CGST vs. Rishi Kumar Didwania

CRL.M.C./884/2020HC DelhiGSTCNR DLHC01012703202011 July 2024Bench: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA1 pages

For Petitioner: NoneFor Respondent: Ms. Surabhi Vaya, Mr. Gaganjyot Singh and Mr. Aakrsh Jha, Advs

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Cause title — parties, addresses and appearances

$~21 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CRL.M.C. 884/2020 CGST .....Petitioner Through: None versus RISHI KUMAR DIDWANIA .....Respondent Through: Ms. Surabhi Vaya, Mr. Gaganjyot Singh and Mr. Aakrsh Jha, Advs. CORAM: HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

% 11.07.2024

None appears for the petitioner.

Petition is dismissed in default. NEENA BANSAL KRISHNA, J JULY 11, 2024/ns This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/07/2024 at 14:26:19

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