BharatTaxGST

Delhi High Court GST Judgments — 2024

975 judgments, newest first. Page 8 of 10.

Sunita vs. State Of Ut Chandigarh

CRL.M.C./4044/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

M/S. Delhi Msw Solutions Limited vs. The Assistant Commissioner Of State Tax & Ors

W.P.(C)/5236/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Udayraj Yadav Proprietor-Zenith Creative Services vs. Sales Tax Officer Class Ii Avato Ward 96 Zone 09 Delhi & Anr

W.P.(C)/7436/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

L S Power Control Private Limited vs. Union Of INDIA & Anr

W.P.(CRL)/1654/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Rcube International vs. Sales Tax Officer & Anr

W.P.(C)/7379/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Udayraj Yadav Proprietor - Zenith Creative Services vs. Sales Tax Officer Class Ii/Avato, Ward 96, Zone -09, Delhi & Anr

W.P.(C)/6690/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Janarden Pandey vs. Avato Ward 77 State Goods And Service Tax & Anr

W.P.(C)/7458/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Mitsubishi Electric INDIA Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7443/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Future Generali INDIA Insurance Company Limited vs. Goods And Service Tax Officer (Gsto) Ward 203 & Anr

W.P.(C)/7417/2024HC Delhi22 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Unique Sales vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/7323/2024HC Delhi21 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Maa Padmawati Lamination Through Its Proprietor Mr Ankur Jain vs. Commissioner Delhi Goods And Service Tax And Others

W.P.(C)/7347/2024HC Delhi21 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Samsung INDIA Electronics Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7351/2024HC Delhi21 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Trendz vs. Sales Tax Officer Class Ii/Avato, Ward 54 & Ors

W.P.(C)/6831/2024HC Delhi21 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Amarjot Kaur vs. Office Of The Income Tax Officer Ward 35(5), Delhi & Ors

W.P.(C)/6077/2024HC Delhi20 May 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

M/S Balaji Tilak Metal And Alloys P. LTD vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi & Anr

W.P.(C)/7224/2024HC Delhi20 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Rajesh Garg vs. Commissioner (State Tax) & Ors

W.P.(C)/14797/2021HC Delhi20 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ravi Parkash Goel, Proprietor Of M/S. Gopish Pharma vs. Sales Tax Officer Class Ii/Avato, Ward 71, Delhi & Anr

W.P.(C)/5264/2024HC Delhi20 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S. Umang Realtech Private Limited vs. Union Of INDIA & Ors

W.P.(C)/7184/2024HC Delhi20 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sh. Gurjeet Sihgh vs. GST (Network) & Anr

W.P.(C)/14348/2022HC Delhi17 May 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Ethos Limited vs. Sales Tax Officer Class Ii Avato Ward 206 Zone 11 Delhi & Anr

W.P.(C)/6989/2024HC Delhi17 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Shree Padma Industries vs. Union Of INDIA & Ors

W.P.(C)/6274/2024HC Delhi17 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Indian Railway Catering And Tourism Corporation LTD vs. M/S. Ramen Deka

O.M.P. (COMM)/384/2023HC Delhi16 May 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Ramen Deka vs. Indian Railways Catering And Tourism Corporation LTD And Ors

O.M.P. (COMM)/245/2023HC Delhi16 May 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Shri P Rajaseksharan vs. Hettich INDIA PVT LTD

CRL.M.C./1251/2023HC Delhi16 May 2024

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR OHRI

Ashu Chopra vs. Union Of INDIA And Others

W.P.(C)/6540/2024HC Delhi15 May 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Acme Heergarh Powertech Private Limited vs. Commissioner Of Customs Prev & Anr

W.P.(C)/1878/2024HC Delhi14 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Services International vs. Union Of INDIA And Ors

W.P.(C)/6696/2024HC Delhi10 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Ace Cardiopathy Solutions Private Limited vs. Union Of INDIA And Ors

W.P.(C)/6758/2024HC Delhi10 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Kvs Industries Through Its Proprietor Mr. Krishana Yadav vs. Commissioner Of Central Goods And Services Tax And Anr

