122/2024HC Delhi21 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Majestic Handicraft Private Limited vs. Dy. Commissioner Of Income Tax Circle -16(1) New Delhi

W.P.(C)/15876/2024HC Delhi21 Nov 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Tagg Digital Strategies Private Limited vs. Assistant Commissioner, Ward- 64, State Goods And Services Tax Department

W.P.(C)/16125/2024HC Delhi21 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S D.P. Packaging Through Its Partner Sh. Parag Goel vs. Union Of INDIA & Anr

W.P.(C)/16108/2024HC Delhi21 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Classic Decorators vs. Sales Tax Officer Class Ii / Avato

W.P.(C)/16013/2024HC Delhi20 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Shakti Metal Industries Proprietorship Of Sumitra Sharma Through Legal Heir Sh. Devender Sharma vs. Commissioner Of Delhi Goods And Services Tax And Another

W.P.(C)/16066/2024HC Delhi20 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Satish Kumar Singh vs. Government Of Nct Of Delhi & Anr

W.P.(C)/6275/2024HC Delhi20 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S On Cloud Software Consultants PVT. LTD vs. Pr. Commissioner, CGST Delhi, South

W.P.(C)/6627/2024HC Delhi20 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Suman Metha & Ors vs. Union Of INDIA

W.P.(C)/3646/2018HC Delhi20 Nov 2024

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MR. JUSTICE SANJEEV NARULA

M/S Rajdhani Trading Co, Through Its Prop. Manoj Kumar Goel vs. Union Of INDIA & Anr

W.P.(C)/16070/2024HC Delhi20 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Fortified Sparkline PVT LTD vs. The Commissioner Dsgst & Anr

W.P.(C)/15946/2024HC Delhi19 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Elliss Collections vs. Union Of INDIA And Ors

W.P.(C)/15948/2024HC Delhi19 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

S.K Sales vs. Principal Commissioner Of Central Goods And Services Tax Department & Anr

W.P.(C)/15695/2024HC Delhi19 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Kanone Technologies Limited vs. Commissioner Of Trade And Taxes And Ors

W.P.(C)/15939/2024HC Delhi19 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Mayank Rajput And Others vs. Union Of INDIA And Others

W.P.(CRL)/3599/2024HC Delhi19 Nov 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE AMIT SHARMA

Anurag Kumar Sinha vs. State Govt Of Nct Of Delhi

BAIL APPLN./3418/2023HC Delhi18 Nov 2024

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

M/S Radhey Shyam Enterprises vs. Principal Commissioner Of Department Of Trade And Taxes, Gnctd

W.P.(C)/15890/2024HC Delhi18 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Bani Enterprises vs. Commissioner Of CGST, Delhi North & Ors

W.P.(C)/13423/2024HC Delhi18 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Akashdeep Singh vs. The Commissioner, CGST Delhi South & Anr

W.P.(C)/15899/2024HC Delhi18 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Bawa Toys vs. The Additional Commissioner Of GST

W.P.(C)/14863/2024HC Delhi14 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Rajesh Gupta Alias Monu vs. Union Of INDIA And Ors

W.P.(C)/15819/2024HC Delhi14 Nov 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Mbl Infrastructure LTD vs. National Highways Authority Of INDIA

O.M.P. (COMM)/291/2023HC Delhi13 Nov 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Mr. Gopal Gupta vs. Commissioner Of Central Goods And Services Tax & Anr

W.P.(C)/12654/2024HC Delhi13 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Principal Commissioner, Cgstprincipal Commissioner, CGST vs. M/S. Federal Mogul Goetze INDIA Limited & Anr

SERTA/6/2024HC Delhi13 Nov 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

Union Of INDIA & Ors vs. Shashank Sharma & Ors

W.P.(C)/10691/2024HC Delhi12 Nov 2024

Bench: HON'BLE MR. JUSTICE C.HARI SHANKAR,HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA

