Commissioner Of Central Tax v. M/S Singtel Global INDIA PVT LTD
- Court
- Delhi High Court
- Case number
- SERTA/11/2023
- Date of judgment
- 6 Sept 2023
- Bench
- HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA
- Petitioner
- COMMISSIONER OF CENTRAL TAX
- Respondent
- M/S SINGTEL GLOBAL INDIA PVT LTD
- CNR
- DLHC010298982023
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Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.