W.P.(C)/6689/2024HC Delhi10 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Techjeux Private Limited vs. Albatross Media & Anr

ARB.P./1078/2023HC Delhi09 May 2024

Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Bhavna Luthra L/H Of Sh. Narain Das Luthra, Proprietor Of M/S. Hunny Enterprises vs. Assistant Commissioner, Range -8, CGST Delhi & Anr

W.P.(C)/5551/2024HC Delhi09 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Tushar Anand vs. Avato Ward 63 State Goods And Service Tax & Anr

W.P.(C)/6572/2024HC Delhi08 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S L G Trading House vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/6542/2024HC Delhi08 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Usha Industries Through Its Partner Mr Sandeep Singhal vs. Assistant Cominissioner Ward 82 And Another

W.P.(C)/6510/2024HC Delhi08 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Matrix Engineers vs. Mr. T.V. Somanathan & Ors

CONT.CAS(C)/579/2024HC Delhi08 May 2024

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Arvind Sharma vs. Superintendent, Range - 115, Central Goods And Service Tax & Anr

W.P.(C)/6535/2024HC Delhi08 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Aj Flight Reservations PVT. LTD vs. Commissioner Of CGST, Delhi West And Anr

W.P.(C)/6585/2024HC Delhi08 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Smartadmedia Through Its Sole Proprietore Navdeep Singh Sahni vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/6517/2024HC Delhi08 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Exxon Mobil Corporation vs. M/S Bike Zone / Siddhivinayak Autoline & Ors

CS(COMM)/606/2021HC Delhi07 May 2024

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Chemrow INDIA Private Limited Through Its Director vs. Commissioner Of Delhi Goods And Service Tax And Others

W.P.(C)/6503/2024HC Delhi07 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Mrishi Marcndey INDIA LTD. (Formerly Known As Samsung Overseas LTD.) vs. Sales Tax Officer Class Ii/Avato, Department Of Trade And Taxes

W.P.(C)/6467/2024HC Delhi07 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ministry Of Road Transport And Highways vs. M/S A K Shivhare Infrastructure PVT LTD

O.M.P. (COMM)/202/2024HC Delhi06 May 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Avaada Mh Sustainable PVT LTD vs. Central Board Of Indirect Taxes And Customs & Ors

W.P.(C)/10838/2022HC Delhi06 May 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Jakson Power Private Limited vs. Central Board Of Indirect Taxes And Customs & Anr

W.P.(C)/1507/2023HC Delhi06 May 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Acme Dhaulpur Powertech Private Limited vs. Central Board Of Indirect Taxes And Customs & Anr

W.P.(C)/10844/2022HC Delhi06 May 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Mil Vehicles And Technologies Private Limited vs. Deputy Commissioner GST Delhi East Commissionerate & Anr

W.P.(C)/6238/2024HC Delhi03 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Hari Om Enterprises vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/6249/2024HC Delhi03 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Rannu Devi & Anr vs. Sandeep Kumar & Ors

CONT.CAS(C)/91/2020HC Delhi03 May 2024

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

Komal Enterprises vs. The Commissioner Of GST Delhi & Anr

W.P.(C)/6120/2024HC Delhi01 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Karan Kumar Agarwal And HUF Prop Manyata Enterprises vs. Govt Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/6098/2024HC Delhi01 May 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Btpl Distribution PVT. LTD vs. Assistant Commissioner (Central Excise), GST Division, Delhi (North) & Anr

W.P.(C)/6030/2024HC Delhi30 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M S Cosmos Infrabuild Private Limited vs. M S Kalyan Jewellers INDIA Limited

CS(COMM)/344/2024HC Delhi30 Apr 2024

Bench: HON'BLE MR. JUSTICE PRATEEK JALAN

Mudita Express Cargo Private Limited vs. Commissioner, State Goods And Services Tax Delhi & Anr

W.P.(C)/6062/2024HC Delhi30 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Fides Distribution P. LTD vs. Commissioner Of Central Goods And Services Tax Delhi South & Ors