Sanjeev Mahajan vs. State (Nct Of Delhi) & Anr

BAIL APPLN./2903/2023HC Delhi12 Nov 2024

Bench: HON'BLE MR. JUSTICE CHANDRA DHARI SINGH

M S S K Metal vs. Commissioner CGST & Anr

W.P.(C)/15687/2024HC Delhi12 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Indian Highways Management Company Limited vs. Assistant Commissioner Delhi Department Of Trade And Taxes And Anr

W.P.(C)/15701/2024HC Delhi12 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Suitable Properties LLP vs. CGST Delhi North Commissionerate

W.P.(C)/11690/2024HC Delhi11 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Ankit Bhardwaj vs. Commissioner Of Central Goods And Services Tax & Ors

W.P.(C)/11320/2024HC Delhi11 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Akash Garments INDIA PVT LTD vs. Union Of INDIA & Anr

W.P.(C)/5892/2024HC Delhi11 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Aadhar INDIA vs. Commissioner Of GST, Department Of Trade And Taxes, New Delhi

W.P.(C)/15544/2024HC Delhi08 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Blue Star Trading Co vs. Principal Commissioner GST & Anr

W.P.(C)/15542/2024HC Delhi08 Nov 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Shiv Sharnam Medicos Through Its Proprietor Mr Raj Kumar vs. Sales Tax Officer Class Iii Avato Ward 14 Zone 2 Deptt Of State Goods And Services Tax Delhi

W.P.(C)/15553/2024HC Delhi08 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Commissioner Of CGST (Delhi South) vs. M/S Air France

CEAC/2/2024HC Delhi08 Nov 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE DR. JUSTICE SWARANA KANTA SHARMA

R. S. Rawat vs. Rizwan Khan

C.R.P./231/2024HC Delhi07 Nov 2024

Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

M/S H S Traders vs. Principal Commissioner Of Central Goods And Services Tax, East Delhi

W.P.(C)/15515/2024HC Delhi07 Nov 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Rajesh Gupta Alias Sanjay Lala vs. Union Of INDIA And Ors

W.P.(C)/15431/2024HC Delhi06 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Mukesh Kumar vs. State Of Nct Of Delhi

BAIL APPLN./3662/2024HC Delhi06 Nov 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

M/S Lokesh Sanitary Store vs. Ms. Chanchal Yadav

CONT.CAS(C)/1733/2024HC Delhi06 Nov 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

Sesame Workshop Initiatives (INDIA) Private Limited vs. Government Of Nct Of Delhi & Anr

W.P.(C)/15434/2024HC Delhi06 Nov 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Jai Shri Banke Bihari Traders vs. Union Of INDIA & Ors

W.P.(C)/2927/2024HC Delhi06 Nov 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

M/S Asp Microsys vs. Union Of INDIA & Ors

W.P.(C)/12537/2024HC Delhi05 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Standard Cartons Private Limited vs. Director General Of GST Intelligence Govt. Of INDIA, Department Of Revenue Delhi Zonal Unit

W.P.(C)/15360/2024HC Delhi04 Nov 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Pramod Kumar vs. Superintendent Range 109 Central Goods And Service Tax & Anr

W.P.(C)/13886/2024HC Delhi04 Nov 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Nayara Industrial Mart Traders vs. Principal Commissioner, CGST And Anr

W.P.(C)/14809/2024HC Delhi04 Nov 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

N.S. Associates PVT. LTD vs. The Life Insurance Corporation Of INDIA

O.M.P. (COMM)/208/2022HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE SACHIN DATTA

M/S Fortis Electricals And Supplier vs. Principal Commissioner GST & Anr

W.P.(C)/15227/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ms Gauri Gift Solution vs. Principal Commissioner GST & Anr

W.P.(C)/15298/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA

Max Trade Polymers vs. Ms. Chanchal Yadav

CONT.CAS(C)/1722/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

M/S Planetcast Solutions P. LTD vs. Ms. Chanchal Yadav

CONT.CAS(C)/1677/2024HC Delhi29 Oct 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA

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