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Orion Security Solutions PVT LTD vs. Commissioner Of CGST Delhi East

W.P.(C)/2138/2023HC DelhiGSTCNR DLHC01107491202311 May 2023Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN1 pages
For Petitioner: Mr. Sukant Vikram, AdvFor Respondent: Mr. Rajesh Mishra, SSC with Mr. Rahul Bansal & Mr. Parvesh Bansal, Advs

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Cause title — parties, addresses and appearances
$~4 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2138/2023 & CM APPL. 8073/2023 ORION SECURITY SOLUTIONS PVT LTD ..... Petitioner Through: Mr. Sukant Vikram, Adv. versus COMMISSIONER OF CGST DELHI EAST ..... Respondent Through: Mr. Rajesh Mishra, SSC with Mr. Rahul Bansal & Mr. Parvesh Bansal, Advs. CORAM: HON'BLE MR. JUSTICE VIBHU BAKHRU HON'BLE MR. JUSTICE AMIT MAHAJAN

O R D E R % 11.05.2023

1.

The learned counsel appearing for the petitioner seeks to withdraw the present petition as he states that the letter dated 02.02.2023 has been kept in abeyance. He further seeks to reserve the right of the petitioner to apply afresh.

2.

The petition is dismissed as withdrawn with the aforesaid liberty. VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 11, 2023 Ch This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/06/2026 at 15:15:15

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