W.P.(C)/1927/2022HC Delhi30 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sps Enterprises vs. Commissioner Of Delhi Goods And Service Tax & Anr

W.P.(C)/6053/2024HC Delhi30 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S. Swastik Enterprises Through Its Proprietor Sh. Sanjay Gupta vs. Union Of INDIA And Ors

W.P.(C)/5938/2024HC Delhi29 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Shoppers Home vs. Principal Commissioner Of Goods And Service Tax North Delhi

W.P.(C)/5888/2024HC Delhi26 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Mr Digvijay Singh & Anr vs. M/S Vaka & Ors

CRL.M.C./3240/2024HC Delhi26 Apr 2024

Bench: HON'BLE MR. JUSTICE NAVIN CHAWLA

Bagga Link Motors Limited vs. Commissioner State Goods And Services Tax Delhi & Anr

W.P.(C)/5903/2024HC Delhi26 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Swati Gupta vs. Commissioner Of Delhi Goods And Services Tax & Anr

W.P.(C)/5897/2024HC Delhi26 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Pramod Kumar Tomar (Prop.M/S Paramount Steel) vs. Assistant Commissioner Mundka Division Delhi West, Central Goods And Services Tax & Anr

W.P.(C)/4401/2024HC Delhi26 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

New World Realty LLP vs. Union Of INDIA & Ors

W.P.(C)/16935/2022HC Delhi25 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Mukesh Kumar Singh vs. Commissioner Of Delhi GST And Ors

W.P.(C)/5791/2024HC Delhi25 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Lichfl Care Homes Limited vs. Union Of INDIA & Ors

W.P.(C)/12533/2022HC Delhi25 Apr 2024

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA,HON'BLE THE ACTING CHIEF JUSTICE

Wadhwa Realty PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/17010/2022HC Delhi25 Apr 2024

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA,HON'BLE THE ACTING CHIEF JUSTICE

Prescon Realtors And Infrastructures Private Limited vs. Union Of INDIA & Ors

W.P.(C)/15240/2022HC Delhi25 Apr 2024

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA,HON'BLE THE ACTING CHIEF JUSTICE

M/S Nandi Infratech PVT LTD vs. Union Of INDIA And Ors

W.P.(C)/16734/2022HC Delhi25 Apr 2024

Bench: HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA,HON'BLE THE ACTING CHIEF JUSTICE

M/S Alton Buildtech INDIA PVT LTD vs. Union Of INDIA & Ors

W.P.(C)/3508/2021HC Delhi25 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

M/S Satya Enterprises vs. Union Ofindia & Ors

W.P.(C)/8078/2019HC Delhi25 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Southwinds Projects LLP vs. Union Of INDIA & Ors

W.P.(C)/12471/2021HC Delhi25 Apr 2024

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Wieden+Kennedy INDIA Private Limited vs. Jindal Steel And Power Limited

O.M.P.(I) (COMM.)/109/2024HC Delhi24 Apr 2024

Bench: HON'BLE MR. JUSTICE ANISH DAYAL

Sun & Sand Industries Africa PVT. LTD vs. Sales Tax Officer Class-Ii/Avato Department Of Trade And Taxes

W.P.(C)/5670/2024HC Delhi24 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Chima Ram Harnand Rai vs. Principal Commissioner Department Of Trade And Taxes Government Of Nct Of Delhi And Anr

W.P.(C)/5671/2024HC Delhi24 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kalpatru Projects International Limited (Earlier Known As Jmc Projects (INDIA) Limited) vs. Goods And Service Tax Officer (Gsto) Ward 49, 52 And 53 & Anr

W.P.(C)/5728/2024HC Delhi24 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Central Govt Employees Consumer Coop Society LTD Populary Known As Kendriya Bhandar vs. Commissiioner State Goods And Service Tax Delhi & Anr

W.P.(C)/3873/2024HC Delhi24 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Meiden T And D INDIA Limited (Formely Prime Meiden Limited) vs. Pci Limited

