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C.C.E (Delhi-Iii) vs. Altech Equipments Private Limited

SERTA/14/2019HC DelhiGSTCNR DLHC01018623201913 September 2024Bench: HON'BLE MR. JUSTICE RAVINDER DUDEJA,HON'BLE MR. JUSTICE YASHWANT VARMA1 pages
For Petitioner: Mr. R. Ramachandran, SSCFor Respondent: Mr. Yogendra Aldak and Mr. Kunal Kapoor, Advs

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Cause title — parties, addresses and appearances
$~21 * IN THE HIGH COURT OF DELHI AT NEW DELHI + SERTA 14/2019 COMMISSIONER CGST DELHI WEST .....Appellant Through: Mr. R. Ramachandran, SSC versus ALTECH EQUIPMENTS PRIVATE LIMITED.....Respondent Through: Mr. Yogendra Aldak and Mr. Kunal Kapoor, Advs. CORAM: HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE RAVINDER DUDEJA

O R D E R %

13.09.

2024

1.

Mr. Ramachandran, learned counsel submits that the present appeal would not be liable to be pursued in light of low tax effect.

2.

Consequently, and on the statement so made, this appeal shall stand dismissed.

YASHWANT VARMA, J

RAVINDER DUDEJA, J SEPTEMBER 13, 2024 ns This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/07/2025 at 06:59:23

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