Fides Distribution P. LTD. vs. Commissioner Of Central Goods And Services Tax Delhi South & Ors.

W.P.(C)/1927/2022HC DelhiGSTCNR DLHC01005149202230 April 2024Bench: HON'BLE MR. JUSTICE SANJEEV SACHDEVA,HON'BLE MR. JUSTICE RAVINDER DUDEJA1 pages
For Petitioner: Mr. Ruchir Bhatia, Advocate (Through VC)For Respondent: Mr. Satyakam, ASC

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Cause title — parties, addresses and appearances
$~22 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 1927/2022 FIDES DISTRIBUTION P. LTD. ..... Petitioner Through: Mr. Ruchir Bhatia, Advocate (Through VC) versus COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX DELHI SOUTH & ORS. ..... Respondent Through: Mr. Satyakam, ASC. CORAM: HON'BLE MR. JUSTICE SANJEEV SACHDEVA HON'BLE MR. JUSTICE RAVINDER DUDEJA

O R D E R %

30.04.

2024

1.

Learned counsel for petitioner seeks leave to withdraw the petition.

2.

Petition is accordingly dismissed as withdrawn. SANJEEV SACHDEVA, J RAVINDER DUDEJA, J APRIL 30, 2024/NA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 14:51:01

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