FAO(OS) (COMM)/78/2024HC Delhi23 Apr 2024

Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MS. JUSTICE TARA VITASTA GANJU

Vision Communication And Ors vs. Dara Projects PVT LTD

FAO (COMM)/139/2023HC Delhi23 Apr 2024

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE AMIT BANSAL

M/S Jvn Traders PVT. LTD vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/5491/2024HC Delhi22 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Kalpana Cables Products PVT. LTD vs. The Commissioner, Department Of Trades And Taxes & Anr

W.P.(C)/5499/2024HC Delhi22 Apr 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Dinesh Kumar Varma vs. Sales Tax Officer Class Ii Avato Ward 93 Zone 8 Delhi

W.P.(C)/5487/2024HC Delhi22 Apr 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Kca Infrastructure Through Its Proprietor Sh Sonu Ahuja vs. Learned Commissioner Adjudication Central Tax CGST Delhi East

W.P.(C)/3884/2024HC Delhi22 Apr 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Dr Syeda Saiyidain Hameda & Ors vs. Union Of INDIA & Ors

W.P.(C)/3462/2024HC Delhi16 Apr 2024

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

M/S Asian Traders vs. Principal Commissioner Of Department Of Trade And Taxes, Government Of Nct Of Delhi

W.P.(C)/5378/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sis Limited vs. Assistant Commissioner (Dgst) Ward 201 203 And 206

W.P.(C)/5425/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Sumeet Singh Legal Heir Of Late Sh. Mohinder Mohan Singh Proprietor Of M/S Saran Singh And Sons vs. Commissioner Of Delhi Goods And Services Tax And Ors

W.P.(C)/5382/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S Blk Industries vs. Commissioner Of Delhi Goods And Services Tax & Ors

W.P.(C)/5427/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ansh Telecom Through Its Proprietor Sarita Rani vs. Commissioner Of Dgst And Anr

W.P.(C)/5402/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Akshit Petrochem PVT. LTD. Through Its Director, Sh. Vivek Shanker vs. Govt. Of Nct Of Delhi Through Chief Secretary & Ors

W.P.(C)/5342/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Decolene Fibers PVT. LTD vs. Commissioner Dgst And Ors

W.P.(C)/5429/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Ajay Agarwal & Anr vs. Deputy Commissioner Central Goods And Services Tax Delhi North Daryaganj Range - 1 & Ors

W.P.(C)/4459/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Dmi Alternatives Private Limited vs. Additional Commissioner CGST Appeals 1 Delhi & Ors

W.P.(C)/5412/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Dish Tv INDIA LTD. Through Its Authorized Representative vs. GST Officer, Ward-209, New Delhi And Ors

W.P.(C)/5475/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

M/S. Rpj Polymers Through Its Proprietor Sh. Rahul Jain vs. Union Of INDIA And Ors

W.P.(C)/5376/2024HC Delhi16 Apr 2024

Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA

Vijay Kumar Gupta vs. Mohit Malik

CM(M)/153/2024HC Delhi15 Apr 2024

Bench: HON'BLE MS. JUSTICE SHALINDER KAUR

Anju Jai Misra vs. Delhi Development Authority And Another

W.P.(C)/5107/2024HC Delhi15 Apr 2024

Bench: HON'BLE MS. JUSTICE MINI PUSHKARNA

M Tech Developers PVT. LTD vs. National Faceless Assessment Centre, Delhi & Anr

W.P.(C)/15567/2022HC Delhi15 Apr 2024

Bench: HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV,HON'BLE MR. JUSTICE YASHWANT VARMA

Mg Tours And Travels vs. Union Of INDIA

W.P.(C)/16471/2022HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Mic Hajj Cell vs. Union Of INDIA

W.P.(C)/15648/2022HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Oscar Tours And Travels vs. Union Of INDIA

W.P.(C)/15737/2022HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

Al Irshad Haj Group (Al Irshad Tours And Travels) vs. Union Of INDIA

W.P.(C)/15645/2022HC Delhi10 Apr 2024

Bench: HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

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