Union Of INDIA & Ors v. Aurobindo Pharma LTD
- Court
- Delhi High Court
- Case number
- LPA/362/2019
- Date of judgment
- 1 May 2023
- Bench
- HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD,HON'BLE CHIEF JUSTICE
- Petitioner
- UNION OF INDIA & ORS
- Respondent
- AUROBINDO PHARMA LTD
- CNR
- DLHC010238972019
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