M/S Suitable Properties LLP vs. CGST Delhi North Commissionerate

W.P.(C)/11690/2024HC DelhiGSTCNR DLHC01053215202411 November 2024Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA1 pages
For Petitioner: Ms. Aparna Tripathi, AdvFor Respondent: Mr. Atul Tripathi, SSC

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Cause title — parties, addresses and appearances
$~27 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11690/2024 M/S SUITABLE PROPERTIES LLP .....Petitioner Through: Ms. Aparna Tripathi, Adv. versus CGST DELHI NORTH COMMISSIONERATE .....Respondent Through: Mr. Atul Tripathi, SSC. CORAM: HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE DHARMESH SHARMA

O R D E R %

11.11.

2024

Learned counsel for the writ petitioner seeks liberty to withdraw the writ petition.

Ordered accordingly. The writ petition shall stand dismissed as withdrawn.

YASHWANT VARMA, J.

DHARMESH SHARMA, J. NOVEMBER 11, 2024/RW

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