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M/S Gypsum Structural INDIA PVT LTD vs. Commissioner CGST Delhi Audit I & Anr.

W.P.(C)/16874/2022HC DelhiGSTCNR DLHC01081062202209 December 2022Bench: HON'BLE MR. JUSTICE VIBHU BAKHRU,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV1 pages
For Petitioner: Mr. Ruchir Bhatia, AdvFor Respondent: Counsel for the respondents

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Cause title — parties, addresses and appearances
$~24 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16874/2022 & CM No.53478/2022 M/S GYPSUM STRUCTURAL INDIA PVT LTD..... Petitioner Through: Mr. Ruchir Bhatia, Adv. Versus COMMISSIONER CGST DELHI AUDIT I & ANR. ..... Respondents Through: Counsel for the respondents. CORAM: HON'BLE MR. JUSTICE VIBHU BAKHRU HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

O R D E R % 09.12.2022

1.

After some arguments, Mr. Ruchir Bhatia, learned counsel appearing for the petitioner seeks to withdraw the present petition with liberty to raise all the issues before the concerned authority.

2.

The petition is dismissed as withdrawn with the aforesaid liberty. VIBHU BAKHRU, J PURUSHAINDRA KUMAR KAURAV, J DECEMBER 9, 2022 ‘gsr’ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/06/2026 at 04:54:01

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