Ms R P Container vs. Commissioner Of Delhi Goods And Services Tax And Another

W.P.(C)/143/2023HC DelhiGSTCNR DLHC01000141202310 March 2023Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE AMIT MAHAJAN1 pages
For Petitioner: Mr. Rakesh Kumar, Mr. Subhash Chandra Gupta, Mr. Shailendra Kumar Verma & Mr. Parveen Kumar Gambhir, AdvsFor Respondent: Mr. Rajeev Aggarwal, ASC with Ms. Shilpa Singh & Ms. Divyanshi Bansal, Advs

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Cause title — parties, addresses and appearances
$~19 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 143/2023 MS R P CONTAINER ..... Petitioner Through: Mr. Rakesh Kumar, Mr. Subhash Chandra Gupta, Mr. Shailendra Kumar Verma & Mr. Parveen Kumar Gambhir, Advs. versus COMMISSIONER OF DELHI GOODS AND SERVICES TAX AND ANOTHER ..... Respondents Through: Mr. Rajeev Aggarwal, ASC with Ms. Shilpa Singh & Ms. Divyanshi Bansal, Advs. CORAM: HON'BLE MR. JUSTICE VIBHU BAKHRU HON'BLE MR. JUSTICE AMIT MAHAJAN

O R D E R %

10.03.

2023

1.

Learned Counsel for the petitioner states that the petitioner’s grievance stands addressed.

2.

He seeks to withdraw the present petition.

3.

The petition is dismissed as withdrawn. VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 10, 2023 “SS” This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/06/2026 at 11:53:13

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